High Courts20 Sept 2017
Mr.RAM MURTHY Vs THE STATE OF KARNATAKA & ORS.
Karnataka High Court · (2017) 09 KAR CK 0051
Karnataka Minor Mineral Concession Rules, 1994, Rule 12, Rule 11, Rule 12(1)(3)
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 214 of 2,399
High Courts20 Sept 2017Allowed
BASAPPA YALLAPPA NAGANUR Vs THE ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER, DHARWAD, & ANR.
Karnataka High Court · (2017) 09 KAR CK 0050
High Courts20 Sept 2017
BANGALORE DEVELOPMENT AUTHORITY Vs SRI NENALAL, & ANR.
Karnataka High Court · (2017) 09 KAR CK 0049
High Courts18 Sept 2017Dismissed
SMT.G.K.JAYAPADMA W/O LATE H.NAGARAJ, & ORS. Vs MARUTHI S/O SIDAPPA, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0048
High Courts18 Sept 2017
Star Metallics and Power Private Limited Vs State of Karnataka & Ors.
Karnataka High Court · (2017) 09 KAR CK 0047
Constitution of India, Article 226, Article 226, Article 227, Article 227 - Power of High Courts to Issue certain writs - Power of High Courts to Issu
High Courts14 Sept 2017
The Manager Legal Vs Renuka & Ors
Karnataka High Court · (2017) 09 KAR CK 0046
High Courts14 Sept 2017
BANGALORE DEVELOPMENT AUTHORITY, & ANR. Vs THE STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0044
High Courts14 Sept 2017Dismissed
SRI MANJUNATH S/O. MUNIYELLAPPA, & ORS. Vs SMT. THOLASAMMA, SINCE DECEASED BY HER LRs., & ORS.
Karnataka High Court · (2017) 09 KAR CK 0043
Karnataka Civil Courts Act, 1964, Section 19 - Appeals from Civil Judge (Senior Division)
High Courts14 Sept 2017
VEERABHADRAIAH S/O. LATE PAPAIAH Vs KENCHEGOWDA S/O. SIDDEGOWDA, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0042
Karnataka Civil Courts Act, 1964, Section 19 - Appeals from Civil Judge (Senior Division)
High Courts13 Sept 2017Dismissed
KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs SRI MANJUNATHA H G S/O HALA SIDDAPPA G H, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0041
High Courts13 Sept 2017Dismissed
SRI.SIDDANNA PUJARI S/O.SRI.MARUTHI PUJARI Vs UNION OF INDIA BY THE MINISTRY OF HOME AFFAIRS, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0040
High Courts13 Sept 2017Dismissed
SPECIAL OFFICER THE KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs KEMPAIAH S/O LATE SANJEEVAPPA, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0038
High Courts08 Sept 2017Dismissed
National Insurance Company Ltd. Vs Venkatalakshmi G.R., W/o Adinarayana C.D., & Anr.
Karnataka High Court · (2017) 09 KAR CK 0036
High Courts08 Sept 2017
SHIKSHANA GANGA EDUCATION TRUST (R) Vs THE STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0035
High Courts08 Sept 2017
SINDHI HIGH SCHOOL Vs STATE OF KARNATAKA BY THE SECRETARY DEPARTMENT OF EDUCATION, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0034
High Courts08 Sept 2017
AACHIEVE EDUCATIONAL TRUST Vs THE STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0033
High Courts08 Sept 2017
NEW HORIZON EDUCATIONAL AND CULTURAL TRUST Vs STATE OF KARNATAKA BY THE SECRETARY DEPARTMENT OF EDUCATION, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0032
High Courts08 Sept 2017
NATIONAL ACADEMY FOR LEARNING TRUST (REGD.), & ORS. Vs NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS GOVERNMENT OF INDIA, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0031
High Courts08 Sept 2017
M/S ENGINEERS INDIA LIMITED Vs THE COMMISSIONER OF COMMERCIAL TAXES KARNATAKA VANIJYA TERIGE KARYALAYA, & ORS.
Karnataka High Court · (2017) 09 KAR CK 0030
High Courts08 Sept 2017
THE S.A.SAMAD EDUCATIONAL TRUST Vs THE STATE OF KARNATAKA DEPARTMENT OF EDUCATION (PRIMARY AND HIGHER PRIMARY), & ORS.
Karnataka High Court · (2017) 09 KAR CK 0029