COURT ARCHIVE

Karnataka High Court judgments

47,718 judgments · page 2,184 of 2,386

High Courts20 Aug 1980

Commissioner of Income Tax, Karnataka Vs K. Ramaiah Commissioner of Income Tax, Karnataka Vs Thitapilly Joseph

Karnataka High Court · (1980) 08 KAR CK 0036

Income Tax Act, 1961 — Section 14, 17United Nations (Privileges and Immunities) Act, 1947 — Section 18

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High Courts20 Aug 1980

M.C. Madhura Vs Bharatiya Vidya Bhavan and Others

Karnataka High Court · (1980) 2 KarLJ 305

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts20 Aug 1980

General Manager Ksrtc Vs Sri Jagadguru Mallikarjuna Murugarajendraswamy and Another

Karnataka High Court · (1980) 2 KarLJ 306

Land Acquisition Act, 1894 — Section 18

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High Courts20 Aug 1980

Saraswatewwa and Another Vs Shivarudrappa Channappa Kinnala and Another

Karnataka High Court · AIR 1981 Kar 8 : (1981) ILR (Kar) 225 : (1980) 2 KarLJ 373

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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High Courts20 Aug 1980

Basavaraj Malleshappa Vs State of Karnataka and Others

Karnataka High Court · (1981) 1 KarLJ 481

Land Acquisition Act, 1894 — Section 4

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High Courts20 Aug 1980

COMMISSIONER OF Income Tax, KARNATAKA Vs K. RAMAIAH. COMMISSIONER OF Income Tax, KARNATAKA v. DR. THITAPILLY JOSEPH.

Karnataka High Court · (1980) 08 KAR CK 0007

Income Tax Act, 1961 — Section 14, 17

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High Courts19 Aug 1980

K.P. Lingaraj Vs Igur Village Panchayat and Others

Karnataka High Court · (1980) 2 KarLJ 425

Constitution of India, 1950 — Article 226Karnataka Village Panchayat and Local Boards Act, 1959 — Section 200

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High Courts19 Aug 1980

Kadappa and Others Vs State of Karnataka

Karnataka High Court · (1980) 2 KarLJ 408

Criminal Procedure Code, 1973 (CrPC) — Section 111

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High Courts19 Aug 1980

Bharat Earth Movers Ltd. Vs Arokiyam and Another

Karnataka High Court · (1981) 1 KarLJ 574

Industrial Disputes Act, 1947 — Section 33(2)(B)

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High Courts19 Aug 1980

Abdul Wahab Vs Deputy Collector of Customs, Madras

Karnataka High Court · (1999) 109 ELT 117

Customs Act, 1962 — Section 110, 124Major Port Trusts Act, 1963 — Section 42, 43, 59, 63

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High Courts19 Aug 1980

Siddegowda Vs Lakkamma and Others

Karnataka High Court · AIR 1981 Kar 24 : (1981) ILR (Kar) 96 : (1980) 2 KarLJ 326

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 18, 39

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High Courts18 Aug 1980

Bhimappa Gangappa Vs Indirabat

Karnataka High Court · (1981) 1 KarLJ 353

Criminal Procedure Code, 1973 (CrPC) — Section 126(2)

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High Courts18 Aug 1980

Rame Gowda and Others Vs S.V. Krishnaiah and Another

Karnataka High Court · (1980) 2 KarLJ 390

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)

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High Courts17 Aug 1980

Sanjiv V. Kudva Vs Commissioner of Income Tax

Karnataka High Court · (1981) 5 TAXMAN 197

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High Courts14 Aug 1980

S.R. Venkata Ratnam Vs Commissioner of Income Tax, Karnataka-I and Another

Karnataka High Court · (1981) 22 CTR 78 : (1981) 127 ITR 807 : (1981) 6 TAXMAN 263

Income Tax Act, 1961 — Section 264

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High Courts14 Aug 1980

Venkateswara Talkies Vs District Magistrate, Bangalore Dt.

Karnataka High Court · (1980) 2 KarLJ 389

Karnataka Cinemas (Regulation) Act, 1964 — Section 17

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High Courts12 Aug 1980

Corporation Bank Ltd. and Another

Karnataka High Court · AIR 1981 Kar 29 : (1983) 1 KarLJ 393

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts12 Aug 1980

S. Siddaiah Vs Registrar of Co-operative Societies and Others

Karnataka High Court · (1980) 2 KarLJ 257

Karnataka Co-operative Societies Act, 1959 — Section 27

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High Courts12 Aug 1980

Virupakshappa Vs Boledawwa

Karnataka High Court · (1981) 1 KarLJ 433

Hindu Succession Act, 1956 — Section 6

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High Courts11 Aug 1980

Ningappa by Lrs. Vs Siddagowda and Others

Karnataka High Court · (1981) 1 KarLJ 48

Civil Procedure Code, 1908 (CPC) — Section 100

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