High Courts14 Jul 2017Dismissed

ASHOK Vs ANNAPURNA & ORS

Karnataka High Court · (2017) 07 KAR CK 0068

Transfer of Property Act, 1882, Section 41, Section 43 - Transfer by ostensible owner - Transfer by unauthorised person who subsequently acquires Interest in prop- erty transferred
High Courts13 Jul 2017Disposed Of

Elizabeth Vs Mariyamma And Ors

Karnataka High Court · (2017) 07 KAR CK 0123

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27
High Courts13 Jul 2017

SRI DANIEL ANAND Vs SMT.G.N.SUJATHA

Karnataka High Court · (2017) 07 KAR CK 0065

Divorce Act, 1869, Section 39, Section 37, Section 36, Section 10 (1) (x) - Power to order settlement of wifes property for benefit of husband and childre
High Courts13 Jul 2017

VINAY Vs THE STATE OF KARNATAKA

Karnataka High Court · (2017) 07 KAR CK 0063

Code of Criminal Procedure, 1973, Section 438, Section 439, Section 227 - Direction for grant of bail to person apprehending arrest - Special powers of High Court or Court