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Karnataka High Court judgments, 2016

2,204 judgments · page 96 of 111

High Courts25 Jan 2016Allowed

Sridhara and Others Vs Sheik Mazar and Others

Karnataka High Court · (2016) 3 AirKarR 717 : (2016) 4 CivilLJ 210 : (2016) 2 ICC 434 : (2016) 3 KantLJ 373 : (2016) 4 KCCR 521

Civil Procedure Code, 1908 (CPC) - Section 100, Section 96Evidence Act, 1872 - Section 114(g), Section 17, Section 63, Section 68Karnataka Land Revenue Act, 1964 - Section 132
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High Courts25 Jan 2016Dismissed

Ravi and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 01 KAR CK 0134

Constitution of India, 1950 - Article 226, Article 227, Article 243, Article 243-D, Article 243-D(6), Article 324, Article 329 (b), Article 329(b), Article 40Karnataka Panchayat Raj Act, 1993 - Section 123, Section 124(c), Section 162, Sectio
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High Courts22 Jan 2016Dismissed

Vasanth Colour Laboratories Pvt. Ltd. Vs Divya Devi

Karnataka High Court · (2016) 3 AirKarR 232 : (2016) 3 KantLJ 138 : (2016) 2 RentLR 319

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 27, Order 21 Rule 97, Order 23 Rule 3, Order 5 Rule 9, Order 5 Rule 9A, Order 9 Rule 5, Section 151, Section 24, Section 47, Section 89Constitution of India, 1950 - Article 227
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