High Courts05 Sept 2023Dismissed
Jyothi N.S & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0012
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 105 of 2,399
High Courts01 Sept 2023Allowed
Ananda MVs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0011
Protection Of Children From Sexual Offences Act, 2012 — Section 6, 376(2)(n)Prohibition Of Child Marriage Act, 2006 — Section 9Code Of Criminal Procedure, 1973 — Section 164
High Courts01 Sept 2023Allowed
Senthil Babu Devadoss Vs Union Of India, Narcotics Control Bureau, Bangalore Zonal Unit, Through Intelligence Officer, Bangalore - 560001
Karnataka High Court · (2023) 09 KAR CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 23(c), 27A, 28, 29, 37(1)(b), 37(1)(b)(ii)
High Courts01 Sept 2023Allowed
Aslam C. A. Vs Union Of India
Karnataka High Court · (2023) 09 KAR CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 23, 25, 27, 27A, 28, 29, 37(1)(b)
High Courts01 Sept 2023Disposed Of
M/S Jpr Enterprises Vs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0007
Constitution Of India, 1949 — Article 350
High Courts01 Sept 2023Disposed Of
Munal Santra Vs Sonam Dutta
Karnataka High Court · (2023) 09 KAR CK 0006
High Courts01 Sept 2023Disposed Of
Abdul Rehman Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0002
Constitution Of India, 1949 — Article 21
High Courts01 Sept 2023Dismissed
Praveena Vs Shekarappa & Others
Karnataka High Court · (2023) 09 KAR CK 0001
Code Of Civil Procedure Code, 1908 — Section 100Hindu Succession Act, 1956 — Section 14Code Of Civil Procedure Code, 1908 — Order 41 Rule 27
High Courts30 Aug 2023Allowed
Devaraj & Others Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0037
Indian Penal Code, 1860 — Section 56, 143, 147, 148, 149, 307, 324, 448, 504Code Of Criminal Procedure, 1973 — Section 438
High Courts30 Aug 2023Allowed
Nagma Vs State Of Karnataka By Kalasipalya Police Station, Bengaluru - 560002. Represented By State Public Prosecutor, High Court Complex, Bengaluru - 560001
Karnataka High Court · (2023) 08 KAR CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts25 Aug 2023Disposed Of
Badminton Association Of India Vs Union Of India & Others
Karnataka High Court · (2023) 08 KAR CK 0025
High Courts24 Aug 2023Disposed Of
Siddaraju G.S & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 08 KAR CK 0026
High Courts23 Aug 2023Allowed
Dinesh Kumar Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts23 Aug 2023Allowed
Sandeep Vs State Of Karnataka & Others
Karnataka High Court · (2023) 08 KAR CK 0032
Indian Penal Code, 1860 — Section 343, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Prohibition Of Child Marriage Act, 2006 — Section 9
High Courts23 Aug 2023Allowed
Yogesh N Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 60Code Of Criminal Procedure, 1973 — Section 438
High Courts23 Aug 2023Allowed
Zameer Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0029
Indian Penal Code, 1860 — Section 120B, 395, 397, 427
High Courts23 Aug 2023Allowed
K. Dhanush Vs State Of Karnataka By Inspector Of Police, Cubbon Park P.S., Bengaluru-560001 & Others
Karnataka High Court · (2023) 08 KAR CK 0028
Indian Penal Code, 1860 — Section 149, 201, 302, 307, 343, 364, 504, 506Scheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(e), 3(2)(v)
High Courts23 Aug 2023Dismissed
Elumalai & Others Vs State Of Karnataka
Karnataka High Court · (2023) 08 KAR CK 0027
High Courts18 Aug 2023Allowed
Fathima Vs State Of Karnataka & Others
Karnataka High Court · (2023) 08 KAR CK 0024
High Courts18 Aug 2023Allowed
Soubhagya Vs State Of Karnataka & Others
Karnataka High Court · (2023) 08 KAR CK 0023