High Courts27 Jan 2016Dismissed
Riyaz Ahmad Ismail Saab and Others Vs Romao and Others
Karnataka High Court · (2016) 01 KAR CK 0326
Karnataka Stamp Act, 1957 - Section 2(e), Section 2(f), Section 33, Section 33 (1), Section 40, Section 41
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 95 of 111
High Courts27 Jan 2016Disposed off
The Depot Manager, N.W.K.R.T.C. Vs Mahadevappa and Others
Karnataka High Court · (2016) 01 KAR CK 0325
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33
High Courts27 Jan 2016Dismissed
Riyaz Ahmad Ismail Saab Vs Romao
Karnataka High Court · (2016) ILRKarnataka 2090 : (2016) 3 KCCR 2563
Karnataka Stamp Act, 1957 - Section 33(1)
High Courts27 Jan 2016Disposed off
The M.D. and Self Insurance and Others Vs Duragappa Bhimappa Madar and Others
Karnataka High Court · (2016) 01 KAR CK 0323
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1988 - Section 147, Section 147(1), Section 157, Section 2(19), Section 2(30)
High Courts27 Jan 2016Partly Allowed
Lalit Kumar and Others Vs Shanta and Others
Karnataka High Court · (2016) 01 KAR CK 0322
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts27 Jan 2016Dismissed
Paul D''Souza Vs Kalyani and Others
Karnataka High Court · (2016) 01 KAR CK 0321
High Courts27 Jan 2016Dismissed
K.V. Shiva Kumar Vs Ayesha Moosa and Others
Karnataka High Court · (2016) 01 KAR CK 0320
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10(2)
High Courts27 Jan 2016Partly Allowed
Mahadevi and Others Vs Bajaj Temp Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0319
High Courts27 Jan 2016Dismissed
Gopal Naidu Vs R. Manjula
Karnataka High Court · (2016) 162 AIC 346 : (2016) 3 AirKarR 229 : (2016) 2 CivilLJ 866 : (2016) 3 DMC 139 : (2016) 2 HLR 729 : (2016) 4 ICC 121 : (2016) 2 KantLJ 257 : (2016) 2 RCRCivil 899
Contract Act, 1872 - Section 23, Section 28Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(1)(ib), Section 13[1][ia], Section 13[1][ib]
High Courts27 Jan 2016Allowed
Pawadi Rewappa Pidai and Others Vs Ningappa Rewappa Mali
Karnataka High Court · (2017) 1 CivilLJ 378 : (2016) 2 ICC 770 : (2016) ILRKarnataka 3304 : (2016) 3 KCCR 2431
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 3Karnataka Stamp Act, 1957 - Section 34Specific Relief Act, 1963 - Section 16, Section 16 (c), Section 20
High Courts27 Jan 2016Allowed
H. Venkatesh Reddy And Others Vs State of Karnataka And Another
Karnataka High Court · (2016) 3 KantLJ 75
Mysore (Personal and Miscellaneous) Inams Abolition Act, 1954 — Section 10
High Courts27 Jan 2016Dismissed
Karnataka Electricity Board and Others Vs Kunji Ayasha Mulla Koya and Others
Karnataka High Court · (2016) 01 KAR CK 0315
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts27 Jan 2016Dismissed
N. Jayanna - Appellant @HASH Vasantha (Dhanalaxmi)
Karnataka High Court · (2016) 3 KantLJ 360
Hindu Marriage Act, 1955 - Section 13
High Courts27 Jan 2016Dismissed
National Insurance Company Limited and Others Vs Nandini and Others
Karnataka High Court · (2016) 01 KAR CK 0313
High Courts27 Jan 2016Dismissed
Sushila Devi Taparia Vs State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0312
Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457
High Courts27 Jan 2016Partly Allowed
ICICI Lombard General Insurance Company Limited Vs Nar Bahadur Gurung and Others
Karnataka High Court · (2016) 01 KAR CK 0311
High Courts27 Jan 2016Dismissed
Chand Saheb Vs The Land Tribunal, Udupi Taluk and Others
Karnataka High Court · (2016) 01 KAR CK 0310
High Courts25 Jan 2016Allowed
Khajbabu Sheik Vs National Mining Development Corporation Ltd.
Karnataka High Court · (2017) 1 AirKarR 115 : (2016) ILRKarnataka 2607 : (2016) 3 KCCR 2615
National Minerals Development Corporation Employees (Conduct, Discipline and Appeal) Rules, 1978 — Rule 5(4)
High Courts25 Jan 2016Allowed
K.N. Narayanaswamy Vs Chikkanna
Karnataka High Court · (2016) 01 KAR CK 0308
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, Section 151
High Courts25 Jan 2016Allowed
Central Bureau of Investigation Vs Mohammed Yousuf
Karnataka High Court · (2016) 3 AirKarR 458 : (2016) ILRKarnataka 771 : (2016) 4 KantLJ 311 : (2016) 1 KCCR 550
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 227, Section 320, Section 320(1), Section 320(2), Section 320(8), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 149, Section 320, Section 326, Section 34,