High Courts06 Mar 1980
V.T. Alexander Vs Rent and Accommodation Controller and Others
Karnataka High Court · (1980) 1 KarLJ 429
Karnataka Rent Control Act, 1961 — Section 10(2)
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,192 of 2,386
High Courts05 Mar 1980
Chambanna Vs Chief Officer, Town Mun. Council, Nargund
Karnataka High Court · (1980) 2 KarLJ 57
Karnataka Municipalities Act, 1964 — Section 47(2)
High Courts05 Mar 1980
U. Kariyappa Vs P. Sreekantaiah and Another
Karnataka High Court · (1980) CriLJ 422 : (1980) ILR (Kar) 503
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 353, 379
High Courts04 Mar 1980
Ecumenical Christian Centre Vs Commissioner of Income Tax, Karnataka-I
Karnataka High Court · (1983) 139 ITR 226 : (1982) 8 TAXMAN 175
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 10 (22), 2 (15), 80 G, 88
High Courts03 Mar 1980
Subbanna Hegde and Others Vs Dyavappa Gowda
Karnataka High Court · (1980) CriLJ 1405 : (1980) ILR (Kar) 475 : (1980) 1 KarLJ 384
Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Penal Code, 1860 (IPC) — Section 143, 147, 326, 506
High Courts01 Mar 1980
S.S. Navalgi Vs Commissioner of Income Tax and Others
Karnataka High Court · (1982) 27 CTR 256 : (1981) 132 ITR 621 : (1981) 7 TAXMAN 416
Constitution of India, 1950 — Article 226, 227Income Tax Rules, 1962 — Rule 52
High Courts29 Feb 1980Dismissed
G.R. Shetty and Another Vs Unnikrishna Nair and Others
Karnataka High Court · (1981) ACJ 293
High Courts29 Feb 1980
S. Soundarapandian Vs Commissioner of Commercial Taxes, Bangalore
Karnataka High Court · (1980) 1 KarLJ 410 : (1980) 46 STC 211
Constitution of India, 1950 — Article 136Karnataka Sales Tax Act, 1957 — Section 22 A, 5 (1)
High Courts28 Feb 1980
Beluraiah Vs State and Another
Karnataka High Court · (1980) 1 KarLJ 382
Criminal Procedure Code, 1973 (CrPC) — Section 250 (1)
High Courts27 Feb 1980
T. Yogaraj and Another Vs Antony Fernandes
Karnataka High Court · (1980) 2 KarLJ 488
Motor Vehicles Act, 1939 — Section 110A
High Courts27 Feb 1980
Nagabhushanam Traders and etc. Vs State of Karnataka and Others
Karnataka High Court · AIR 1980 Kar 164
Constitution of India, 1950 — Article 226
High Courts26 Feb 1980
Krishna Moolya Vs Principal Govt. Jr. College, Puttur and Others
Karnataka High Court · (1980) 1 KarLJ 381
Karnataka Elementary Education (Amendment and Miscellaneous Provisions) Act, 1969 — Section 14
High Courts25 Feb 1980
H. Veerabhadrappa Vs Deputy Commissioner, Raichur
Karnataka High Court · (1980) 2 KarLJ 103
Constitution of India, 1950 — Article 16(1)Karnataka Civil Services (Confidential Reports) Rules, 1976 — Rule 8(1)
High Courts25 Feb 1980Dismissed
United India Fire and Genl. Ins. Co. Ltd. Vs Raj Krishna Mital and Others
Karnataka High Court · (1982) ACJ 129
Motor Vehicles Act, 1939 — Section 110 B, 110 B, 96 (2), 96 (2) (b)
High Courts22 Feb 1980
State of Karnataka Vs R. Chikkamagalur
Karnataka High Court · (1980) 1 KarLJ 358
High Courts22 Feb 1980
G.T. Venkataswamy Reddy and Others Vs The Karnataka State Transport Authority, Bangalore and Others
Karnataka High Court · AIR 1980 Kar 199 : (1980) ILR (Kar) 993 : (1980) 2 KarLJ 1
Motor Vehicles Act, 1939 — Section 48 (3), 57 (8), 68 D
High Courts21 Feb 1980
Commissioner of Wealth Tax, Karnataka-II Vs B. Kempanna
Karnataka High Court · (1980) 126 ITR 825
Wealth Tax Act, 1957 — Section 18 (1) (a), 18 (2A), 27 (1)
High Courts21 Feb 1980
Bangalore University and Another Vs St. John''s Medical College and Others
Karnataka High Court · AIR 1980 Kar 142 : (1980) ILR (Kar) 385 : (1980) 1 KarLJ 348
Constitution of India, 1950 — Article 30, 80Karnataka State Universities Act, 1976 — Section 38 (4), 88 (1), 88 (4)
High Courts21 Feb 1980
Patel. K.G. Sreekanta Gowda and Others Vs K. Javare Gowda and Others
Karnataka High Court · (1980) 2 KarLJ 101
Karnataka Co-operative Societies Act, 1959 — Section 70