Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Samhita, 2023 - Section 3(4(a)), 3(5), 64(2)(m), 89Protection Of Children From Sexual Offences Act, 2012 - Section 6, 19, 21

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High Courts12 Jan 2026Allowed

Mohammed Shafi & Ors Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 0296

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Samhita, 2023 - Section 109(1), 190Arms Act, 1959 - Section 27(2)

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High Courts12 Jan 2026Dismissed

Suresh Kumar @ Soori Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 0295

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 3(5), 109(1), 115(2), 118(1), 352

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High Courts12 Jan 2026Allowed

Ravi K Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 0294

Code Of Criminal Procedure, 1973 - Section 299, 439Indian Penal Code, 1860 - Section 34, 366, 366A, 506

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High Courts12 Jan 2026Allowed

Nagu Bai. K. @ Nagamma & Ors Vs State By Extension Police Station P G Extensionne Davanagere - 577002

Karnataka High Court · (2026) 01 KAR CK 0293

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 482Bharatiya Nyaya Samhita, 2023 - Section 318(4), 336(1)(2)(3), 338, 339, 342

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High Courts12 Jan 2026Allowed

Dhanaraj L Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 0292

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section - 103(1), 238

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High Courts12 Jan 2026

Suraj P Vs M/S Sourberry E And P Llp & Ors

Karnataka High Court · (2026) 01 KAR CK 0440

Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2

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High Courts12 Jan 2026

Pooja J Vs M/S Sourberry E And P Llp & Ors

Karnataka High Court · (2026) 01 KAR CK 0439

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High Courts09 Jan 2026Allowed

Ganesh Poojary Vs Chaithra @ Poojary

Karnataka High Court · (2026) 01 KAR CK 0437

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High Courts08 Jan 2026Allowed

Puneeth Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 0438

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120B, 201, 302

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High Courts05 Jan 2026Disposed Of

Munshi Asma Nasir Vs IDBI Bank Limited & Ors

Karnataka High Court · (2026) 01 KAR CK 0436

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High Courts05 Jan 2026Disposed Of

N. Nagaraja Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 01 KAR CK 0435

Karnataka Land Revenue Act, 1964 - Section 49(a)

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High Courts05 Jan 2026Disposed Of

Anitha H & Ors Vs M/S Tata Capital Housing Finance Ltd & Ors

Karnataka High Court · (2026) 01 KAR CK 0434

Arbitration And Conciliation Act, 1996 - Section 34Constitution Of India, 1950 - Article 226

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High Courts05 Jan 2026Allowed

Balappa S/O. Siddappa Karadi Vs State Of Karnataka

Karnataka High Court · (2026) 01 KAR CK 0433

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 303(2)

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