COURT ARCHIVE

Karnataka High Court judgments

47,963 judgments · page 139 of 2,399

High Courts10 Jan 2022Allowed

Arun Kumar @ Arun & Others Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397, 427, 450Prevention Of Destruction And Loss Of Property Act, 1981 — Section 2

Read judgment

High Courts10 Jan 2022Allowed

Srividya K.H Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0004

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 307, 302, 307

Read judgment

High Courts10 Jan 2022Dismissed

Rajashekar @ Shekar Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0002

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302

Read judgment

High Courts01 Dec 2021Dismissed

All India Union Bank Officer's Federation & Others Vs Union Bank Of India & Others

Karnataka High Court · (2021) 12 KAR CK 0002

Read judgment

High Courts01 Dec 2021Dismissed

All India Union Bank Officer'S Federation Vs Union Bank Of India & Others

Karnataka High Court · (2021) 12 KAR CK 0001

Read judgment

High Courts30 Nov 2021Disposed Of

Mahadevi Vs State Of Karnataka & Others

Karnataka High Court · (2021) 11 KAR CK 0025

Read judgment

High Courts30 Nov 2021Dismissed

Tumkuru Zilla Amateur Kabbadi Association & Others Vs State Of Karnataka & Others

Karnataka High Court · (2021) 11 KAR CK 0024

Constitution Of India, 1950 — Article 12, 226, 227

Read judgment

High Courts30 Nov 2021

Kumari V Vs State Of Karnataka & Others

Karnataka High Court · (2021) 11 KAR CK 0023

Constitution Of India, 1950 — Article 21

Read judgment

High Courts29 Nov 2021Disposed Of

D Ranjan Vs State Of Karnataka

Karnataka High Court · (2021) 11 KAR CK 0022

Read judgment

High Courts25 Nov 2021Disposed Of

Sharavva Lamani Vs State Of Karnataka

Karnataka High Court · (2021) 11 KAR CK 0021

Read judgment

High Courts19 Nov 2021Dismissed

Shrinidhi Gowda & Others Vs State Of Karnataka & Others

Karnataka High Court · (2021) 11 KAR CK 0015

Read judgment

High Courts19 Nov 2021Disposed Of

Shi Ju Pasha @ Juber Pasha Vs State Of Karnataka

Karnataka High Court · (2021) 11 KAR CK 0014

Read judgment

High Courts19 Nov 2021Disposed Of

Dr. Manjunatha J Vs Union Of India & Others

Karnataka High Court · (2021) 11 KAR CK 0013

Indian Administrative Service (Appointment By Selection) Regulations, 1997 — Regulation 3, 4

Read judgment

High Courts18 Nov 2021Dismissed

Chandrahasa Bhandary Vs State Of Karnataka

Karnataka High Court · (2021) 11 KAR CK 0016

Karnataka Land Revenue Act, 1964 — Section 79, 79(2)

Read judgment

High Courts17 Nov 2021Allowed

Savitramma & Others Vs State Of Karnataka

Karnataka High Court · (2021) 11 KAR CK 0020

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 306, 498A

Read judgment

High Courts17 Nov 2021Disposed Of

K C Chidananda Vs Chief Executive Officer Executive Member And Executive Member, Karnataka Industrial Area Development Board

Karnataka High Court · (2021) 11 KAR CK 0012

Read judgment

High Courts16 Nov 2021

Arun Kumar M Vs Reserve Bank Of India

Karnataka High Court · (2021) 11 KAR CK 0010

Read judgment

High Courts16 Nov 2021Disposed Of

Mohammed Muzzamil Vs State Of Karnataka & Others

Karnataka High Court · (2021) 11 KAR CK 0009

Waqf Act, 1995 — Section 83(1), 83(2)

Read judgment

High Courts15 Nov 2021Disposed Of

G Chandrashekar Vs Authorized Officer State Bank Of India & Others

Karnataka High Court · (2021) 11 KAR CK 0008

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(4A)

Read judgment

High Courts15 Nov 2021Disposed Of

Nidhi S.Shettigar Vs Rajiv Gandhi Univeristy Of Health

Karnataka High Court · (2021) 11 KAR CK 0007

Read judgment