High Courts28 Dec 2010Allowed
Kumara @ Ramesh Kumara Vs State
Karnataka High Court · (2010) 12 KAR CK 0013
Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,159 of 2,397
High Courts28 Dec 2010Allowed
M. Ramachandra Vs Smt. Treeza D''Souza
Karnataka High Court · (2010) 12 KAR CK 0008
High Courts28 Dec 2010Dismissed
Dattappa Bandiwadar Vs Ramappa Bandiwadar and Shamu Bandiwadar
Karnataka High Court · (2010) 12 KAR CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts27 Dec 2010Dismissed
National Insurance Company Limited Vs Sri Maruthi and Others
Karnataka High Court · (2010) 12 KAR CK 0150
Motor Vehicles Act, 1988 — Section 147, 147 (b), 147 (ii), 41 (4)
High Courts27 Dec 2010
Sri Mohd. Hussain Vs Sri R. Pullaiah, The State of Karnataka and The Managing Director Karnataka Neeravari Nigam Ltd.
Karnataka High Court · (2010) 12 KAR CK 0072
Karnataka Civil Services Rules, 1974 — Rule 32
High Courts27 Dec 2010Allowed
Bharath Electronics Ltd. Vs Sri Vishnu Murthy, Bel Sc/St Welfare Association and Government of Karnataka Dept. of Labour
Karnataka High Court · (2010) 12 KAR CK 0071
Industrial Disputes Act, 1947 — Section 39
High Courts27 Dec 2010
Abdul Wajid Vs A.S. Onkarappa
Karnataka High Court · (2011) ILR (Kar) 229 : (2011) 4 KarLJ 414 : (2011) 2 KCCR 147 SN
Karnataka Rent Control Act, 1961 — Section 2 (1), 2 (2), 2 (3), 2 (3) (g)Provincial Small Cause Courts Act, 1887 — Section 8, 8 (1), 8 (2)
High Courts27 Dec 2010Allowed
Hussainappa Jagali Vs The Deputy Commissioner and Others
Karnataka High Court · (2010) 12 KAR CK 0010
Karnataka Municipalities Act, 1964 — Section 42 (9), 47 (2), 47 (3)
High Courts24 Dec 2010Dismissed
L and T Komatsu Ltd. Vs State of Karnataka
Karnataka High Court · (2011) 41 VST 212
Central Sales Tax Act, 1956 — Section 9 (2)Karnataka Sales Tax Act, 1957 — Section 28 (6)
High Courts24 Dec 2010
Reserve Bank of India Vs Kirloskar Investments and Finance Ltd.
Karnataka High Court · (2011) 162 CompCas 522 : (2011) 105 SCL 635
Companies Act, 1956 — Section 433 (e), 433 (f), 434, 439Reserve Bank of India Act, 1934 — Section 45 IA, 45 IA (4), 45 MC
High Courts24 Dec 2010Dismissed
J. Emmars Vs Perfect Industires and Products
Karnataka High Court · (2010) 12 KAR CK 0091
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Dec 2010Dismissed
Mahesh G. Shetty and Others Vs Commissioner of Income Tax
Karnataka High Court · (2011) 238 CTR 440 : (2011) 198 TAXMAN 224
Information Technology Act, 2000 — Section 14 A, 147, 154, 263
High Courts24 Dec 2010Allowed
The Union of India (UOI) and Others Vs Dr. P. Boregowda and Others
Karnataka High Court · (2010) 12 KAR CK 0040
Constitution of India, 1950 — Article 14, 16, 51AIndian Administrative Service (Appointment and Selection) Regulations, 1997 — Regulation 5 (3)
High Courts24 Dec 2010Dismissed
Babu Rao Vs Basavaraj Patil and Others
Karnataka High Court · AIR 2011 Kar 165
High Courts24 Dec 2010Dismissed
United Agencies Vs Assistant Commissioner of Commercial Taxes and Others
Karnataka High Court · (2013) 60 VST 163
High Courts24 Dec 2010
Sri. Mahesh G. Shetty, Dr. G.P. Shetty, Sri. Dinesh G. Shetty and Smt. Nagalakshmi Shetty Rep. by his GPA Holder Dr. G.P. Shetty Vs The Commissioner of Income Tax
Karnataka High Court · (2010) 12 KAR CK 0002
Income Tax Act, 1961 — Section 14 A, 143 (2), 263
High Courts23 Dec 2010Allowed
Union of India (UOI) and Indian Plywood Industries Research and Training Institute Vs Smt. Ravikala U. Kamath
Karnataka High Court · (2011) 3 KCCR 2067
High Courts23 Dec 2010Dismissed
Smt. Sathyavathi Pattabiraman. M.A. CAIIB and Others Vs S.N. Finance Limited
Karnataka High Court · (2010) 12 KAR CK 0106
Penal Code, 1860 (IPC) — Section 403, 420
High Courts23 Dec 2010
Sri. K.P. Vasanthkumar Gowda Vs State of Karnataka
Karnataka High Court · (2010) 12 KAR CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 482Penal Code, 1860 (IPC) — Section 506
High Courts23 Dec 2010Dismissed
B.M. Raghu Vs State
Karnataka High Court · (2010) 12 KAR CK 0069
Penal Code, 1860 (IPC) — Section 143, 147, 148, 324, 341