High Courts24 Jul 2023Disposed Of
Vasavi Condiments And Food Courts No.2, Old Market, Sajjan Rao Cricle, V V Puram, Bengaluru-56004 Vs Narasimha Murthy L & Others
Karnataka High Court · (2023) 07 KAR CK 0037
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 107 of 2,399
High Courts24 Jul 2023Allowed
Kundapura Rural Ayurveda Medical College Koteshwara Kundapura Represented By Its Principal Dr. S.G. Prasanna Aithal & Others Vs Registrar Rguhs 4th T Block Jayangar Bengaluru - 560041
Karnataka High Court · (2023) 07 KAR CK 0036
High Courts21 Jul 2023Allowed
Chethan Balappa Talwar Vs Rajiv Gandhi University Of Health Sciences, 4th T Block, Jayanagar, Bengaluru - 560041, Represented By Its Vice Chancellor & Others
Karnataka High Court · (2023) 07 KAR CK 0034
High Courts21 Jul 2023Allowed
Mansi & Others Vs Rajiv Gandhi University Of Health Sciences, 4th T Block, Jayanagar, Bangalore - 560041, Represented By Its Vice-Chancellor & Others
Karnataka High Court · (2023) 07 KAR CK 0033
High Courts21 Jul 2023Disposed Of
M. Prema @ Premavathi Vs Ravikumar T.G
Karnataka High Court · (2023) 07 KAR CK 0032
Family Courts Act, 1984 — Section 19(1)
High Courts21 Jul 2023Dismissed
K.T. Prakash & Others Vs Umesh C & Others
Karnataka High Court · (2023) 07 KAR CK 0031
Karnataka Cooperative Societies Act, 1959 — Section 70, 118, 125Code Of Civil Procedure Code, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 22 Rule 3(a), Order 23 Rule 3(a)
High Courts21 Jul 2023Dismissed
Chandramouli Odeyar & Others Vs G. Nagaiah & Others
Karnataka High Court · (2023) 07 KAR CK 0030
Code Of Civil Procedure Code, 1908 — Section 92, 92(1), 92(1)(a), 92(1)(b), 92(1)(c), 92(1)(d), 92(1)(e), 92(1)(f), 92(1)(g), 92(1)(h), 104Code Of Civil Procedure Code, 1908 — Order 43 Rule 1(A)
High Courts21 Jul 2023Allowed
Anjum Anwar Mulla & Others Vs Union Of India Ministry Of Ayurveda Yoga And Naturopathy Unani, Sidda And Homoepathy (Ayush) Ayusu Bhawan, B Block, GPO Complex, Ina New Delhi - 110023 Rept. By Its Secretary & Others
Karnataka High Court · (2023) 07 KAR CK 0029
High Courts21 Jul 2023Dismissed
D H Ramanjinappa @ D H Dhruva Ramanji Vs H S Shankar & Others
Karnataka High Court · (2023) 07 KAR CK 0028
Code Of Civil Procedure Code, 1908 — Section 96, 105, 151Limitation Act, 1963 — Section 5Code Of Civil Procedure Code, 1908 — Order 5 Rule 15, Order 9 Rule 13, Order 41 Rule 5
High Courts20 Jul 2023Allowed
Mohan Vs State Of Karnataka & Others
Karnataka High Court · (2023) 07 KAR CK 0027
High Courts19 Jul 2023Dismissed
Chandrappa Basappa Harijana Vs Principal Secretary To The Govt. Of Karnataka, Rural Development & Panchayath Raj, M.S. ,Building, Ambedkar Veedhi, Bengaluru-560001 & Others
Karnataka High Court · (2023) 07 KAR CK 0026
Karnataka Gram Swaraj And Panchayat Raj Act, 1993 —Section 113(4)
High Courts19 Jul 2023Disposed Of
N Raju Vs Regional Transport Officer Rajajinagar, Bengaluru West Bengaluru - 560010
Karnataka High Court · (2023) 07 KAR CK 0020
High Courts19 Jul 2023Allowed
Anirudha Samantaray @ Rama Samanth Rai & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 07 KAR CK 0019
Indian Penal Code, 1860 — Section 34, 302, 323, 324, 354, 448, 504
High Courts18 Jul 2023Allowed
Shruthi T.K. Vs Deputy Commissioner And District Magistrate Davanagere District Davanagere 577004 By Shivanand Kapashi, I.A.S & Others
Karnataka High Court · (2023) 07 KAR CK 0024
Karnataka Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Gamblers, Goondas, Immoral Traffic Offenders & Slum Grabbers Act, 1985 — Section 3(1), 3(3)Constitution Of India, 1949 — Article 22(5)
High Courts18 Jul 2023Allowed
Veeranjaneya Dharma Jagruthi Balaga T. Narasipura Town, Mysore District & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 07 KAR CK 0023
Constitution Of India, 1949 — Article 19(1)(b)
High Courts18 Jul 2023Allowed
Rajanna Vs Nagarathnamma
Karnataka High Court · (2023) 07 KAR CK 0022
Constitution Of India, 1949 — Article 227
High Courts18 Jul 2023Dismissed
N C Narayanaswamy Vs N B Hanumantharayappa
Karnataka High Court · (2023) 07 KAR CK 0021
High Courts17 Jul 2023Dismissed
K.Paramashiva Vs C. Chikkaiah & Others
Karnataka High Court · (2023) 07 KAR CK 0025
High Courts17 Jul 2023Partly Allowed
T.Sudhakar Pai & Others Vs M/S Manipal Academy Of Higher Education, A Public Trust, Having Its Registered Office At Madhav Nagar, Manipal, Karnataka - 576104, Represented By Its Trustee Dr.H.S. Ballal & Others
Karnataka High Court · (2023) 07 KAR CK 0017
Commercial Courts Act, 2015 &mash; Section 13(1)(A)Trade Marks Act, 1999 — Section 2(2)Negotiable Instruments Act, 1881 — Section 138, 141
High Courts17 Jul 2023Disposed Of
Nivas Sainath Vs Lena Elizabeth Nivas
Karnataka High Court · (2023) 07 KAR CK 0016