High Courts20 Feb 1980
Mahababoob Transport Company Vs Union of India and Others
Karnataka High Court · AIR 1981 Kar 30
Constitution of India, 1950 — Article 226, 227Mineral Concession Rules, 1960 — Rule 54, 55
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,193 of 2,386
High Courts20 Feb 1980
K. Anand Rao Vs Commissioner of Wealth Tax, Karnataka
Karnataka High Court · (1980) 126 ITR 719 : (1981) 5 TAXMAN 320
Wealth Tax Act, 1957 — Section 2 (e), 27 (1), 5 (i) (iva)
High Courts19 Feb 1980
Narasaraju Vs Common Cadre Authority for Pld Banks and Others
Karnataka High Court · (1980) 1 KarLJ 379
Karnataka Co-operative Societies Rules, 1960 — Rule 17
High Courts19 Feb 1980
Suresh Vs State Transport Appellant Tribunal
Karnataka High Court · (1980) 2 KarLJ 98
Motor Vehicles Act, 1988 — Section 46
High Courts19 Feb 1980
M. Punyamurthy and etc. Vs Union of India and Another
Karnataka High Court · AIR 1980 Kar 216
High Courts18 Feb 1980
Madarsab Saheblala Kattimani and Another Vs Nagappa Vittappa Katabugol and Others
Karnataka High Court · (1982) ACJ 279 : AIR 1981 Kar 117 : (1983) 53 CompCas 29 : (1980) ILR (Kar) 671 : (1980) 2 KarLJ 514
Motor Vehicles Act, 1939 — Section 110 (1), 110 D, 95, 95 (1) (b)
High Courts18 Feb 1980
Abu Zubain Vs Superintendent of Police Bellary and Others
Karnataka High Court · (1980) 1 KarLJ 378
Karnataka Police Service (Disciplinary Proceedings) Rules, 1965 — Rule 6
High Courts18 Feb 1980
Dhareppa Shiddappa and Others Vs Land Tribunal, Bijapur and Others
Karnataka High Court · (1980) 2 KarLJ 205
Karnataka Land Reforms Act, 1961 — Section 48a
High Courts15 Feb 1980
Venkateshwara Rao Vs State of Karnataka and Others
Karnataka High Court · (1980) 2 KarLJ 55
Karnataka Prison Rules, 1974 — Rule 68
High Courts15 Feb 1980
Sharada Bai Vs House Rent Controller and Others
Karnataka High Court · (1980) 1 KarLJ 373
Karnataka Rent Control Act, 1961 — Section 5(2)
High Courts15 Feb 1980
Lakshmi Coconut Industries Vs The State of Karnataka and Another
Karnataka High Court · (1980) 2 KarLJ 76 : (1980) 46 STC 404
Central Sales Tax Act, 1956 — Section 14, 2 (c), 8Karnataka Sales Tax Act, 1957 — Section 22 A, 5 (1), 5 (4)
High Courts13 Feb 1980
Appanna and Others Vs The State of Karnataka and Others
Karnataka High Court · AIR 1980 Kar 113 : (1980) 2 KarLJ 92
Constitution of India, 1950 — Article 226, 46
High Courts13 Feb 1980
E.S.M. Casteline Vs State of Karnataka &. Ors.
Karnataka High Court · (1980) 2 KarLJ 154
Constitution of India, 1950 — Article 162
High Courts13 Feb 1980
Haunsabai Vs Balkrishna Krishna Badigar
Karnataka High Court · (1981) CriLJ 110 : (1980) ILR (Kar) 612 : (1980) 2 KarLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 125, 125 (1) (3), 125 (1) (a)
High Courts12 Feb 1980
Sri Srinivasa Educational Society Vs The Chief Secretary, Youth and Education Department
Karnataka High Court · AIR 1980 Kar 165
Constitution of India, 1950 — Article 226Karnataka Societies Registration Act, 1960 — Section 27 A, 27 A (1)
High Courts12 Feb 1980
T. Ramadasappa Vs State of Karnataka
Karnataka High Court · (1980) 2 KarLJ 179
Karnataka Slum Areas (Improvement and Clearance) Act, 1973 — Section 34 (2)
High Courts11 Feb 1980
N. Shivanna Vs State of Karnataka and Another
Karnataka High Court · (1980) 1 KarLJ 419
Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3(2)Karnataka Land Revenue Act, 1964 — Section 128
High Courts08 Feb 1980
Khamarulla Khan and Others Vs Mujiba K. Khan
Karnataka High Court · (1980) 2 KarLJ 26
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts08 Feb 1980
A. Laxminarayana Acharya Vs Land Tribunal Udupi and Others
Karnataka High Court · (1980) 2 KarLJ 12
Karnataka Land Reforms Act, 1961 — Section 44
High Courts06 Feb 1980
Papinakanahalli Venkanna and Others Vs Janadri Venkanna Setty
Karnataka High Court · AIR 1981 Kar 20 : (1980) ILR (Kar) 147 : (1981) 1 KarLJ 56
Karnataka Rent Control Act, 1961 — Section 21 (1)Transfer of Property Act, 1882 — Section 106