COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,174 of 2,397
Smt. Ritu Mishra, Sri. Vikas Mishra, Sri. R.B. Mishra and Smt. Asha Mishra Vs State
Karnataka High Court · (2010) 10 KAR CK 0112
Smt. L. Sharada Vs The Director of Agricultural Marketing and The Secretary, Agricultural Produce Market Committee
Karnataka High Court · (2010) 10 KAR CK 0098
Six Continents Hotels INC and Another Vs Cehd Corporation and Others
Karnataka High Court · (2010) ILR (Kar) 5000
Farooq Sulaiman Vs M. Siddegowda, Nagamma and Nizar
Karnataka High Court · (2010) 10 KAR CK 0081
N. Satish Singh Vs B.M. Gangadhara, Lecturer of Physical Education, BGLR University Center and Divisional Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2010) 10 KAR CK 0071
Kum. Deepti Jamadagni Vs Oriental Insurance Co. Ltd. and Mr. Braj Bhushan Singh Bhadiria
Karnataka High Court · (2012) ACJ 399
K.T. Sathish Gowda Vs Nagaraja Gowda
Karnataka High Court · (2010) 10 KAR CK 0028
Smt. Pramila Mohan Vs Sri Divyanath Shetty
Karnataka High Court · (2010) 10 KAR CK 0022
Mrs. Edna Adeline Vs Renold Praveen Kumar
Karnataka High Court · (2010) 10 KAR CK 0018
Sri. S. Naganna and Sri. G. Linganna Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (2010) 10 KAR CK 0017
Mrs. Alice Varkey Vs United India Insurance Co., Ltd., Ms. S. Deepika
Karnataka High Court · (2010) 10 KAR CK 0014
Sri. Ravinanda Gopal Naidu Vs Smt. R. Revathi @ Gayathri
Karnataka High Court · (2010) 10 KAR CK 0009
B. Parthasarathy Vs B. Thimmaiah
Karnataka High Court · (2010) 10 KAR CK 0007
The New India Assurance Co. Ltd. Vs Rudrappa
Karnataka High Court · (2010) 10 KAR CK 0140
Sri. Puttappa @ N. Puttaiah and Others Vs The State of Karnataka and Others
Karnataka High Court · (2011) ILR (Kar) 2044 : (2011) 61 KarLJ 2044
Krishna Bhagya Jala Nigam Limited Vs Sri G. Harischandra Reddy, Sri Krishnacharya, B.E. F.I.E., Chief Engineer (Retd.) P.W.D. and Karnataka Housing Board and The State of Karnataka
Karnataka High Court · (2010) 10 KAR CK 0130
Commissioner of Income Tax and Another Vs H. Dasappa and Sons
Karnataka High Court · (2011) 237 CTR 324
Sri. B.G. Ramaswamy Rao Vs Dr. B.G. Srinivasa Murthy Rao, Sri B.G. Sathyanarayana Rao, Smt. Annapoorna and The Bangalore Development Authority
Karnataka High Court · (2010) 10 KAR CK 0120
Mahesha Vs State of Karnataka
Karnataka High Court · (2010) 10 KAR CK 0113