High Courts02 Nov 2010Dismissed
State of Karnataka Vs Pangappa and Others
Karnataka High Court · (2010) 11 KAR CK 0060
Penal Code, 1860 (IPC) — Section 143, 147, 148, 302, 427
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,172 of 2,397
High Courts02 Nov 2010
Jaleel Vs Paul D. Souza and National Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0059
High Courts02 Nov 2010Dismissed
Patric Domnic Rozario Vs Capt. V.P. Sadashiva and Beeran Kutty
Karnataka High Court · (2010) 11 KAR CK 0058
Motor Vehicles Act, 1988 — Section 166, 173 (1)
High Courts02 Nov 2010
Smt. Ningamma Ygowda, Sudhe Gowda and Pushpavathi, rep. By mother and natural guardian Smt. Ningamma Vs Smt. Sundaramma and Oriental Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0057
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2010
Maregowda Vs United India Insu. Co. Ltd. and Ananda Reddy
Karnataka High Court · (2010) 11 KAR CK 0056
Motor Vehicles Act, 1988 — Section 173 (1)
High Courts02 Nov 2010
Branch Manager Oriental Insurance Co. Ltd. Vs Smt. Sudha Suresh and Others Smt. Sudha Suresh and Others Vs The Oriental Insurance Co. Ltd. and Kempanna C.D.
Karnataka High Court · (2010) 11 KAR CK 0055
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2010Dismissed
Sri Ramaiah, Sri Thimmarayappa, Sri V. Nagaraj and Sri Anjanappa Vs State of Karnataka Industries and Commerce department and Sri Srinivasa Murthy
Karnataka High Court · (2011) 3 KarLJ 53
Land Acquisition Act, 1894 — Section 18
High Courts02 Nov 2010Dismissed
Karnataka State Road Transport Corporation Vs The Commissioner for Transports (Karnataka) Multistoried Building Ambedkar Veedhi and Others
Karnataka High Court · (2010) 11 KAR CK 0048
Motor Vehicles Act, 1988 — Section 192 (a), 207, 53 (1) (b)
High Courts02 Nov 2010Dismissed
Sri. Ganesh Oulkar Vs The Karnataka Housing Board, Belgaum Urban Development Authority Belguam, The Corporation of the City of Belgaum and The State of Karnataka
Karnataka High Court · (2010) 11 KAR CK 0036
Karnataka Town and Country Planning Act, 1961 — Section 12, 14
High Courts02 Nov 2010Allowed
G. Krishna Acharya Vs State of Karnataka, The Teachers Co-Op. Bank Ltd. and Teachers Co-Op. Bank
Karnataka High Court · (2010) 11 KAR CK 0035
Karnataka Co-operative Societies Act, 1959 — Section 17, 70
High Courts02 Nov 2010
Sri B.M. Nagappa Patel, Sri. B.N. Manjunath, Sri. B.N. Jagadish and Sri. B.N. Prabhakar Vs B.A. Shashikanth
Karnataka High Court · (2010) 11 KAR CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151
High Courts02 Nov 2010Dismissed
Bangalore Metropolitan Transport Corp. Vs Maya, Vijaya lakshmi Pillai and Kum. Sindhu
Karnataka High Court · (2010) 11 KAR CK 0027
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2010
A. Ismail , Ameena and Assinar Vs Mohiddin, Harivindra Singh, Oriental Insurance Co. Ltd. and Mohammad Ibrahim Beary
Karnataka High Court · (2010) 11 KAR CK 0026
High Courts02 Nov 2010Dismissed
Bhava Beary and Others Vs Sahul Hameed and National Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0025
High Courts02 Nov 2010
Smt. Rukmaya Poojary Vs Sri. Sandeep Shetty, Richard Fernandes and National Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0024
High Courts02 Nov 2010
Mr. Syed Murfad Peer Vs The Vice Chairman and Managing Director, A.P.S.R.T.C. Andhra Pradesh State Road Transport Corporation Vs Mr. Syed Murfad Peer
Karnataka High Court · (2010) 11 KAR CK 0007
High Courts02 Nov 2010
K. Venkataraju, Since dead by his Wife and LR, K. Manjula Vs Oriental Insurance Co. Ltd. and Madhu Contractors (P) Ltd.
Karnataka High Court · (2010) 11 KAR CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2010Dismissed
Dr. Shama Rao D. Vs Dr. Anupama
Karnataka High Court · AIR 2011 Kar 66 : (2011) 2 DMC 456 : (2011) 2 KarLJ 662 : (2011) 4 KCCR 3405
Hindu Marriage Act, 1955 — Section 13 (1) (ia)
High Courts29 Oct 2010
Smt. Revathi and Another Vs Smt. Kiran P. Suvarna and Another
Karnataka High Court · (2010) ILR (Kar) 5394
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2010Allowed
Smt. Revathi and Smt. Munivenkatamma Vs Smt. Kiran.P. Suvarna and Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) ACJ 1046
Motor Vehicles Act, 1988 — Section 166