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Karnataka High Court judgments

47,933 judgments · page 1,170 of 2,397

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High Courts11 Nov 2010Dismissed

Smt. Savithramma, Sri. R. Subba Raju Both represented by GPA Holder Sri. K.M. Abdul Hakim Saheb and Sri. Venkateshalu Vs The State of Karnataka, The Commissioner Bangalore Development Authority and The Addl. Land Acquisition Officer, Bangalore Development Authority

Karnataka High Court · (2011) 4 KCCR 2489

Bangalore Development Authority Act, 1976 — Section 17 (1), 17 (3)Constitution of India, 1950 — Article 226, 227
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High Courts10 Nov 2010Dismissed

DIT (Exemptions) Vs Meenakshi Amma Endowment Trust

Karnataka High Court · (2010) 11 KAR CK 0141

Income Tax Act, 1961 — Section 12 A, 12 AA (3)
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High Courts10 Nov 2010Dismissed

R.T. Basavaraj and Others Vs Pragathi Gramin Bank and Another

Karnataka High Court · (2011) 3 KarLJ 233

Constitution of India, 1950 — Article 226
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High Courts10 Nov 2010

Smt. Yallamma Vs D. Sriramalu and Another

Karnataka High Court · (2011) ILR (Kar) 101

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337
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High Courts10 Nov 2010

New India Assurance Co. Ltd. Vs R.M. Selvaraj, Annamalai and S. Arjunan S. Arjunan Vs R.M. Selvaraj, The Branch Manager New India Assurance Co. Ltd. and Annamalai

Karnataka High Court · (2010) 11 KAR CK 0087

Motor Vehicles Act, 1988 — Section 146, 147
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High Courts09 Nov 2010

Ozone Properties Pvt. Limited Vs Additional Commissioner of Commercial Taxes

Karnataka High Court · (2012) 52 VST 370

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High Courts09 Nov 2010Allowed

Smt. Kempamma, Ms. Savitha, Sri. Gurumallaiah and Smt. Boramma Vs Sri. M. Ananda and Others

Karnataka High Court · (2011) ILR (Kar) 363 : (2011) 6 RCR(Civil) 2385

Motor Vehicles Act, 1988 — Section 166
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High Courts08 Nov 2010Dismissed

Director of Income Tax (International Taxation) and Another Vs Prahlad Vijendra Rao

Karnataka High Court · (2011) 239 CTR 107 : (2011) 198 TAXMAN 551

Income Tax Act, 1961 — Section 143 (2), 5 (2) (a), 9 (i) (ii)
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High Courts08 Nov 2010

Deepak Moolya Vs K. Umesh Nayak, Shivananda Mestry and United India Insurance Co. Ltd.

Karnataka High Court · (2010) 11 KAR CK 0003

Motor Vehicles Act, 1988 — Section 166
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High Courts04 Nov 2010Dismissed

Dr. Prabhakar Mohan Sumant Vs Canara Bank

Karnataka High Court · (2010) 11 KAR CK 0137

Civil Procedure Code, 1908 (CPC) — Section 16, 20Evidence Act, 1872 — Section 101, 114
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High Courts04 Nov 2010Allowed

Smt. Parvathamma, Reddappa and Narayanappa @ Narayanswamy Vs Smt. Uma and Others

Karnataka High Court · AIR 2011 Kar 58 : (2011) 2 KarLJ 620 : (2011) 3 KCCR 2345

Karnataka Prevention of Fragmentation and Consolidation of Holdings Act, 1966 — Section 39, 47, 80Limitation Act, 1963 — Section 54
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High Courts04 Nov 2010

The Regional Manager, United India Insurance Company Ltd. Vs Narayanappa and S Dhanapalam Sri Narayanappa Vs S. Dhanapalam and The Regional Manager, M/s. United India Insurance Co. Ltd., No. 25, Shankarnarayan Building, MG Road, Bangalore-560 001

Karnataka High Court · (2010) 11 KAR CK 0113

Motor Vehicles Act, 1988 — Section 134 (c), 158 (6), 5
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High Courts04 Nov 2010

Dr. S. Vidhya Vs Sri R.S. Venakata Reddy

Karnataka High Court · (2010) ILR (Kar) 5706 : (2011) 4 KarLJ 92 : (2011) 1 KCCR 41

Karnataka Stamp Act, 1957 — Section 33, 33 (1), 33 (2)
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High Courts04 Nov 2010Allowed

Smt. Parvathamma and Others Vs Smt. Uma and Others

Karnataka High Court · AIR 2011 Kar 58 : (2011) 2 KarLJ 620 : (2011) 3 KCCR 2345

Karnataka Prevention of Fragmentation and Consolidation of Holdings Act, 1966 — Section 5, 5 (1), 5 (1) (b)
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High Courts04 Nov 2010Dismissed

Sri H. Krishnappa Vs Sri M.D. Ashwathnarayan Singh

Karnataka High Court · AIR 2011 Kar 128 : (2011) 4 KarLJ 14

Civil Procedure Code, 1908 (CPC) — Section 151Karnataka Stamp Act, 1957 — Section 33, 34
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High Courts03 Nov 2010Dismissed

The Oriental Insurance Co. Ltd. Vs Smt. Prema Budihal, Smt. Chanabasawa Budihihal and Prasanna Kumar Herle

Karnataka High Court · (2010) 11 KAR CK 0044

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High Courts03 Nov 2010Allowed

The Registrar Karnataka Veterinary, Animal and Fisheries Sciences University Nandinagar, P.B. No. 6 Bidar-585401 Karnataka State Vs Dr. Mahendran K, Dr. Eswaran C and Dean Veterinary College Karnataka Veterinary, Animal and Fisheries Sciences University

Karnataka High Court · (2010) 11 KAR CK 0043

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High Courts03 Nov 2010

The General Manager/Managing Director Vs Lt. Devendra Singh Lt. Devendra Singh Vs The General Manager/Managing Director, Karnatka State Road Transport Corporation and Mohamed Shaheed

Karnataka High Court · (2010) 11 KAR CK 0018

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High Courts03 Nov 2010

New India Assurance Co. Ltd. Vs Venkateshappa and T. Ravichandran Sri. Venkateshappa Vs Sri. T. Ravichandran and The Branch Manager, M/s. New India Assurance Co. Ltd.

Karnataka High Court · (2010) 11 KAR CK 0005

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High Courts02 Nov 2010

Sri. Param Hamsa Mishra Vs Karnataka State Financial Corporation, Sri. Mohan Rao Naidu and Sri. M.N. Ashwath

Karnataka High Court · (2010) 11 KAR CK 0157

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