Indian Penal Code, 1860, Section 279, Section 337 - Rash driving or riding on a public way - Causing hurt by act endangering life or personal safety of others

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High Courts11 Jul 2017Dismissed

THE MANAGING DIRECTOR K.S.R.T.C, DEPOT Vs SRI RAJAPPA S/o SRI THIRUMAIAH, & ORS.

Karnataka High Court · (2017) 07 KAR CK 0052

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High Courts11 Jul 2017Dismissed

SRI H K RANGANATHA S/o KADAPPA Vs SRI ONKARAPPA B K S/o B K KARIYAPPA, & ORS.

Karnataka High Court · (2017) 07 KAR CK 0051

Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable caseIndian Penal Code, 1860, Section 279, Section 3

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High Courts11 Jul 2017Allowed

The Manager Reliance Insurance Co. Ltd. Vs Rangegowda S/o Sri Kalegowda, & Ors.

Karnataka High Court · (2017) 07 KAR CK 0050

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High Courts11 Jul 2017

MALLAJAMMANNI W/O LATE MAVATHUR M L MALLRAJ URS Vs M L NAGARATNAMMANI, & ORS.

Karnataka High Court · (2017) 07 KAR CK 0049

Code of Civil Procedure, 1908, Order 23Rule 3

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High Courts11 Jul 2017

M/s Mother Theresa & Ors. Vs Shri Muniyappa & Ors.

Karnataka High Court · (2017) 07 KAR CK 0048

Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2

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High Courts11 Jul 2017

GOWRAMMA Vs THE DIVISIONAL MANAGER, & ANR.

Karnataka High Court · (2017) 07 KAR CK 0047

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High Courts11 Jul 2017Dismissed

THE BRANCH MANAGER NATIONAL INSURANCE CO LTD. Vs PRADEEP H N S/o LINGAPPA, & ANR.

Karnataka High Court · (2017) 07 KAR CK 0046

Indian Penal Code, 1860, Section 279, Section 337 - Rash driving or riding on a public way - Causing hurt by act endangering life or personal safety of others

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High Courts11 Jul 2017

THE DEPUTY CONSERVATOR OF FORESTS & ORS. Vs C.SRINIVAS & ORS.

Karnataka High Court · (2017) 07 KAR CK 0045

Code of Civil Procedure, 1908, Section 100, Order 41Rule 27, Order 16Rule 7 - Second appeal

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High Courts10 Jul 2017

The Branch Manager, National Insurance Company Ltd. Vs Anil Kumar S/o Rangappa, & Anr.

Karnataka High Court · (2017) 07 KAR CK 0044

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High Courts10 Jul 2017Dismissed

THE DEPUTY COMMISSIONER OF INCOME TAX Vs B.KUMARA GOWDA

Karnataka High Court · (2017) 07 KAR CK 0043

Income Tax Act, 1961, Section 37, Section 37, Section 37, Section 37, Section 34, Section 34,

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High Courts10 Jul 2017Allowed

Shanker S/o Madhavrao Sangolgi, & Anr. Vs The State of Karnataka Rep. by State Public Prosecutor

Karnataka High Court · (2017) 07 KAR CK 0042

Code of Criminal Procedure, 1973, Section 313, Section 207 - Power to examine the accused - Supply to the accused of copy of police report and other documentsIndian Penal

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High Courts10 Jul 2017Dismissed

Farzana W/o Latif, & Anr. Vs State through Town Police Station

Karnataka High Court · (2017) 07 KAR CK 0041

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court

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