High Courts17 Jul 1980
Official Liquidator, Karnataka High Court Vs Achamma Joseph
Karnataka High Court · (1983) 54 CompCas 291
Companies Act, 1956 — Section 446 (2) (b)
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,187 of 2,386
High Courts16 Jul 1980
Cheluvaraj Vs R.T.O. Shimoga and Others
Karnataka High Court · (1980) 2 KarLJ 413
Karnataka Motor Vehicles Taxation Rules, 1957 — Rule 27a
High Courts16 Jul 1980
T.N. Vijaya Vs State of Karnataka and Another
Karnataka High Court · (1980) 2 KarLJ 345
Constitution of India, 1950 — Article 15(4)Karnataka Medical Colleges (Selection for Admission) Rules, 1980 — Rule 4
High Courts16 Jul 1980
C.I.T.B. Mysore Vs P.R. Seetharam
Karnataka High Court · (1980) 2 KarLJ 319
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Constitution of India, 1950 — Article 141
High Courts15 Jul 1980
Maruthi Narayan Naik and Others Vs State of Karnataka and Others
Karnataka High Court · (1980) 2 KarLJ 274
High Courts15 Jul 1980
S. Shivappa Vs Competent Officer and Dy. Gm Ksrtc Mysore
Karnataka High Court · (1980) 2 KarLJ 248
Karnataka Public Premises (Eviction of Unauthorised Occupants) Act, 1974 — Section 5
High Courts14 Jul 1980
Annadan Vijaya Vidya Prasatak Samiti, Naregal Vs The State of Karnataka and Others
Karnataka High Court · AIR 1980 Kar 221 : (1980) 2 KarLJ 273
Constitution of India, 1950 — Article 226
High Courts11 Jul 1980
Bank of India Vs Rao Saheb Krishna Rao Desai
Karnataka High Court · (1980) 2 KarLJ 495
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts10 Jul 1980
State of Karnataka Vs D.M. Bhadranna
Karnataka High Court · (1980) ILR (Kar) 1125 : (1980) 2 KarLJ 148 : (1980) 46 STC 322
Criminal Procedure Code, 1973 (CrPC) — Section 29 (2), 421, 422Karnataka Sales Tax Act, 1957 — Section 13 (2), 13 (3) (b), 13 (4)
High Courts10 Jul 1980
S.V. Sivamurthappa Vs State of Karnataka
Karnataka High Court · AIR 1981 Kar 49
Constitution of India, 1950 — Article 14, 19 (1) (g), 226, 227Karnataka Weights and Measures (Enforcement) Rules, 1959 — Rule 9
High Courts07 Jul 1980
The Agricultural Produce Market Committee, Raichur Vs C.S. Tandur Brothers and Others
Karnataka High Court · (1981) CriLJ 463 : (1980) 2 KarLJ 341
Criminal Procedure Code, 1973 (CrPC) — Section 247, 256, 256 (1), 256 (12)Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 114, 117
High Courts04 Jul 1980
Sangappa Basappa Vs Chidananda Basawantraya
Karnataka High Court · (1980) 2 KarLJ 202
High Courts03 Jul 1980
H. Naravanaish Vs Land Acquisition Officer and Others
Karnataka High Court · AIR 1981 Kar 26 : (1980) 2 KarLJ 441
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 11, 13Land Acquisition Act, 1894 — Section 23, 3 (3)
High Courts03 Jul 1980
Lakshmana Gowda and others Vs State of Karnataka
Karnataka High Court · (1980) ILR (Kar) 892
High Courts03 Jul 1980
H. Narayaniah and etc. Vs The Land Acquisition Officer, Bangalore
Karnataka High Court · AIR 1981 Kar 26 : (1980) 2 KarLJ 441
Land Acquisition Act, 1894 — Section 23
High Courts03 Jul 1980
Lakshmana Gowda Vs State of Karnataka and Others
Karnataka High Court · (1981) 1 KarLJ 1
Constitution of India, 1950 — Article 14, 19, 31Karnataka Village Offices Abolition Act, 1961 — Section 7
High Courts02 Jul 1980
B.L. Somanna Vs State of Karnataka and Another
Karnataka High Court · (1980) 2 KarLJ 286
Karnataka Land Revenue Act, 1964 — Section 128(4)Land Acquisition Act, 1894 — Section 4(1)
High Courts01 Jul 1980
Channabasappa Mallppa Vs Dy. Commr Dharwad and Another
Karnataka High Court · (1981) 1 KarLJ 60
Karnataka Panchayats (Secretaries) (Cadre and Recruitment) Rules, 1970 — Rule 3Karnataka Village Panchayat and Local Boards Act, 1959 — Section 20
High Courts01 Jul 1980
R. Lakshmi Vs Deepak Khanna
Karnataka High Court · (1980) 2 KarLJ 197
Special Marriage Act, 1954 — Section 36
High Courts30 Jun 1980
Binny Limited Vs Commissioner of Labour and Others
Karnataka High Court · (1981) ILR (Kar) 289 : (1981) 1 LLJ 178
Companies Act, 1956 — Section 2 (9), 3 (1)Payment of Gratuity Act, 1972 — Section 2 (a) (i), 7