High Courts08 Apr 2022Disposed Of
J P I Dass School Of Nursing & Others Vs State Of Karnataka & Others
Karnataka High Court · (2022) 04 KAR CK 0016
Indian Nursing Council Act, 1947 — Section 10(2)
COURT ARCHIVE
Karnataka High Court judgments, 2022
392 judgments · page 13 of 20
High Courts08 Apr 2022Dismissed
E.K. Jagadeesh Vs Y. Radhakrishna Shetty
Karnataka High Court · (2022) 04 KAR CK 0013
Code Of Criminal Procedure, 1973 — Section 397, 401National Investigation Agency Act, 2008 — Section 138, 141
High Courts08 Apr 2022Dismissed
State By Lokayuktha Bengaluru Rural District Vs H.R.Vishwanath
Karnataka High Court · (2022) 04 KAR CK 0012
Prevention Of Corruption Act, 1988 — Section 3, 4, 7, 13(1)(d), 13(2), 19, 19(1), 19(3)Code Of Criminal Procedure, 1973 — Section 239
High Courts08 Apr 2022Allowed
Mamatha J Vs Vs State Of Karnataka
Karnataka High Court · (2022) 04 KAR CK 0011
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 406, 420
High Courts07 Apr 2022Allowed
Balachandarkrishnaswamy Vs State Of Karnataka & Others
Karnataka High Court · (2022) 04 KAR CK 0007
Indian Penal Code, 1860 — Section 34, 120B, 406, 417, 418, 419, 420, 506Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts06 Apr 2022Dismissed
Padmavathi Subramaniyan Vs Ministry Of Civil Aviation Government Of India & Others
Karnataka High Court · (2022) 04 KAR CK 0049
Constitution Of India, 1950 — Article 226
High Courts06 Apr 2022Dismissed
Dr. Suman Singh Vs Sandhya Vaidyanathan
Karnataka High Court · (2022) 04 KAR CK 0009
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 18 Rule 17
High Courts05 Apr 2022Disposed Of
State Of Karnataka Vs Naveen
Karnataka High Court · (2022) 04 KAR CK 0010
Code Of Criminal Procedure, 1973 — Section 70(2), 439(2)
High Courts05 Apr 2022Partly Allowed
Rajappa @ Raju Vs State By Lingasuguru P.S Lingasuguru, Raichur District
Karnataka High Court · (2022) 04 KAR CK 0006
Indian Penal Code, 1860 — Section 34, 106, 109, 302, 306, 498ACode Of Criminal Procedure, 1973 — Section 209, 313Evidence Act, 1872 — Section 106
High Courts05 Apr 2022Disposed Of
M/S. Avon Township Developers Vs M/S. Teleradiology Solutions Pvt. Ltd & Others
Karnataka High Court · (2022) 04 KAR CK 0005
High Courts04 Apr 2022
Madan Rao & Others Vs State Of Karnataka & Others
Karnataka High Court · (2022) 04 KAR CK 0004
High Courts01 Apr 2022Allowed
Ambanna S/o Shankreppa Hugar Vs State Of Karnataka
Karnataka High Court · (2022) 04 KAR CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 417, 420
High Courts01 Apr 2022Disposed Of
J N Stone Products Vs State Of Karnataka
Karnataka High Court · (2022) 04 KAR CK 0002
High Courts01 Apr 2022Dismissed
Rehan Khan Vs Hon�ble Prime Minister Of India
Karnataka High Court · (2022) 04 KAR CK 0001
High Courts29 Mar 2022Disposed Of
New Indian College Of Nursing Vs Registrar, Rguhs, 4th T Block, Jayanagar, Bengaluru � 560 041
Karnataka High Court · (2022) 03 KAR CK 0063
High Courts29 Mar 2022Disposed Of
Surya College Of Nursing Vs Registrar, Rguhs, 4th T Block, Jayanagar, Bengaluru � 560 041
Karnataka High Court · (2022) 03 KAR CK 0062
High Courts29 Mar 2022Dismissed
Irfan Pasha & Others Vs State Of Karnataka
Karnataka High Court · (2022) 03 KAR CK 0060
National Investigation Agency Act, 2008 — Section 19, 20, 21, 21(1), 21(2), 21(3), 21(4)Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 3, 27
High Courts28 Mar 2022Dismissed
V. Jayalakshmi Vs Dhanashekar K
Karnataka High Court · (2022) 03 KAR CK 0064
National Investigation Agency Act, 2008 — Section 138
High Courts25 Mar 2022Disposed Of
Pratik Mantri Vs KKR India Asset Finance Ltd & Others
Karnataka High Court · (2022) 03 KAR CK 0055
High Courts25 Mar 2022Disposed Of
Marwin Govias Vs Deputy Director Mines & Geology Department 1 St Floor, Jugul Towers Mallikatte Mangaluru � 575 002 & Others
Karnataka High Court · (2022) 03 KAR CK 0054