High Courts01 Sept 2017Allowed
Hemanth @ Hemanth Kumar & Anr Vs State of Karnataka
Karnataka High Court · (2017) 09 KAR CK 0010
Indian Penal Code, 1860, Section 120B, Section 302, Section 147, Section 148, Section 149, Section 143 - Pu
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 216 of 2,399
High Courts01 Sept 2017
SRI. A.K.PATHAK & ANR Vs THE STATE & ORS
Karnataka High Court · (2017) 09 KAR CK 0009
Code of Criminal Procedure, 1973, Section 482, Section 320 - Saving of inherent powers of High Court - Compounding of offencesIndian Penal Code, 1860,
High Courts01 Sept 2017Allowed
PRUTHVIRAJ BEDAJARGI & ORS Vs THE STATE OF KARNATAKA & ANR
Karnataka High Court · (2017) 09 KAR CK 0008
Code of Civil Procedure, 1908, Section 89 - Settlement of disputes outsides the CourtIndian Penal Code, 1860, Section 34, Section 498A,
High Courts01 Sept 2017Allowed
PRASHANT & ANR Vs THE STATE OF KARNATAKA
Karnataka High Court · (2017) 09 KAR CK 0007
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, S
High Courts01 Sept 2017Dismissed
YALAGURADAPPA & ORS Vs RAMESH & ORS
Karnataka High Court · (2017) 09 KAR CK 0006
Motor Vehicles Act, 1988, Section 149(2)(a)(i)(a), Section 149(2)(a)(i)(a), Section 149(2)(a)(i)(c), Section 149(2)(a)(i)(c) - Duty of insurers to s
High Courts01 Sept 2017
MALLAPPA S/O HANUMAVVA Vs THE STATE OF KARNATAKA
Karnataka High Court · (2017) 09 KAR CK 0005
Indian Penal Code, 1860, Section 302, Section 201, Section 34, Section 120(b) - Punishment for murder - Causing disappearance of evidence of offence or
High Courts31 Aug 2017
REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs SMT. H. C. SUNITHA W/O. LATE RAMAKRISHNA P. V., & ORS.
Karnataka High Court · (2017) 08 KAR CK 0037
High Courts31 Aug 2017
THE MANAGING DIRECTOR KSRTC HEAD OFFICE Vs SMT. MUSKAN W/O. LATE NIZAMUDDIN @ SYED NIZAMUDDIN, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0036
High Courts31 Aug 2017Dismissed
Smt.Shivamma D/o late Hanumanthaiah, & Anr. Vs Smt.Rathnamma W/o late Shivalingaiah, & Ors.
Karnataka High Court · (2017) 08 KAR CK 0034
High Courts31 Aug 2017
M/S ELECSUN POWER PRODUCTS INDIA PVT., LTD. Vs MR. RAMALINGAM MADHAVAN MANAGING DIRECTOR M/S EXCEL GENERATOR PVT. LTD., & ANR.
Karnataka High Court · (2017) 08 KAR CK 0033
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
High Courts30 Aug 2017
NAGARAJ S/O.RAJA RAO @ RAJAPPA Vs THE STATE OF KARNATAKA REVENUE DEPARTMENT, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0032
High Courts30 Aug 2017Dismissed
C.AHMED PASHA S/O LATE C MOHAMMED ESHAQ Vs COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0031
High Courts30 Aug 2017Dismissed
THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT, & ANR. Vs SMT SRIDEVI DESAI, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0030
High Courts29 Aug 2017
M/s C&C HOTELS VENTURE PVT. LTD. Vs THE NILGIRI DAIRY (BANGALORE) PVT. LTD., & ORS.
Karnataka High Court · (2017) 08 KAR CK 0029
High Courts29 Aug 2017Dismissed
GEA Process Engineering India Pvt. Ltd. Vs Bengaluru Urban, Bengaluru Rural & Ramanagara District Co-operative Milk Producers Societies Union Limited, & Anr.
Karnataka High Court · (2017) 08 KAR CK 0028
High Courts29 Aug 2017Dismissed
MR.JOSEPH PETER S/O LATE HARRY JOSEPH, & ANR. Vs SMT.M.R.DHANALAKSHMI W/O M.N.RAMMOHAN, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0027
High Courts29 Aug 2017
M/S SALARPURIA PROFIN PRIVATE LIMITED, & ANR. Vs THE STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY DEPARTMENT OF REVENUE, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0026
High Courts29 Aug 2017Allowed
SRI K.EREGOWDA, S/O KENCHEGOWDA Vs THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, & ORS.
Karnataka High Court · (2017) 08 KAR CK 0025
Karnataka Co-operative Societies Act, 1959, Section 20(2), Section 70, Section 29C, Section 29C(7), Section 29C(8) - Votes of membe
High Courts28 Aug 2017
M.S.RAGHUPATHY REDDY S/O LATE SUBBAIAH REDDY, & ORS. Vs SMT.SUMITHA.K W/O JAYASHEELA REDDY
Karnataka High Court · (2017) 08 KAR CK 0024
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2, Order 39Rule 4
High Courts28 Aug 2017
SMT.KANIKMERI W/O.LATE ARALAPPA Vs SRI.CHINNAPPA S/O LATE ANTHAPPA
Karnataka High Court · (2017) 08 KAR CK 0023
Code of Civil Procedure, 1908, Section 151, Order 23Rule 3 - Saving of Inherent powers of Court