Haji S. Mohammed Ghouse Vs State of Karnataka
Karnataka High Court · (1982) 49 STC 154
COURT ARCHIVE
47,718 judgments · page 2,186 of 2,386
Karnataka High Court · (1982) 49 STC 154
Karnataka High Court · AIR 1981 Kar 10
Karnataka High Court · AIR 1981 Kar 202 : (1981) ILR (Kar) 1 : (1981) 1 KarLJ 72
Karnataka High Court · (1980) 2 KarLJ 265
Karnataka High Court · (1980) 2 KarLJ 182
Karnataka High Court · AIR 1980 Kar 220 : (1980) 2 KarLJ 202
Karnataka High Court · (1981) 47 STC 190
Karnataka High Court · (1980) 2 KarLJ 421
Karnataka High Court · (1981) 1 LLJ 431
Karnataka High Court · (1981) ECR 513D
Karnataka High Court · AIR 1981 Kar 255
Karnataka High Court · (1980) 2 KarLJ 398
Karnataka High Court · (1980) 2 KarLJ 297 : (1981) 47 STC 38
Karnataka High Court · (1980) 2 KarLJ 313
Karnataka High Court · (1980) 2 KarLJ 396
Karnataka High Court · (1980) 2 KarLJ 347
Karnataka High Court · (1981) 20 CTR 11 : (1980) 126 ITR 638 : (1980) 126 ITR 340
Karnataka High Court · (1981) 1 KarLJ 61
Karnataka High Court · (1980) 2 KarLJ 270
Karnataka High Court · (1980) 2 KarLJ 361 : (1980) 46 STC 466