High Courts02 Dec 2011Dismissed
Yogish Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0192
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,036 of 2,397
High Courts02 Dec 2011Allowed
The Managing Director Future Logistic Solutions Limited Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0191
Civil Procedure Code, 1908 (CPC) — Section 156 (3), 482, 483Penal Code, 1860 (IPC) — Section 419, 420, 506
High Courts02 Dec 2011Allowed
Sri. Narasimha Murthi Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts02 Dec 2011Allowed
Sri Raksha Agriculture Associates Vs Manjushree Plantation Ltd.
Karnataka High Court · (2011) 12 KAR CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 91
High Courts02 Dec 2011Allowed
Srinivas Murthy Vs State
Karnataka High Court · (2011) 12 KAR CK 0188
Penal Code, 1860 (IPC) — Section 408, 409
High Courts02 Dec 2011Allowed
Shankar Gowda Vs Hemesh and Manager National Insurance Co Ltd Sri Manjunntheswara Complex Bus Stared Rood, Hassan
Karnataka High Court · (2011) 12 KAR CK 0187
High Courts02 Dec 2011Allowed
Basavegowda @ Basavaraju M.S Vs Bhargava M B Bhaskar and The Divisional Manager The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0186
High Courts02 Dec 2011Allowed
Smt. Padmalatha Ballal Vs Sri. M Suresh Ballal
Karnataka High Court · (2012) ILR (Kar) 3926
Hindu Marriage Act, 1955 — Section 11, 13 (1) (i-a), 20, 23, 23 (2)
High Courts02 Dec 2011Allowed
Beemanna Vs Subbareddy Doddadevasandra, The Manager United India Insurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0083
High Courts02 Dec 2011Dismissed
Smt. Jayamma Gowda Vs Sri. Mailaiah, Smt. Gurushanthamma, Smt. V. Tulasi and Sri. R.Venugopalachari
Karnataka High Court · (2011) 12 KAR CK 0056
High Courts02 Dec 2011Dismissed
National Insurance Co. Ltd. Vs Sri. A. Siddayya Hegde, Smt. Rudramma Shedthi Hegde and Sri. K. Babu D. Puthran
Karnataka High Court · (2011) 12 KAR CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 17, 21, 25Motor Vehicles Act, 1939 — Section 110
High Courts02 Dec 2011Dismissed
Sri. Kaliyamardhana Sri. Krishna Devaru of Shri Krishnapura Mutt, Represented by its Matadhipathi, Srimad H.H. Sri. Vidyasagar Theertha Swamiar Disciple of Srimad H.H. Vidyaratna Theertha Swamiar and Sridhar Bhat Vs Smt. Baby Shedthy.
Karnataka High Court · (2011) 12 KAR CK 0054
High Courts02 Dec 2011
Jayamma Vs MR Lingaiah and Chikkaputtegowda
Karnataka High Court · (2011) 12 KAR CK 0042
High Courts02 Dec 2011Allowed
Shivanna Vs Somanth Dutta PG/00/4/V/07/00186 BB Ghosh Road, PO/PS Burdwan District West Bengal and Branch Manager Oriental Insurance Co. Ltd. Br. Off. MH Boraiah Bldg. VV Road, Mahdya
Karnataka High Court · (2011) 12 KAR CK 0041
High Courts02 Dec 2011Allowed
Niranjanmurthy Vs Chief Traffic Manager BMTC, KH Road Shanthinagar Bangalore-560027
Karnataka High Court · (2011) 12 KAR CK 0039
Industrial Disputes Act, 1947 — Section 10 (4A)
High Courts02 Dec 2011Allowed
Shri N.K.Venkate Gowda Vs Commissioner of Collegiate Education and Vidya Prachara Sangha
Karnataka High Court · (2011) 12 KAR CK 0023
High Courts02 Dec 2011
M Sridhar and Foster Vs The Land Tribunal and Competent Authority Chikkaballapur Sub Division and Mr. Thimmaiah
Karnataka High Court · (2011) 12 KAR CK 0022
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Karnataka Land Reforms Act, 1961 — Section 44, 77 A
High Courts02 Dec 2011Allowed
Smt. Chandamma Shedthi, Girija Shedthi and Smt. Parvathi Shedthi Vs S. Laxminarayana Holla, Narasimhamurthy and Dr. Diwakar Holla, Land Tribunal and The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0021
High Courts02 Dec 2011
Sri Ishwar Naika Vs Govindaraya Pai Since Deceased by His LR Sri H Surendra Pai, The Land Tribunal and State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0020
High Courts02 Dec 2011
Sannadappa Vs The Karnataka Land Tribunal
Karnataka High Court · (2011) 12 KAR CK 0019