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Karnataka High Court judgments, 2026

937 judgments · page 44 of 47

High Courts04 Feb 2026Allowed

Roshan T Vs State Of Karnataka

Karnataka High Court · (2026) 02 KAR CK 0133

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 105, 281Motor Vehicles Act, 1988 - Section 185
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High Courts04 Feb 2026Allowed

Anuradha K.S Vs State Of Karnataka

Karnataka High Court · (2026) 02 KAR CK 0132

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Prevention Of Corruption Act, 1988 — Section 13(1)(A), 13(2)
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High Courts03 Feb 2026Allowed

Nagaraja T Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 02 KAR CK 0135

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 75, 87, 118(1), 127(3)Protection Of Children Sexual Offences Act, 2012 - Section 8, 12, 17
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High Courts31 Jan 2026Allowed

Arul Mani A Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 01 KAR CK 1086

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Protection Of Children Sexual Offences Act, 2012 - Section 8, 9(m), 10Bharatiya Nyaya Samhita, 2023 - Section 351(2)
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High Courts30 Jan 2026Allowed

Dugavath Yerriswamy Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 1070

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Information Technology Act, 2000 - Section 66(d)Bharatiya Nyaya Samhita, 2023 - Section 318(4), 319(2)
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High Courts30 Jan 2026Allowed

Manohar V Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 1069

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 61, 238, 310(2), 311Arms Act, 1959 - Section 25(1)(B)(b)4
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High Courts30 Jan 2026Allowed

Suraj Kumar Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 1066

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 482Bharatiya Nyaya Samhita, 2023 - Section 69, 115(2), 351(2), 351(3), 352
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High Courts30 Jan 2026Dismissed

Abdul Rehaman Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 1065

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 21(c), 22(c), 29, 50
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