High Courts06 Jan 2011Dismissed
State of Karnataka Vs Dharmappa Bdddikayee
Karnataka High Court · (2011) 01 KAR CK 0017
Penal Code, 1860 (IPC) — Section 324, 325, 504
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,156 of 2,397
High Courts06 Jan 2011Dismissed
The New India Assurance Co. Ltd. Vs Anuradha Chindi and Others
Karnataka High Court · (2011) 01 KAR CK 0016
High Courts05 Jan 2011
Niranjan M. and Others Vs The State of Karnataka
Karnataka High Court · (2011) 01 KAR CK 0246
High Courts05 Jan 2011Allowed
Prakash @ Nami, Dhanaraj Alias Ghanaraja and Others Vs The State of Karnataka
Karnataka High Court · (2011) 01 KAR CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 164 (5)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 506
High Courts05 Jan 2011
Smt. Munnu Bai and Others Vs M/s. B and B Infrastructure Ltd. and Smt. Anupama B. Raju
Karnataka High Court · (2011) 01 KAR CK 0242
Arbitration Act, 1940 — Section 2 (h), 24Arbitration and Conciliation Act, 1996 — Section 46, 7, 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Jan 2011
Sri H.S. Bedi, Smt. Avneet Bedi and Bani Bedi Vs Station House Officer, While Field Police Station Bangalore and Others
Karnataka High Court · (2011) 01 KAR CK 0216
Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Jan 2011
Sunil @ Pragi Nayak Vs State
Karnataka High Court · (2011) 01 KAR CK 0184
Penal Code, 1860 (IPC) — Section 395
High Courts05 Jan 2011Allowed
M. Appachan Vs State of Karnataka
Karnataka High Court · (2011) 01 KAR CK 0161
Karnataka Forest Act, 1963 — Section 86, 87Penal Code, 1860 (IPC) — Section 379
High Courts05 Jan 2011
S.R.V. Earth Movers Shanmugam Complex Vs Kudremukh Iron Ore Co. Ltd.
Karnataka High Court · (2011) 01 KAR CK 0111
High Courts05 Jan 2011
Smt. Vanitha M. @ Honnamma Vs Shree Dev Transports Prop. M.S. Gandhi Rajhu and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 01 KAR CK 0110
High Courts05 Jan 2011
Green City (Builders and Developers) Vs N. Gangadaraiah and Others
Karnataka High Court · (2011) 01 KAR CK 0104
Arbitration and Conciliation Act, 1996 — Section 11 (4)
High Courts05 Jan 2011Dismissed
Sri Babureddy Vs Smt. Lakshmamma
Karnataka High Court · (2011) 01 KAR CK 0084
High Courts05 Jan 2011Allowed
Praxair India Pvt. Ltd. Vs Commissioner of C. EX. and S.T.
Karnataka High Court · (2011) 22 STR 620 : (2011) 43 VST 245
High Courts05 Jan 2011Dismissed
Sri G. Mallikarjuna Vs G. Thippamma
Karnataka High Court · (2011) ILR (Kar) 1215
Hindu Marriage Act, 1955 — Section 13 (1) (i-b)Penal Code, 1860 (IPC) — Section 494
High Courts05 Jan 2011Dismissed
K.V. Seetharam Vs The State of Karnataka
Karnataka High Court · (2011) 4 KarLJ 1 : (2011) 2 KCCR 1443
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64Karnataka Land Revenue Act, 1964 — Section 17 (1), 171
High Courts05 Jan 2011Dismissed
Syed Izar Vs Miss. Rekha and Others
Karnataka High Court · (2011) 01 KAR CK 0026
Motor Vehicles Act, 1988 — Section 147
High Courts05 Jan 2011
Smt. Kusuma and K. Amin Vs Shree Dev Transports and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 01 KAR CK 0015
High Courts05 Jan 2011
Smt. Bhavani R. Thingalaya Vs Shree Dev Transports and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 01 KAR CK 0014
High Courts04 Jan 2011
Commissioner of Income Tax and Another Vs H. Anil Kumar
Karnataka High Court · (2011) 242 CTR 537
Income Tax Act, 1961 — Section 143 (1) (a), 2 (47)Transfer of Property Act, 1882 — Section 53 A, 54, 54 B, 54 EA, 54 F
High Courts04 Jan 2011Dismissed
Commissioner of Income Tax Vs Aravind Prakash Malpanino
Karnataka High Court · (2011) 01 KAR CK 0199