High Courts15 Feb 2016Disposed off
Sri Jayachamarajendra Art Gallery Trust Vs H. Hanumantha and Others
Karnataka High Court · (2016) 02 KAR CK 0170
Industrial Disputes Act, 1947 - Section 11-A
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 85 of 111
High Courts15 Feb 2016Disposed Off
Sri. T.V. Rajendra Babu Vs Chief Law Officer Appellate Authority, KSRTC.
Karnataka High Court · (2016) 2 AirKarR 646 : (2016) 3 KCCR 245
High Courts15 Feb 2016Disposed Off
Commissioner of Income Tax, Bangalore and Others Vs Tata elxsi Ltd.
Karnataka High Court · (2016) 382 ITR 654
Income Tax Act, 1961 - Section 10A, Section 80HHE
High Courts15 Feb 2016Disposed Off
Smt. K. Girija - Appellant @HASH K.S. Venkati Shappa
Karnataka High Court · (2016) 3 KantLJ 423
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Hindu Marriage Act, 1955 - Section 25(2)
High Courts15 Feb 2016Dismissed
G. Prabhakar Vs The Director, Central Institute of Indian Languages, Ministry of Human Resources Development, Department of Higher Education, Government of India and Others
Karnataka High Court · (2016) 02 KAR CK 0166
University Grants Commission Act, 1956 - Section 2(f), Section 22, Section 22(3), Section 3
High Courts15 Feb 2016Dismissed
Shivaprasad S. Vs The Comptroller and Auditor General of India and Others
Karnataka High Court · (2016) 2 AirKarR 300 : (2016) 5 KantLJ 456 : (2016) 3 KCCR 213
High Courts15 Feb 2016Disposed Off
The Commercial Tax Officer, Bengaluru and Others Vs IFB Industries Limited
Karnataka High Court · (2016) 02 KAR CK 0164
Constitution of India, 1950 - Article 226
High Courts12 Feb 2016Dismissed
D.R. Lakshipl Narayana Guptha Vs K.R. Archana
Karnataka High Court · (2016) AIR(Karnataka) 67 : (2016) 2 CivCC 849 : (2016) 3 HLR 590
Evidence Act, 1872 — Section 3, 45
High Courts12 Feb 2016Partly Allowed
Lakshmamma and others Vs Manjunath K.M. and another
Karnataka High Court · (2016) AAC 852 : (2017) 2 ACC 714 : (2017) ACJ 125
Motor Vehicles Act, 1988 — Section 168
High Courts12 Feb 2016Dismissed
Karnataka State Road Transport Corporation, Bangalore Central Division, Bangalore - Petitioner @HASH T. Sambashivaiah
Karnataka High Court · (2016) 3 KantLJ 431
High Courts12 Feb 2016Allowed
Sreeramappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KantLJ 442
High Courts12 Feb 2016Allowed
M. Mukunda and another Vs State of Karnataka and another
Karnataka High Court · (2016) 2 AirKarR 158
Bangalore Development Authority Act, 1976 — Section 27, 36Land Acquisition Act, 1894 — Section 16
High Courts12 Feb 2016Dismissed
United India Insurance Company Limited Vs B. Babu and Others
Karnataka High Court · (2016) 02 KAR CK 0158
Employees Compensation Act, 1923 - Section 2(1)(n), Section 4(1)(c)
High Courts12 Feb 2016Disposed off
The Managing Director, Karnataka Neeravari Nigam Ltd. and Others Vs Babajan and Others
Karnataka High Court · (2016) 02 KAR CK 0157
High Courts12 Feb 2016Dismissed
Director of Income Tax (Exemptions) Vs Bangalore Metropolitan Transport Corporation
Karnataka High Court · (2016) 02 KAR CK 0156
Income Tax Act, 1961 - Section 11, Section 12, Section 12A, Section 12AA, Section 12AA (3), Section 12AA(3), Section 13(8), Section 2(15)
High Courts12 Feb 2016Allowed
K.C. Das Private Limited Vs President, Karnataka State Hotels And Resorts Staff and Workers Union
Karnataka High Court · (2016) 151 FLR 163 : (2016) 3 KantLJ 297
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3), 18(3)
High Courts12 Feb 2016Dismissed
P.S. Jayashree Vs ING Vysya Bank Limited, Bangalore and another
Karnataka High Court · (2016) 2 AirKarR 617 : (2016) 3 CLR 43 : (2016) 149 FLR 853 : (2016) 2 KantLJ 665 : (2016) 3 KCCR 242 : (2016) LIC 3340 : (2016) 3 LLN 397
Industrial Disputes Act, 1947 — Section 10(1)(d), 10(2-A)
High Courts12 Feb 2016Dismissed
Savitramma and Others Vs Mahadevamma and Others
Karnataka High Court · (2016) 02 KAR CK 0153
Karnataka Land Reforms Act, 1961 - Section 66Karnataka Land Revenue Act, 1964 - Section 132
High Courts12 Feb 2016Dismissed
New India Assurance Co. Ltd. Vs Maboob @ Maheboob
Karnataka High Court · (2016) 150 FLR 399
High Courts12 Feb 2016Allowed
K.C. Das Pvt. Ltd. Vs The President, Karnataka State Hotels and Resorts
Karnataka High Court · (2016) 02 KAR CK 0151
Industrial Disputes Act, 1947 - Section 12[3], Section 18[3]