High Courts16 Aug 2023Disposed Of
Girish Bharadwaj Vs State Of Karnataka & Others
Karnataka High Court · (2023) 08 KAR CK 0017
Contempt Of Courts Act, 1971 — Section 15
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 106 of 2,399
High Courts14 Aug 2023Allowed
Shankar Manjugowda @ Chandru Putta Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0021
Indian Penal Code, 1860 — Section 379, 399, 402
High Courts14 Aug 2023Dismissed
Shabeer Pasha Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0020
Indian Penal Code, 1860 — Section 397, 411Code Of Criminal Procedure, 1973 — Section 82, 83, 438
High Courts14 Aug 2023Partly Allowed
Rukhiya Anjum & Others Vs State Of Karnataka By SHO, Shivajinagar Police Station, Bangalore City, Karnataka - 560051
Karnataka High Court · (2023) 08 KAR CK 0019
Indian Penal Code, 1860 — Section 34, 402, 420
High Courts14 Aug 2023Allowed
K.A. Venkatesha Babu Vs Land Acquisition Officer Hassan & Others
Karnataka High Court · (2023) 08 KAR CK 0018
Code Of Civil Procedure Code, 1908 — Order 11 Rule 14
High Courts14 Aug 2023Allowed
C Prem Kumar Vs Puttaswamy & Others
Karnataka High Court · (2023) 08 KAR CK 0015
Karnataka Grama Swarja And Panchayath Raj, 1993 — Section 45, 45(2), 53, 3(1)Karnataka Panchayath Raj (Election Of Adhyaksha And Upadhyaksha Of Grama Panchayat) Rules, 1995 — Rule 8, 8(5), 14Constitution Of India, 1949 — Article 226, 227
High Courts14 Aug 2023Disposed Of
M/S. Royal Star Holdings & Others Vs V. Anupama & Others NO.38, 4TH CROSS, 4TH BLOCK RAMAKRISHNA NAGAR, NANDINI LAYOUT, BANGALORE-560096
Karnataka High Court · (2023) 08 KAR CK 0014
Code Of Civil Procedure Code, 1908 — Section 151Code Of Civil Procedure Code, 1908 — Order 18 Rule 17
High Courts14 Aug 2023Disposed Of
High Court Of Karnataka Rep. By The Registrar General Bengaluru-560001 Vs B N Shivanna & Others
Karnataka High Court · (2023) 08 KAR CK 0013
Contempt Of Courts Act, 1971 — Section 15
High Courts11 Aug 2023Allowed
Thippamma Vs State Of Karnataka, By Jagaluru Police Station, Davanagere District. Rep. By Spp, High Court Of Karnataka, Bangalore � 560001 & Others
Karnataka High Court · (2023) 08 KAR CK 0016
Indian Penal Code, 1860 — Section 34, 302, 304(B), 306, 376, 498(A)Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17
High Courts08 Aug 2023Allowed
Ujjal Chowdhury @ Ujjal Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0011
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Aug 2023Allowed
P.M. Biju Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0010
Karnataka Excise Act, 1965 — Section 13(1)(a), 13(1)(f), 32(1), 43Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Aug 2023Allowed
Sathyanarayana C @ Sathya @ Rx & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 08 KAR CK 0007
Indian Penal Code, 1860 — Section 120B, 143, 149, 307, 326, 341, 384, 504, 506, 511
High Courts04 Aug 2023Allowed
Mohith Singh Vs State Of Karnataka By, SHO, Electronic City Police Station, Bangalore. Represented By Govt. State Public Prosecutor, High Court Buildings, Bangalore City - 560001
Karnataka High Court · (2023) 08 KAR CK 0004
Indian Penal Code, 1860 — Section 149, 307, 323, 324, 427, 504, 506
High Courts03 Aug 2023Disposed Of
N Guruswamy Reddy & Others Vs Indian Oil Corporation Limited., (Marketing Division), Southern Region Office Contract Cell, No. 139, Nungambakkam High Road, Chennai � 600034. (REG Under Indian Companies Act, 1956)
Karnataka High Court · (2023) 08 KAR CK 0001
Constitution Of India, 1949 — Article 12, 39(b), 39(c)
High Courts28 Jul 2023Dismissed
Gangahanumakka & Others Vs Nagarathnamma & Others
Karnataka High Court · (2023) 07 KAR CK 0045
High Courts28 Jul 2023Allowed
Mayuk Mukherjee Vs State Of Karnataka Represented By Marathahalli Police Station Bengaluru-560037. Bengaluru District. Rep. By State Public Prosecutor High Court Of Karnataka Building Bangalore-560001
Karnataka High Court · (2023) 07 KAR CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts28 Jul 2023Dismissed
N Shankarnag & Others Vs Siddamma.B & Others
Karnataka High Court · (2023) 07 KAR CK 0043
High Courts28 Jul 2023Dismissed
Gowramma Vs Shivananjegowda & Others
Karnataka High Court · (2023) 07 KAR CK 0042
High Courts28 Jul 2023Dismissed
M/S. Masturlal (Pvt.) Ltd. No.20/1, Arakere Village Bannerghatta Road Bengaluru 560076 Vs Government Of India National Sample Survey Office Regional Office 5 Th Floor, E And F Wing Kendriya Sadan Koramangala Bengaluru 560034 Represented By Its Senior Statistical Officer
Karnataka High Court · (2023) 07 KAR CK 0035
Collection Of Statistics Act, 2008 — Section 2, 2(f), 2(g), 2(h), 3, 15, 15(1), 15(2), 19, 22, 23, 24Code Of Criminal Procedure, 1973 — Section 200
High Courts26 Jul 2023
N Rajeev Vs C. Deepa
Karnataka High Court · (2023) 07 KAR CK 0038
Constitution Of India, 1949 — Article 21