Karnataka High Court Judgments

High Courts01 Dec 2011

The Secretary Karnataka Educational and Cultural Society (Regd.) English Nursery, Primary High School and Samskritha Pathashala. No. 13, 4th Cross Nagappa Street, Palace Guttahalli Bangalore - 560003 Vs Smt Prema Bhat

Karnataka High Court · (2011) 12 KAR CK 0304

Read judgment

High Courts01 Dec 2011Allowed

M/S HJS Spun Silk Mills Pvt. Ltd. Vs The Secretary HJS Spun Silk Mills Staff Union. No. 83. 5th Cross Malleswaram Bangalore - 03

Karnataka High Court · (2011) 12 KAR CK 0303

Read judgment

High Courts01 Dec 2011Dismissed

T. Dhandapani and Others Vs Reserve Bank of India, Central Office, Shahid Bhagath Singh Marg, Fort, Mumbai-400001 and Others Sri. N. Narayana Murthy and Others Vs Reserve Bank of India, Central Office, Shahid Bhagath Singh Marg, Fort, Mumbai- 400001 and Others

Karnataka High Court · (2011) 12 KAR CK 0302

Employees State Insurance Act, 1948 — Section 2 (22)Industrial Disputes Act, 1947 — Section 2 (rr)

Read judgment

High Courts01 Dec 2011Dismissed

D.S.A. Padmanabhan Alias D.S. Anatha Padmanabiah Alias Padmanabhiah and Venkatesh Alias Venkateshaiak Ramaiah and Lakshmi Devamma Vs State of Karnataka and Others

Karnataka High Court · (2011) 12 KAR CK 0301

Read judgment

High Courts01 Dec 2011Allowed

Sri. Venkatesh @ Shambuga @ Jayarama Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0216

Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 343, 363, 376

Read judgment

High Courts01 Dec 2011Allowed

S. Raja Vs M.C. Shivaji

Karnataka High Court · (2011) 12 KAR CK 0215

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142

Read judgment

High Courts01 Dec 2011Dismissed

M.J. Srinivas Prasad Shetty Vs M/s. Nandh Products Promoters (P) Ltd., No. 9, 10, Ground Floor, 53 Manandi Jewellers Plaza, Nagarathapet Main Road, Bangalore-560053, K.P. Srinandh, Director, M/s. Nandh Products Promoters (P) Ltd., No. 9, 30, Ground Floor, 53 Manandi Jewellers Plaza, Nagarathapet Main Road, Bangalore-560053, K.P. Srikanth, Director, M/s. Nandh Products Promoters (P) Ltd., No. 9, 10, Ground Floor, 53 Manandi Jewellers Plaza, Nagarathapet Main Road, Bangalore-560053 and K.N. Panduranga Shetty, Director, M/s. Nandh Products Promoters (P)Ltd., No. 9, 10, Ground Floor, 53 Manandi Jewellers Plaza, Nagarathapet Main Road, Bangalore-560 053

Karnataka High Court · (2011) 12 KAR CK 0214

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts01 Dec 2011

Sri. A B Ganapathy Vs The State of Karnataka and Sri. Appu

Karnataka High Court · (2011) 12 KAR CK 0213

Penal Code, 1860 (IPC) — Section 497, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (x)

Read judgment

High Courts01 Dec 2011Allowed

Sri. M.D Hari Govind Vs The State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0212

Criminal Procedure Code, 1973 (CrPC) — Section 468 (2) (b)Karnataka Open Place Disfigurement Act, 1951 — Section 3, 4

Read judgment

High Courts01 Dec 2011Allowed

Maluru ES EN Krishaniah Setty Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0211

Criminal Procedure Code, 1973 (CrPC) — Section 468 (1) (b)Representation of the Peoples Act, 1951 — Section 127

Read judgment

High Courts01 Dec 2011Dismissed

Sri. Lokesh Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0210

Penal Code, 1860 (IPC) — Section 420

Read judgment

High Courts01 Dec 2011

Nataraj Krishnamurthy and Others Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0209

Penal Code, 1860 (IPC) — Section 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (2) (v)

Read judgment

High Courts01 Dec 2011

The New India Assurance Company Ltd. Vs Smt. Bhadramma, Shri. Swamy and Kum. Savitha Smt. Bhadramma, Sri. Swamy and Sri. Savitha Vs Sabeer Ahemad and The New India Assurance Company Ltd.

Karnataka High Court · (2011) 12 KAR CK 0208

Read judgment

High Courts01 Dec 2011

Smt. Gayathri. B and Sunitha Vs The Manager. The Oriental Insurance Company Ltd., The Regional Manager, The Oriental Insurance Company Ltd., Smt. Venkatamma and Sri. M. Nagaraj

Karnataka High Court · (2011) 12 KAR CK 0207

Read judgment

High Courts01 Dec 2011Dismissed

Sri. Venkatappa, Smt. Yellamma and S.V. Roopadevi Vs United India Insurance Company Limited, Kolar Branch, kolar and Others

Karnataka High Court · (2011) 12 KAR CK 0206

Read judgment

High Courts01 Dec 2011

M/s Abhaya Technologies Pvt. Ltd. Vs The State of Karnataka and Others

Karnataka High Court · (2012) 3 KarLJ 169

Karnataka Industrial Area Development Act, 1966 — Section 14, 14 (f) (ii), 14 (g)

Read judgment

High Courts01 Dec 2011

Shankerappa Hulagur, Anand Bharathi High School, Music Teacher, Bharathi Vidya Mandira, Salagame Road, Hassna-573201 Vs The Deputy Director, Department of Public Instructions, Bangalore and Others

Karnataka High Court · (2011) 12 KAR CK 0203

Read judgment

High Courts01 Dec 2011

Sri. Karunakara Rai and Sri. Laxminarayana Rai Vs The Land Tribunal and Others Smt. Kamala Madivala and Others Vs Mr. Karunakar Rai and Mr. Laxminarayana Rai

Karnataka High Court · (2011) 12 KAR CK 0202

Read judgment

High Courts01 Dec 2011

Abdul Majid, Ismail Zahiulla, D. Shafiullah and Mushraff Ahmed Vs The State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0201

Read judgment

High Courts01 Dec 2011Dismissed

Smt. Maramma and Sri Ananda M @ Muddaiah Vs State of Karnataka, The Land Tribunal Kanakapura and Sri K L Munikrishna Setty

Karnataka High Court · (2011) 12 KAR CK 0200

Read judgment