High Courts01 Aug 2017
MURUGESHA & ANR Vs STATE
Karnataka High Court · (2017) 08 KAR CK 0003
Indian Penal Code, 1860, Section 120B, Section 302, Section 201, Section 34 - Punishment of criminal conspiracy - Punishment for murder - Causing disa
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Karnataka High Court judgments, 2017
1,612 judgments · page 13 of 81
High Courts31 Jul 2017Dismissed
S. RAJENDRAN S/O V. SITARAM Vs STATE OF KARNATAKA & ORS
Karnataka High Court · (2017) 07 KAR CK 0122
Constitution of India, Article 163, Article 171(5) - Council of Ministers to aid and advise Governor - Composition of the Legislative Councils
High Courts28 Jul 2017Dismissed
UNITED INDIA INSURANCE CO. LTD. Vs MR.NAZEER SAB S/O.ABDUL MOULA SAB, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0121
Motor Vehicles Act, 1988, Section 166, Section 166 - Application for compensation
High Courts28 Jul 2017Dismissed
SHRI M SRINIVAS MAJOR S/O SHRI MUNIKRISHNA, & ANR. Vs THE DEPUTY COMMISSIONER, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0120
High Courts28 Jul 2017Dismissed
B PILLA REDDY @ PAPAIAH S/O LATE BHOJA REDDY PAPAIAH, & ORS. Vs VENKATASWAMY REDDY SINCE DEAD BY HIS LRS: SMT.DODDATHAYAMMA W/O LATE VENKATASWAMY REDDY, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0119
Code of Civil Procedure, 1908, Section 11, Order 2Rule 2 - Res Judicata
High Courts28 Jul 2017Dismissed
NATIONAL INSURANCE CO LTD Vs PARVATHAMMA, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0118
Indian Penal Code, 1860, Section 279, Section 304(A) - Rash driving or riding on a public way - Punishment for culpable homicide not amounting to murderMotor Vehicles Act,
High Courts28 Jul 2017Allowed
ABDULLA, & ORS. Vs B NARAYANA BHAT, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0117
Motor Vehicles Act, 1988, Section 166, Section 166 - Application for compensation
High Courts27 Jul 2017Dismissed
KAILASH BDA APARTMENT OWNERS WELFARE ASSOCIATION (REGD.), & ANR. Vs BENGALURU DEVELOPMENT AUTHORITY, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0116
High Courts27 Jul 2017Dismissed
P.SETHUMADHAVAN S/O SHIVASHANKAR NAIR M. Vs M.SHANKAR REDDY S/O LATE MUNIYAPPA REDDY
Karnataka High Court · (2017) 07 KAR CK 0115
Code of Criminal Procedure, 1973, Section 200 - Examination of complainantNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc.,
High Courts27 Jul 2017Allowed
Allamprabhu S/o Lingappa Nimbarga Vs The State through Station Bazar Police Station
Karnataka High Court · (2017) 07 KAR CK 0114
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 34, Section 323, Sect
High Courts27 Jul 2017Dismissed
Mysore Urban Development Authority, & Anr. Vs K.Gendabai D/o Late H.Krishna Singh
Karnataka High Court · (2017) 07 KAR CK 0113
High Courts26 Jul 2017Allowed
NAZEER @ NAZEER AHMED S/O ASHRAF Vs STATE BY PUTTUR RURAL POLICE STATION
Karnataka High Court · (2017) 07 KAR CK 0110
Code of Criminal Procedure, 1973, Section 299 - Record of evidence in absence of accusedIndian Penal Code, 1860, Section 34, Section 489(c),
High Courts26 Jul 2017Dismissed
PRABHAKAR H.J. Vs STATE OF KARNATAKA RERPESENTED BY ITS PRINCIPAL SECRETARY PANCHAYAT RAJ ENGINEERING DEPARTMENT, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0109
High Courts25 Jul 2017Dismissed
THE NEW INDIA ASSURANCE CO. LTD. Vs NARAYANA MADIVALA S/O SUKUDA MADIVALA, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0108
High Courts25 Jul 2017Allowed
THE MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs SRI.DENITUS KAGOO S/O LATE PATRICK KAGOO, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0107
High Courts25 Jul 2017Dismissed
THE ORIENTAL INSURANCE COMPANY LTD. Vs AFSA @ APSA W/O LATE HASAINAR @ HAISANAR, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0106
High Courts25 Jul 2017Dismissed
THE MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs SMT.GOWRAMMA @ DODDA GOWRAMMA W/O LATE JIYANNA @ JAYANNA
Karnataka High Court · (2017) 07 KAR CK 0105
High Courts25 Jul 2017Dismissed
THE ORIENTAL INSURANCE COMPANY LTD. Vs SHIVAKUMAR S., S/O M.R.SUBRAMANYA, & ORS.
Karnataka High Court · (2017) 07 KAR CK 0104
High Courts21 Jul 2017Dismissed
SMT.KARIYAMMA W/O KAGEARA AJJAPPA Vs B.RAJASHEKHARAPPA S/O LATE SANJEEVAPPA, & ANR.
Karnataka High Court · (2017) 07 KAR CK 0103
High Courts21 Jul 2017Dismissed
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs H.C.RAMESH S/O CHANDRASHEKAR, & ANR.
Karnataka High Court · (2017) 07 KAR CK 0102