COURT ARCHIVE

Karnataka High Court judgments, 2016

2,204 judgments · page 87 of 111

High Courts11 Feb 2016Allowed

Lakshmikantha S.G. - Petitioner @HASH State By Karnataka Lokayuktha Police, Police Division, Tumkur District, Tumkur and Another

Karnataka High Court · (2016) 3 KantLJ 283

Criminal Procedure Code, 1973 (CrPC) - Section 154(1), Section 157, Section 482

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High Courts11 Feb 2016Allowed

D. Sundarami Reddy and another Vs N. Jagadish and others

Karnataka High Court · (2016) 2 AirKarR 175

Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 122

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High Courts11 Feb 2016Dismissed

Yogheshwar Rao and others Vs State of Karnataka and others

Karnataka High Court · (2016) 3 KantLJ 619

Constitution of India, 1950 - Article 226Karnataka Municipalities Act, 1964 - Section 72(1), 72(2), 72(3)

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High Courts11 Feb 2016Allowed

Loyalty Solutions and Research Private Limited Vs The Deputy Commissioner of Income Tax and Others

Karnataka High Court · (2016) 02 KAR CK 0127

Income Tax Act, 1961 - Section 143(3), Section 147

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High Courts11 Feb 2016Dismissed

C.K. Krishna and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0126

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High Courts11 Feb 2016Disposed off

Leeladhara Vs Vivek Mohan Shenoy

Karnataka High Court · (2016) 2 KantLJ 438 : (2016) 1 RCRRent 475

Constitution of India, 1950 — Article 226Karnataka Rent Act, 1999 — Section 27(2)(p), 27(2)(r), 42

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High Courts11 Feb 2016Dismissed

K.R. Vajresh Kumar and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0124

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High Courts11 Feb 2016Dismissed

Kumar K.C. and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) ILRKarnataka 1575 : (2016) 3 KantLJ 459 : (2016) 2 KCCR 1290

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High Courts11 Feb 2016Dismissed

Kumara Banu Vs Muthoot Finance Limited and Others

Karnataka High Court · (2016) 2 AirKarR 315 : (2016) 3 KCCR 348

Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 407, 420

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High Courts11 Feb 2016Partly Allowed

Abdulrajak and Others Vs Abdul Rahiman and Others

Karnataka High Court · (2016) 02 KAR CK 0121

Civil Procedure Code, 1908 (CPC) - Order 17 Rule XVII, Order 26 Rule 9, Order 8 Rule 1(3)

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High Courts11 Feb 2016Disposed off

Karnataka Neeravari Nigam Ltd. Vs Arjun and Others

Karnataka High Court · (2016) 02 KAR CK 0120

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 151

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High Courts11 Feb 2016Dismissed

Branch Manager New India Assurance Co. Ltd. Bijapur Vs Balu and Others

Karnataka High Court · (2016) AAC 1324 : (2016) 2 AirKarR 503 : (2016) 4 KCCR 2944

Employees Compensation Act, 1923 — Section 3

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High Courts11 Feb 2016Dismissed

Puttasiddaiah Vs The K.S.R.T.C., Shanthinagar and Others

Karnataka High Court · (2016) 02 KAR CK 0118

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High Courts10 Feb 2016Partly Allowed

National Insurance Co. Ltd. and Others Vs Shanker and Others

Karnataka High Court · (2016) 02 KAR CK 0109

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High Courts10 Feb 2016Dismissed

Fakkirappa Vs Ningappa Shediyappa Maggad and Others

Karnataka High Court · (2016) 02 KAR CK 0108

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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High Courts10 Feb 2016Dismissed

N. Srinivasulu Nagadu Vs State and another

Karnataka High Court · (2016) 3 AirKarR 242

Criminal Procedure Code, 1973 (CrPC) - Section 157, 482Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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High Courts10 Feb 2016Dismissed

Tharanath Karkera Vs John Mary Mendonca

Karnataka High Court · (2016) 02 KAR CK 0106

Criminal Procedure Code, 1973 (CrPC) - Section 397Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139

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High Courts10 Feb 2016Allowed

H.A. Mukthiyar Vs Gopal Rao and Others

Karnataka High Court · (2016) 02 KAR CK 0105

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 115Constitution of India, 1950 - Article 227

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High Courts10 Feb 2016Disposed off

Shivamma and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0104

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High Courts10 Feb 2016Disposed Off

Mahadev and Others Vs Shameem Nazneen and Others

Karnataka High Court · (2016) 02 KAR CK 0103

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