High Courts01 Feb 2016Disposed Off
Jarina and Others Vs The Principal KLE Society''s and Others
Karnataka High Court · (2016) 02 KAR CK 0003
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 93 of 111
High Courts01 Feb 2016Dismissed
Dr. Raghuvir Pai Vs State of Karnataka
Karnataka High Court · (2016) ILRKarnataka 2667
Constitution of India, 1950 — Article 226
High Courts01 Feb 2016Allowed
Sanjeev Banty Vs Anuradha
Karnataka High Court · (2016) 02 KAR CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 397Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 29
High Courts29 Jan 2016Disposed Off
Shyamala Vs Saraswathi and Others
Karnataka High Court · (2016) 01 KAR CK 0363
High Courts29 Jan 2016Allowed
Yashaswini Vs M. Anegudde Ganesh
Karnataka High Court · (2016) 01 KAR CK 0362
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(1 & 2), Section 125(3), Section 372, Section 374, Section 386, Section 389, Section 389 (1), Section 394, Section 421, Section 422, Section 423, Section 424, Section 482Penal
High Courts29 Jan 2016Disposed Off
Commissioner of Income Tax, Bangalore and Others Vs Motorola India Private Ltd.
Karnataka High Court · (2016) 01 KAR CK 0361
High Courts29 Jan 2016Dismissed
Moulasab Fakirasab Jakati and others Vs Fakirappa Basappa Kamabali and others
Karnataka High Court · (2016) 2 KantLJ 669
Karnataka Land Reforms Act, 1961 — Section 133
High Courts29 Jan 2016Allowed
Maharaja, Aravind and others Vs State of Karnataka, By Electronic City Police Station, Bangalore
Karnataka High Court · (2016) ILRKarnataka 1042
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 399, 402
High Courts29 Jan 2016Disposed Off
Kumari Manjula Vs Bajaj Allianz General Insurance Company Limited, Belagavi and another
Karnataka High Court · (2016) AAC 1618 : (2016) 2 CivilLJ 885 : (2016) 2 KantLJ 645
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jan 2016Dismissed
Laxmi and Others Vs Mavalu and Others
Karnataka High Court · (2016) 3 KantLJ 188
Civil Procedure Code, 1908 (CPC) - Section 54Hindu Succession Act, 1956 - Section 6
High Courts29 Jan 2016Disposed off
H.R. Nagendra Prasad Vs Deputy Commissioner, Tumkur District and Others
Karnataka High Court · (2016) 163 AIC 694 : (2016) 3 CivilLJ 357 : (2016) 2 KantLJ 593
Registration Act, 1908 - Section 47, Section 61Specific Relief Act, 1963 - Section 31
High Courts29 Jan 2016Dismissed
Lakshmi Nagaraj Vs A. Prasad Rao and Others
Karnataka High Court · (2016) 01 KAR CK 0355
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 63, Section 68Succession Act, 1925 - Section 15, Section 30, Section 63, Section 63(c)
High Courts29 Jan 2016Disposed Off
Sampa and Others Vs Rajeevi and Others
Karnataka High Court · (2016) 01 KAR CK 0354
High Courts29 Jan 2016Allowed
Krishnamurthy Subramanyam And Others Vs Samyukta Bharath Housing Co-Operative Society Limited, Bangalore And Others
Karnataka High Court · (2016) 3 KantLJ 91
Karnataka Co-operative Societies Act, 1959 — Section 26
High Courts29 Jan 2016Allowed
Yashaswini Vs Mr. M. Anegudde Ganesh
Karnataka High Court · (2016) ILRKarnataka 2155 : (2016) 5 KantLJ 242
Protection of Women From Domestic Violence Act, 2005 - Section 29
High Courts29 Jan 2016Disposed Off
Karnataka SC and ST Development Corporation and Others Vs Bharathmatha Watch Assembly Unit Employees Union and Others
Karnataka High Court · (2016) 01 KAR CK 0351
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(cc), Section 25-F, Section 25-FF, Section 25-FFF, Section 25-G
High Courts29 Jan 2016Dismissed
Gangu Alias Nirmal Vs Gogte Textiles Limited, Kakati
Karnataka High Court · (2016) 2 KantLJ 612
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Jan 2016Disposed Off
State of Karnataka Vs Murali Krishnan
Karnataka High Court · (2016) 01 KAR CK 0349
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 342, Section 363, Section 366A, Section 375, Section 376, Section 506
High Courts28 Jan 2016Dismissed
K. Sowbaghya Vs Union of India
Karnataka High Court · (2016) 338 ELT 65
High Courts28 Jan 2016Dismissed
Ashwini and Others Vs Ramachandra and Others
Karnataka High Court · (2016) 01 KAR CK 0347
Workmens Compensation Act, 1923 - Section 2(1)(n)