High Courts11 Aug 1980
Lakshmamma Vs State of Karnataka
Karnataka High Court · (1980) 2 KarLJ 178
Criminal Procedure Code, 1973 (CrPC) — Section 306 (4) (B)
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,185 of 2,386
High Courts08 Aug 1980
Madhwa Ramachandra Mutalik Vs Agrl. Income Tax Officer, Bijapur Dist.
Karnataka High Court · (1981) 128 ITR 245
Mysore Agricultural Income Tax Act, 1957 — Section 19 (3), 36, 37
High Courts08 Aug 1980
V. Vembu Iyer Vs Collector of Customs, Bombay and Another
Karnataka High Court · (1988) 33 ELT 646
Sea Customs Act, 1878 — Section 167 (8)
High Courts08 Aug 1980
Madwa Ramachandra Mutalik Vs Agrl. Ito., Bijapur
Karnataka High Court · (1980) 100 KarLJ 62
High Courts07 Aug 1980
Sanjiv V. Kudva Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1981) 20 CTR 1 : (1981) 127 ITR 354
Income Tax Act, 1961 — Section 14 E, 2 (24), 47 (iii), 48, 52
High Courts07 Aug 1980
Hanumanth Vs State of Karnataka and Others
Karnataka High Court · (1980) 2 KarLJ 400
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts06 Aug 1980
The Church of South India Trust Association Vs Rev. D.I. Anand and Others
Karnataka High Court · (1980) 2 KarLJ 469
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Aug 1980
Commissioner of Income Tax Vs Bedi and Co. (P.) Ltd.
Karnataka High Court · (1990) 183 ITR 59
Income Tax Act, 1961 — Section 147 (a), 271 (1) (c)
High Courts05 Aug 1980
State of Karnataka Vs Doddasiddegowda
Karnataka High Court · (1981) 1 KarLJ 214
Criminal Procedure Code, 1973 (CrPC) — Section 2(D)
High Courts05 Aug 1980
K. Venkatesh and Co. Vs The Commercial Tax Officer, Arsikere (Hassan District) and Another
Karnataka High Court · (1980) 2 KarLJ 367 : (1981) 47 STC 115
Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4), 20
High Courts04 Aug 1980
Harugeri Urban Coop. Bank Vs State of Karnataka and Others
Karnataka High Court · (1981) 1 KarLJ 136
Industrial Disputes Act, 1947 — Section 10Karnataka Co-operative Societies Act, 1959 — Section 70(1)
High Courts04 Aug 1980
Bedi and Company Pvt. Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1983) 144 ITR 352
Income Tax Act, 1961 — Section 144, 147 (a)
High Courts01 Aug 1980
Guduthur Bheemappa Vs The Commercial Tax Officer, I Circle, Bellary
Karnataka High Court · (1980) 2 KarLJ 364 : (1981) 47 STC 121
Karnataka Sales Tax Act, 1957 — Section 11, 12 B (1), 2 (1) (v), 6 B
High Courts01 Aug 1980
Rudramuniyappan Vs Rta Chitradurga and Another
Karnataka High Court · (1981) 1 KarLJ 457
Karnataka Motor Vehicles Taxation Rules, 1957 — Rule 34
High Courts01 Aug 1980
Mahadeva Rao Vs S.G. Chickanageswariah
Karnataka High Court · AIR 1981 Kar 16 : (1980) ILR (Kar) 1500 : (1980) 2 KarLJ 303
Limitation Act, 1963 — Section 21 (1)
High Courts01 Aug 1980
S.S. Annegowda Vs Kar. P.S.C. and Others
Karnataka High Court · (1980) 2 KarLJ 217
Constitution of India, 1950 — Article 16(4)Direct Recruitment By Selection Rules, 1973 — Rule 11Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 8
High Courts01 Aug 1980
Sree Vijaya Industries Vs Commercial Tax Officer, Chitradurga
Karnataka High Court · (1980) 2 KarLJ 301 : (1980) 46 STC 427
Karnataka Sales Tax Act, 1957 — Section 12 B (1), 12 B (2), 13 (3)
High Courts31 Jul 1980
D.M. Rudraiah Vs Registrar, University of Mysore and Others
Karnataka High Court · AIR 1981 Kar 1
Constitution of India, 1950 — Article 226, 227Representation of the Peoples Act, 1951 — Section 33 (5), 36 (4)
High Courts31 Jul 1980
Reliable Rocks Builders and Suppliers Vs The State of Karnataka and Another
Karnataka High Court · (1982) 49 STC 110
Karnataka Sales Tax Act, 1957 — Section 24 (1), 5 A (1) (a), 6
High Courts30 Jul 1980
Commissioner of Income Tax Vs Indian Telephone Industries Ltd.
Karnataka High Court · (1981) 5 TAXMAN 155