High Courts02 Nov 2010Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs S.B. Pannalkar and Company
Karnataka High Court · (2011) 244 CTR 534
Income Tax Act, 1961 — Section 194, 37
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,171 of 2,397
High Courts02 Nov 2010Allowed
A Farooq, Khader and Illiyaz Vs J. Raghupathy Since Dead by Lrs. (Smt. Yashoda and Others)
Karnataka High Court · (2010) 11 KAR CK 0135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts02 Nov 2010
New India Assurance Co. Ltd. Vs Smt. Asha Prasad, Sri. N.D. Ramanna, Smt. Saraswathi and Sri. Syed Sallaludddin Asha Prasad, Sri. N.D. Ramanna and Smt. Saraswathi Vs Sri. Syed Sallauddin and The New New India Assurance Co. Ltd.
Karnataka High Court · (2011) ACJ 2642
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2010Dismissed
B.P. Akalwadi Vs Raju Chawla The Managing Director Karnataka State Co-operative Marketing Federation Limited
Karnataka High Court · (2010) 11 KAR CK 0128
High Courts02 Nov 2010Dismissed
Srinivas and Others Vs State of Karnataka and Others
Karnataka High Court · (2010) 11 KAR CK 0127
Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 3 (2) (c), 6 (2), 7
High Courts02 Nov 2010Allowed
Sri. D. Venkatesh Guptha Vs The Commissioner Bangalore Development Authority and Smt. J.P. Shantha
Karnataka High Court · (2010) 11 KAR CK 0126
Bangalore Development Authority (Allotment of Sites) Rules, 1984 — Rule 13 (10)
High Courts02 Nov 2010
Smt. Putti Bai Nayaka Vs The State of Karnataka and Sri A.K. Hanumanthappa
Karnataka High Court · (2010) 11 KAR CK 0107
Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2)
High Courts02 Nov 2010Allowed
Manipal University Mazdoor Union (R) Affiliated to Bharathiya Mazdoor Sangh earlier known as Mahentsa, office of B.M.S Felix Pai Bazaar Vs The Secretary Ministry of Labour and Employment Government of India
Karnataka High Court · (2010) 11 KAR CK 0106
Industrial Disputes Act, 1947 — Section 10, 10 (1)
High Courts02 Nov 2010Dismissed
K.J. Manjunath and K.J. Ravishnakr Vs Anitha Ramesh @ K.J. Anitha and Others
Karnataka High Court · (2010) 11 KAR CK 0105
Benami Transactions (Prohibition) Act, 1988 — Section 3Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Nov 2010
Smt. S.N. Gayathri Rao Vs N. Ganesh Rao and Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0092
High Courts02 Nov 2010
K.M. Balasubramanya Prasad Vs The President District Level Sexual Harassment Redressal Committee cum Senior Surgeon Govt. Megon Hospital and Smt. Nirmala
Karnataka High Court · (2010) 11 KAR CK 0090
Penal Code, 1860 (IPC) — Section 354, 506, 509
High Courts02 Nov 2010Dismissed
Smt. Jethrutha Reddy Vs The State of Karnataka
Karnataka High Court · (2010) 11 KAR CK 0089
Constitution of India, 1950 — Article 226
High Courts02 Nov 2010Allowed
Praveen Bethapudi Vs Savithramma and Others
Karnataka High Court · (2010) 11 KAR CK 0070
Mysore Court-fees and Suits Valuation Act, 1958 — Section 64 (2)
High Courts02 Nov 2010
T.M.C. Basanna Vs Pavithra Halakatti, Mr. Hara. C. Halakatti and Mrs. Sheela Hara
Karnataka High Court · (2010) 11 KAR CK 0069
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts02 Nov 2010Allowed
Vijaya Samraj Hotels Pvt. Ltd. Vs The State of Karnataka
Karnataka High Court · (2012) 47 VST 292
Karnataka Sales Tax Act, 1957 — Section 17 (4), 5 (3)
High Courts02 Nov 2010Allowed
The New India Assurance Co. (Employees), Pension Fund Vs Sri Rajasekaran, New India Asurance and The Union of India (UOI), Ministry of Finance and Co. Affairs, (Dept. of Economic Affairs), Insurance Division
Karnataka High Court · (2010) 11 KAR CK 0067
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2010Dismissed
The Managing Director Karnataka State Road Transport Corporation Vs Sri M. Gangaraju
Karnataka High Court · (2010) 11 KAR CK 0066
High Courts02 Nov 2010
B.T. Eshwarappa Vs The Mysore Paper Mills Limited
Karnataka High Court · (2010) 11 KAR CK 0065
High Courts02 Nov 2010Dismissed
State Vs M. Shivananda and Others
Karnataka High Court · (2010) 11 KAR CK 0064
Penal Code, 1860 (IPC) — Section 143, 147, 148, 302, 427
High Courts02 Nov 2010Dismissed
State of Karnataka Vs Vyaramudi, Puttaswamy and Meena @ Meenakshi
Karnataka High Court · (2010) 11 KAR CK 0061
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 304 B, 306, 498A