High Courts30 Dec 2010
Shivaji Hanumantha Rao, P.H. Masuthi, H.M. Nagabhushana and Hemalatha R. Vs The State of Karnataka and The Directorate of Employment and Training
Karnataka High Court · (2010) 12 KAR CK 0074
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,158 of 2,397
High Courts30 Dec 2010
Sri. Shantharaju Vs The State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0070
Karnataka Land Revenue Act, 1964 — Section 49
High Courts30 Dec 2010Allowed
R. Bali Reddy Vs Syndicate Bank
Karnataka High Court · (2011) ILR (Kar) 1805 : (2011) 2 KCCR 1367
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 6 (17), 9 (21)Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6, 6 (17)
High Courts30 Dec 2010
B.R. Deepak Rao Vs State of Karnataka and Others
Karnataka High Court · (2010) 12 KAR CK 0045
Wild Life (Protection) Act, 1972 — Section 35 (1), 35 (4), 35 (5)
High Courts30 Dec 2010
Times Publishing House Ltd. and Mr. N. Lakshminarayanan Vs The Registrar of Newspapers of India and Others
Karnataka High Court · (2010) 12 KAR CK 0017
Press and Registration of Books Act, 1867 — Section 10, 11 B, 13, 14, 15
High Courts28 Dec 2010Allowed
H.S. Mahesh Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0105
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts28 Dec 2010
G.G. Konikar Industries Vs The Chairman and Managing Director Karnataka State Financial Corporation and The Assistant General Manager Karnataka State Financial Corporation
Karnataka High Court · (2010) 12 KAR CK 0092
High Courts28 Dec 2010Allowed
Sri. Siddaraju Vs The Station House Officer Babu @ Hanumantharaiah Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts28 Dec 2010Allowed
Mohsin Pasha Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0084
Penal Code, 1860 (IPC) — Section 304 B, 306, 498A
High Courts28 Dec 2010Dismissed
A.B.N.A. and Smt. Vidushi A. Banerjee represented by her G.P.A. holder Sri Anurup Banerjee Vs Sri Jayadeva Institute of Cardiology
Karnataka High Court · (2010) 12 KAR CK 0081
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Dec 2010Allowed
Sri Siddarame Gowda, Sri S. Kumar and Sri S. Manju Vs Smt. Sharada and Sri K. Ramesh
Karnataka High Court · (2010) 12 KAR CK 0080
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Dec 2010Allowed
P.B. Shibu Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0076
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts28 Dec 2010Allowed
Smt. Lakshmi, R. Padma, R. Ravi Kumar and R. Bhagya Vs Vijaya Bank
Karnataka High Court · AIR 2011 Kar 89 : (2011) 2 KCCR 1381 : (2011) 8 RCR(Civil) 2580
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 7 Rule 1
High Courts28 Dec 2010Allowed
Babu @ Chamber and Annes Ahmed @ Anees Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0052
Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts28 Dec 2010Allowed
Sri B.N. Rajanna Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts28 Dec 2010Dismissed
Basavaraju H.R. Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0049
Penal Code, 1860 (IPC) — Section 149, 323, 327, 341, 504
High Courts28 Dec 2010
Sri. D.N. Raja Rao Vs The Commissioner Bruhat Bangalore Mahanagara Palike and The Zonal Deputy Commissioner Bangalore Mahanagara Palike
Karnataka High Court · (2010) 12 KAR CK 0048
High Courts28 Dec 2010Dismissed
Sri. O.G. Ravi Gowda Vs The Joint Registrar of Co-operative Societies, The Deputy Registrar of Co-operative Societies and Manager Primary Co-operative Agriculture and Rural Development Bank Ltd.
Karnataka High Court · (2010) 12 KAR CK 0046
Karnataka Co-operative Societies Act, 1959 — Section 29 C, 29 C (8)
High Courts28 Dec 2010
Mr. Sahul Hameed Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0033
Arms Act, 1959 — Section 25, 27, 28, 3Penal Code, 1860 (IPC) — Section 120 B, 143, 144, 149, 511
High Courts28 Dec 2010Allowed
Zabi @ Zabiulla Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0032
Penal Code, 1860 (IPC) — Section 379, 411