Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 212, 302, 304(b), 498ADowry Prohibition Act, 1961 — Section 3, 4, 6

Read judgment

High Courts17 Jan 2022Dismissed

Jyothi Prakash Shetty Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0024

Karnataka Regulation Of Stone Crushers Act, 2011 — Section 6A(2)

Read judgment

High Courts17 Jan 2022Disposed Of

Shambhulingesh R Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0023

Read judgment

High Courts14 Jan 2022Allowed

Hasham Investment And Trading Company Private Limited & Others Vs India Awake For Transparency Pvt. Ltd., (Formerly India Awake For Transparency) & Others

Karnataka High Court · (2022) 01 KAR CK 0057

Contempt Of Courts Act, 1971 — Section 2(c), 12, 12(1), 12(5), 15(1)(b)Constitution Of India, 1950 — Article 21, 32, 129, 141, 142, 215, 226, 296Companies Act, 2013 — Section 8, 8(6), 8(11), 15(1)(b), 21, 59(2)

Read judgment

High Courts14 Jan 2022Dismissed

M/S BPL Techno Vision Private Limited Vs A A Lenin & Others

Karnataka High Court · (2022) 01 KAR CK 0026

Read judgment

High Courts13 Jan 2022Allowed

Ramdas Vs State By Rajagopal Nagar P.S

Karnataka High Court · (2022) 01 KAR CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 149, 201, 302, 307, 364, 365

Read judgment

High Courts13 Jan 2022Dismissed

Mohan Kumar M G Vs State By Kanakapura Town Police Station

Karnataka High Court · (2022) 01 KAR CK 0020

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 343, 363, 366, 376(I)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

Read judgment

High Courts13 Jan 2022Dismissed

Dhananjaiah @ Renuka Prasad Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 333, 353

Read judgment

High Courts13 Jan 2022Allowed

Y. Lokesh & Others Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0018

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 466, 471

Read judgment

High Courts13 Jan 2022Dismissed

Praveena Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0017

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

Read judgment

High Courts13 Jan 2022Allowed

Harish & Others @ Harsha Kumar Y.S Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0015

Code Of Criminal Procedure, 1973 — Section 439Explosive Substances Act, 1908 — Section 3, 5, 6Explosives Act, 1884 — Section 9(B)

Read judgment

High Courts13 Jan 2022Dismissed

Gokul Kathri @ Gokul Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 342, 506

Read judgment

High Courts12 Jan 2022Dismissed

Mohammed Imraj & Others Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0012

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 37

Read judgment

High Courts12 Jan 2022Allowed

Sharath @ Sharathkumar Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0011

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366(A), 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 6

Read judgment

High Courts12 Jan 2022Allowed

Khalid Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0010

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 406, 420, 427Prevention Of Destruction And Loss Of Property Act, 1981 — Section 2

Read judgment

High Courts12 Jan 2022Disposed Of

M/S Krishna Stone Crushing Industries & Others Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0008

Read judgment