High Courts02 Dec 2011Allowed
Nagaraju Vs B Puttaswamy and The Branch Manager National Insurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0013
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,037 of 2,397
High Courts02 Dec 2011Dismissed
C. Hanumantharayadu Vs Smt L.Kavitha
Karnataka High Court · (2011) 12 KAR CK 0012
Hindu Marriage Act, 1955 — Section 13, 13 (1) (ib)
High Courts02 Dec 2011
Smt. Kamalamma, SB Mahesha and SB Nandeesha Vs MV Girisha and The Divisional Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0011
High Courts01 Dec 2011Dismissed
K T Shama Reddy Since Dead By Lrs, Smt. Rajamma Reddy and Others Vs Sri. Thimma Reddy
Karnataka High Court · (2011) 12 KAR CK 0355
Karnataka Rules, 1959 — Rule 14
High Courts01 Dec 2011Allowed
Sri. Mahadevappa Vs The Divisional Manager United India Insurance Company Ltd., D.O. No. 11. No. 198, Manjunatha Complex, 2nd Floor, CMH Road, Indiranagar, Bangalore - 560038 and Sri. Murali Mohan C
Karnataka High Court · (2011) 12 KAR CK 0354
High Courts01 Dec 2011Allowed
J. Ramachandran Vs The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0353
High Courts01 Dec 2011Allowed
Sri Manohar Kumar Vs Sri Sadashiva Ithal and The New India Assurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0350
High Courts01 Dec 2011Dismissed
Sri S. Shashibhushan Rao Vs The State of Karnataka, The Superintendent of Police Magadi Circle and The Secretary State of Karnataka Home Department Bangalore
Karnataka High Court · (2011) 12 KAR CK 0340
Penal Code, 1860 (IPC) — Section 363
High Courts01 Dec 2011Dismissed
Chandregowda Vs Shivegowda
Karnataka High Court · (2011) 12 KAR CK 0339
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Dec 2011
Sri. C. Bhadrachari and Others Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0338
High Courts01 Dec 2011Allowed
Bangalore Metropolitan Transport Corporation Vs P. Mahadeva
Karnataka High Court · (2011) 12 KAR CK 0324
Industrial Disputes Act, 1947 — Section 11 A
High Courts01 Dec 2011Allowed
Sri Sankappa Kotiyan Poojary Vs The Head Quarters Asst to The DY. Commissioner DK District and Authoreed Officer Mangalore and Sri Narasu Shetty
Karnataka High Court · (2011) 12 KAR CK 0323
Limitation Act, 1963 — Section 5, 77 A
High Courts01 Dec 2011Dismissed
Sri Munianjanappa Vs The State of Kaknataka and The Tahsildar
Karnataka High Court · (2011) 12 KAR CK 0322
Karnataka Land Reforms Act, 1961 — Section 77 A
High Courts01 Dec 2011Allowed
The Chief Traffic Manager Bangalore Metropolitian Transport Corporation Division Vs Ameer Jan Since Deceased by His L.Rs., Smt Parveen Taj, Mohammed Saleha, Mohammed Zameer and Nageen Fathima Ameer Jan Since Deceased by His L.Rs., Smt Parveen Taj, Mohammed Saleha, Mohammed Zameer and Nageen Fathima Vs The Chief Traffic Manager Bangalore Metropolitian Transport Corporation Division
Karnataka High Court · (2011) 12 KAR CK 0321
Industrial Disputes Act, 1947 — Section 11 (A)
High Courts01 Dec 2011Allowed
The Commissioner Mysore City Corporation Vs State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0320
Constitution of India, 1950 — Article 14, 16, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts01 Dec 2011Dismissed
Miss. G.R. Arundathi Vs The State of Karnataka and Sri. Basaveshvara Vidya Samsthe R B.G. Kere
Karnataka High Court · (2011) 12 KAR CK 0319
High Courts01 Dec 2011
Jaiprakash Vs The Director M/s. Infant Travels Pvt. Ltd. and ICICI Lombard General Insurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0318
High Courts01 Dec 2011Allowed
Sri. P. Harish Vs Sri. M. Chandra Kumar, John Fotrick and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0317
High Courts01 Dec 2011Allowed
Munibachappa and Smt. Byramma Vs Aslam Pasha @ Mohammed Mehaboob and The General Manager The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0316
Motor Vehicles Act, 1988 — Section 163 A