High Courts17 Apr 1980
Addl. Commissioner of Income Tax, Karnataka Vs M.Y. Chandragi
Karnataka High Court · (1981) 128 ITR 256 : (1981) 6 TAXMAN 271
Income Tax Act, 1961 — Section 148, 271 (1) (c), 274 (2)
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,190 of 2,386
High Courts15 Apr 1980
G. Prahlad Vs State of Karnataka and Others
Karnataka High Court · (1980) 1 KarLJ 451
High Courts11 Apr 1980Dismissed
Mangal and Others Vs Snbhadrabai and Another
Karnataka High Court · (1981) ACJ 156
High Courts11 Apr 1980
M. Krishnappa Vs The State of Karnataka and Others
Karnataka High Court · AIR 1980 Kar 193 : (1980) 2 KarLJ 187
Constitution of India, 1950 — Article 226, 227Karnataka Land Reforms Act, 1961 — Section 2 A (12), 45, 48 (8), 48 A (1), 48 A (2)
High Courts11 Apr 1980Allowed
Thimmakka and Others Vs Samiuila and Others
Karnataka High Court · (1981) ACJ 253
Motor Vehicles Act, 1988 — Section 110 B
High Courts11 Apr 1980
Mahadeswara Movies Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1983) 144 ITR 127
Income Tax Act, 1961 — Section 271 (1) (c)
High Courts08 Apr 1980
S.A. Ghani Vs K.A. Ponnen and Others
Karnataka High Court · (1981) ACJ 269
Motor Vehicles Act, 1988 — Section 110 A
High Courts02 Apr 1980
Keshava S. Jamkhandi Vs Ramachandra S. Jamkhandi
Karnataka High Court · AIR 1981 Kar 97 : (1980) ILR (Kar) 1357 : (1980) 2 KarLJ 432
Constitution of India, 1950 — Article 132, 133, 134AKarnataka High Court Rules, 1959 — Rule 3
High Courts01 Apr 1980
International Instruments (P.) Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1981) 130 ITR 315 : (1981) 6 TAXMAN 353
Income Tax Act, 1961 — Section 40 (c), 40 A (5) (a)
High Courts30 Mar 1980
COMMISSIONER OF Income Tax KARNATAKA-II Vs INDIAN TELEPHONE INDUSTRIES LTD.
Karnataka High Court · (1980) 19 CTR 398 : (1980) 126 ITR 548
Income Tax Act, 1961 — Section 35 (2) (a), 35 (2) (i)
High Courts30 Mar 1980
Commissioner of Income Tax, Karnataka-II Vs Indian Telephone Industries Ltd.
Karnataka High Court · (1980) 19 CTR 398 : (1980) 126 ITR 548
Income Tax Act, 1961 — Section 32, 35 (2) (a), 43
High Courts30 Mar 1980
Commissioner of Income Tax, Karnataka Vs Lachmandas Veerbhandas
Karnataka High Court · (1981) 20 CTR 16 : (1981) 128 ITR 606 : (1981) 5 TAXMAN 149
Finance Act, 1972 — Section 59Income Tax Act, 1961 — Section 10 (3), 68
High Courts29 Mar 1980
Addl. Commissioner of Income Tax, Karnataka Vs L. Shamsundar
Karnataka High Court · (1981) 20 CTR 13 : (1980) 126 ITR 543 : (1981) 5 TAXMAN 151
Income Tax Act, 1961 — Section 10 (3), 263, 74 A
High Courts28 Mar 1980
Official Liquidator, High Court of Karnataka Vs Maganlal Hirachand Shah and Others
Karnataka High Court · (1981) ILR (Kar) 64
Companies Act, 1956 — Section 235, 542, 543
High Courts28 Mar 1980
A.T. Mirji Vs Commissionr of Wealth Tax, Karnataka
Karnataka High Court · (1980) 18 CTR 142 : (1980) 126 ITR 93 : (1980) 4 TAXMAN 554
Wealth Tax Act, 1957 — Section 2 (e), 2 (m), 27 (1), 3
High Courts27 Mar 1980
Channappa Andanappa Siddareddy and Others Vs State
Karnataka High Court · (1980) CriLJ 1022 : (1981) 1 KarLJ 235
Evidence Act, 1872 — Section 74, 76
High Courts27 Mar 1980
Subhasini Vs B.R. Umakanth
Karnataka High Court · AIR 1981 Kar 115 : (1980) ILR (Kar) 734 : (1984) 1 KarLJ 53
Hindu Marriage Act, 1955 — Section 24, 26, 28, 28 (2)
High Courts27 Mar 1980
Ramakanyadevi Vs The State of Karnataka and Another
Karnataka High Court · AIR 1980 Kar 182 : (1980) 1 KarLJ 407
Karnataka Cinemas (Regulation) Act, 1964 — Section 20Karnataka Cinemas (Regulation) Rules, 1971 — Rule 27 (2) (4)
High Courts26 Mar 1980Dismissed
Sushil Kumar Vs Karnataka State Road Transport Corporation
Karnataka High Court · (1981) ACJ 1
High Courts26 Mar 1980
Rudrappa Ningappa Ganijera and Another Vs Agricultural Income Tax Officer
Karnataka High Court · (1980) ILR (Kar) 1012 : (1983) 139 ITR 367 : (1980) 1 KarLJ 413
Constitution of India, 1950 — Article 226Mysore Agricultural Income Tax Act, 1957 — Section 18 (2), 19, 19 (4)