High Courts30 Jan 2026Dismissed
Likith V & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 1064
Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 384, 392, 394, 397
COURT ARCHIVE
Karnataka High Court judgments, 2026
937 judgments · page 45 of 47
High Courts30 Jan 2026Allowed
H V Krishna Murthy Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 1062
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Prevention Of Corruption Act, 1988 - Section 7(c)
High Courts28 Jan 2026Allowed
Chandraswamy @ Chaluvanna Vs Parvathamma
Karnataka High Court · (2026) 01 KAR CK 1042
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 18 Rule 17
High Courts28 Jan 2026Dismissed
Parashuramappa Vs Special Land Acquisition Officer National Highway Authority Of India N.H. 48, Near Chamundeshwari Temple Ksrtc Depot Road Chitradurga - 577501 & Ors
Karnataka High Court · (2026) 01 KAR CK 1041
Arbitration And Conciliation Act, 1996 - Section 34, 37(1)(c)National Highways Act, 195 - Section 3A(1), 3D(1), 3G(5)Constitution Of India, 1950 - Article 14
High Courts28 Jan 2026Allowed
Rashith & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 1040
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 483Bharatiya Nyaya Samhita, 2023 - Section 109, 109(1), 115(2), 137(2), 190, 352
High Courts27 Jan 2026Dismissed
Central Bureau Of Investigation Anti-Corruption Branch Rep. By Special Public Prosecutor 36, Bellary Road, KGH Layout Ganganagar Bengaluru - 560032
Karnataka High Court · (2026) 01 KAR CK 0975
High Courts27 Jan 2026Allowed
Dhanush Naik @ Dhanu Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0974
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Samhita, 2023 - Section 3(5), 103(1)
High Courts27 Jan 2026Allowed
Shivanna Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0973
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
High Courts23 Jan 2026Dismissed
Rangamma & Ors Vs G Manoj Kumar & Ors
Karnataka High Court
Code Of Civil Procedure, 1908 - Section 96, 96(2)Limitation Act, 1963 - Section 5Code Of Civil Procedure, 1908 - Order 9 Rule 13, Order 21 Rule 97
High Courts23 Jan 2026Allowed
Panathale R. Naveena Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0978
Code Of Criminal Procedure, 1973 - Section 397, 401Indian Penal Code, 1860 - Section 323, 354, 509
High Courts23 Jan 2026Dismissed
Kadhak Bahadhur Singhas @ Kahak Singha, S/O. Sher Bahadur Singh Vs State By Hsr Layout Police Station, Rep. By Spp, Hck, Bengaluru-09
Karnataka High Court · (2026) 01 KAR CK 0977
Indian Penal Code, 1860 - Section 35, 120(B), 302, 396, 397, 449
High Courts23 Jan 2026Disposed Of
Veeramarannasamy Devarajeerrnoddara Kattada Seva Samithi & Ors Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 01 KAR CK 0972
Code Of Criminal Procedure, 1973 - Section 107
High Courts23 Jan 2026Allowed
Vishwanatha @ Vishwa & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0970
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 103(1),109(1), 115(2), 117(2), 118(2), 189(2), 189(4), 190, 191(2), 191(3), 329(4), 351(2), 351(3), 352
High Courts23 Jan 2026Dismissed
Malavaiah Vs State By Channapatna Rural Police Station Channapatna Taluk
Karnataka High Court · (2026) 01 KAR CK 0969
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 302, 307
High Courts23 Jan 2026Allowed
R Shailesh Kumar Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0968
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 3(5), 80(2), 103Dowry Prohibition Act, 1961 - Section 3, 4
High Courts23 Jan 2026Allowed
S V Padma @ Padmamma & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0967
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 483Bharatiya Nyaya Samhita, 2023 - Section 103(1), 189(2), 190, 191(2), 352Protection Of Children Sexual Offences Act, 2012 - Section 7, 8
High Courts21 Jan 2026Allowed
Manoj Singh Vs State Of Karnataka By Harohalli Police Harohalli Taluk Rep. By The State Public Prosecutor High Court Buildings Bengaluru-560001 & Ors
Karnataka High Court · (2026) 01 KAR CK 0826
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 483Protection Of Children From Sexual Offences Act, 2012 - Section 9(m), 9(n), 9(p), 10, 12Bharatiya Nyaya Samhita, 2023 - Section 75(1)
High Courts20 Jan 2026Allowed
Manjunatha Vs State By Chintamani & Ors
Karnataka High Court · (2026) 01 KAR CK 0831
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 363, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 - Section 4, 6, 12
High Courts20 Jan 2026Allowed
Venkatesh Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 01 KAR CK 0830
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 103(1), 115(2), 118(1), 352
High Courts20 Jan 2026Dismissed
Ajay Vs State Of Karnataka
Karnataka High Court · (2026) 01 KAR CK 0829
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Samhita, 2023 - Section 3(5), 103(1)Indian Penal Code, 1860 - Section 34, 307, 323, 325, 380, 504, 506