COURT ARCHIVE

Karnataka High Court judgments, 2026

937 judgments · page 42 of 47

High Courts27 Feb 2026Allowed

Nagaraju & Ors Vs State By Madhugiri P. S Reptd. By State Public Prosecutor, High Court Of Karnataka, High Court Building, Bengaluru-560001

Karnataka High Court · (2026) 02 KAR CK 1437

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 115(2), 118(1), 352

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High Courts27 Feb 2026Dismissed

Ahamed Abdul Cader @ Kaka Vs National Investigation Agency Branch Office, Bengaluru 3rd Floor, Bsnl Exchange 80 Feet Road, Indiranagar Hal 2nd Stage, Bengaluru-560009 & Ors

Karnataka High Court · (2026) 02 KAR CK 1435

Indian Penal Code, 1860 - Section 120B, 124A, 125, 153AUnlawful Activities (Prevention) Act, 1967 - Section 13, 15, 17, 18, 18B, 20, 43DCode Of Criminal Procedure, 1973 - Section 173

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High Courts26 Feb 2026Allowed

Abdul Azeem Sayed & Ors Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 02 KAR CK 1305

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 316(2), 318(4), 351(2)

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High Courts26 Feb 2026Disposed Of

Honmeshgowda B R Vs State Of Karnataka Department Of Revenue M.S. Building, Bengaluru 56001 Represented By Its Principal Secretary & Ors

Karnataka High Court · (2026) 02 KAR CK 1304

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High Courts26 Feb 2026Disposed Of

Jeetendra Mutha & Ors Vs Ramesh Kumar & Ors

Karnataka High Court · (2026) 02 KAR CK 1303

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High Courts25 Feb 2026Allowed

Manjegowda Vs State Of Karnataka

Karnataka High Court · (2026) 02 KAR CK 1306

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 85, 103, 351(2), 352

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High Courts23 Feb 2026Allowed

Mohammed Azeemuddin Junaidi & Ors Vs Karnataka State Board Of Auqaf, No. 6, Cunningham Road, Bangalore-560052, Rep. By Its Chief Executive Officer & Ors

Karnataka High Court · (2026) 02 KAR CK 1085

Code Of Civil Procedure, 1908 - Order 39 Rule 4

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High Courts21 Feb 2026Allowed

Annappa Vs State By Inspector Of Police, Holehonnur Police Station, Holehonnuru Hobli Shivamogga – 577227 & Ors

Karnataka High Court · (2026) 02 KAR CK 1087

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 64(2)(m), 87, 127(4)Protection Of Children Sexual Offences Act, 2012 - Section 6, 17

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High Courts20 Feb 2026Partly Allowed

Chandrashekhar S/O Shankrappa Honnali Vs Assistant Commissioner And The Land Acquisition Officer, Haveri Sub Division, Haveri, Dist: Haveri & Ors

Karnataka High Court · (2026) 02 KAR CK 0989

Land Acquisition Act, 1894 - Section 4(1), 18(1), 54(1)

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High Courts20 Feb 2026Allowed

Bhadrappa Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 02 KAR CK 0988

Karnataka High Court Act, 1961 - Section 4Karnataka Land Revenue Act, 1964 - Section 94A

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High Courts20 Feb 2026Allowed

Adityan Manik Murugan Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 02 KAR CK 0986

Bharatiya Nyaya Sanhita, 2023 - Section 69Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r)(s), 3(2)(v)Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 483

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High Courts19 Feb 2026

L. Sathyanarayana Rao & Ors Vs M/S G P Builders And Developers

Karnataka High Court · (2026) 02 KAR CK 0909

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High Courts19 Feb 2026Disposed Of

Coffee Board Employees Co-Operative Housing Society Ltd. Vs M/S. Lalan Holdings (Promoters And Developers) & Ors

Karnataka High Court · (2026) 02 KAR CK 0908

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High Courts19 Feb 2026Allowed

Siddiq Ur Rehman & Ors Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 02 KAR CK 0907

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 528Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 498A

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High Courts17 Feb 2026Disposed Of

Atreya Ayurvedic Medical College Hospital And Research Centre, Kakkalli Road, Kodigehalli, Doddaballapur Taluk, Bengaluru – 561203 & Ors Vs Rajiv Gandhi University Of Health Sciences, 4th 'T' Block, Jayanagar, Bengaluru – 560041 & Ors

Karnataka High Court · (2026) 02 KAR CK 0787

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High Courts17 Feb 2026Allowed

Jayalakshmi Vs Director General Of Police & Ors

Karnataka High Court · (2026) 02 KAR CK 0785

Indian Penal Code, 1860 - Section 376Protection Of Children Sexual Offences Act, 2012 - Section 3, 4Karnataka Prison (Amendment) Rules, 2000 - Rule 191

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High Courts17 Feb 2026Disposed Of

Vasanth M & Ors Vs Nagamma & Ors

Karnataka High Court · (2026) 02 KAR CK 0784

Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2

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High Courts13 Feb 2026Allowed

Jagdeesh & Ors Vs State Of Karnataka

Karnataka High Court · (2026) 02 KAR CK 0643

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482, 483Bharatiya Nyaya Samhita, 2023 - Section 109, 115(2), 118(1), 126(2), 189(2), 190, 191(2), 191(3), 351(3), 352

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High Courts13 Feb 2026Allowed

Madhuraju Vs State Of Karnataka

Karnataka High Court · (2026) 02 KAR CK 0642

Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(iii)(b), 20(b)(ii)(B)

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High Courts13 Feb 2026Allowed

Y. Koushik Vs State By SHO Kamakshiapalya Police Station, Bengaluru

Karnataka High Court · (2026) 02 KAR CK 0641

Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 399, 402

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