COURT ARCHIVE

Karnataka High Court judgments, 2016

2,204 judgments · page 83 of 111

High Courts17 Feb 2016Disposed Off

WeP Peripherals Limited Vs The State of Karnataka

Karnataka High Court · (2016) 02 KAR CK 0210

Central Sales Tax Act, 1956 - Section 6A, Section 6-A, Section 9(2)Karnataka Value Added Tax Act, 2003 - Section 62, Section 63, Section 65

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High Courts17 Feb 2016Dismissed

Wing Commander Mumtaz Ali Vs Medical Directorate, Central Organization and Others

Karnataka High Court · (2016) 02 KAR CK 0209

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High Courts17 Feb 2016Dismissed

Rupa Mahajan Vs Satish Mahajan

Karnataka High Court · (2016) 2 HLR 438 : (2016) 3 KantLJ 223

Hindu Marriage Act, 1955 - Section 13(1)(1a), Section 13(1)(ia), Section 13(1)(i-a), Section 13(1)(i-b), Section 13(1)(iii), Section 13(1b), Section 25, Section 25[1]

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High Courts17 Feb 2016Disposed Off

Swaroopa Rani Vs Rajendrareddy

Karnataka High Court · (2016) AIRCC 1373 : (2016) 2 AirKarR 275 : (2016) 2 HLR 428 : (2016) 3 KCCR 2352

Hindu Marriage Act, 1955 — Section 13(1)(i-a), 13(1)(i-b)

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High Courts17 Feb 2016Dismissed

Abhijeet Toll Road (Karnataka) Limited Vs Karnataka Road Development Corporation Limited

Karnataka High Court · (2016) 02 KAR CK 0206

Arbitration and Conciliation Act, 1996 - Section 2[h], Section 21, Section 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

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High Courts17 Feb 2016Dismissed

National Insurance Company Ltd. Vs Ramappa Basappa Allayyanavara and Others

Karnataka High Court · (2016) 02 KAR CK 0205

Workmens Compensation Act, 1923 - Section 2(1)(4), Section 2(1)(n), Section 30(1), Section 4(1), Section 4(A)(3)

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High Courts17 Feb 2016Disposed off

Ambanna Vs V. Renukappa and Others

Karnataka High Court · (2016) 02 KAR CK 0204

Limitation Act, 1963 - Section 5

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High Courts17 Feb 2016Partly Allowed

Gangadharaiah K.N. Vs Raghu and Others

Karnataka High Court · (2016) AAC 1018

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Feb 2016Partly Allowed

Savitha and Others Vs Vijendra and Others

Karnataka High Court · (2016) 02 KAR CK 0202

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 304(A)

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High Courts17 Feb 2016Dismissed

Smt. Shantabai Vs Ismail and Others

Karnataka High Court · (2016) AAC 1158

Motor Vehicles Act, 1988 — Section 166, 168

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High Courts17 Feb 2016Dismissed

State of Karnataka Vs Ramesh

Karnataka High Court · (2016) 02 KAR CK 0200

Penal Code, 1860 (IPC) - Section 201, Section 302, Section 342

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High Courts17 Feb 2016Dismissed

Laxman and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0199

Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 482Penal Code, 1860 (IPC) - Section 149, Section 420, Section 467, Section 504, Section 506

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High Courts17 Feb 2016Disposed Off

Chanabasappa Sangappa Chachadi Vs Karnataka Neeravari Nigam Ltd., Saundatti

Karnataka High Court · (2016) 4 AirKarR 88 : (2016) ILRKarnataka 3663 : (2016) 3 KCCR 2264

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High Courts17 Feb 2016Allowed

Rich Graviss Products (P) Limited Vs The State of Karnataka

Karnataka High Court · (2016) 02 KAR CK 0197

Central Sales Tax Act, 1956 - Section 9[2]Karnataka Value Added Tax Act, 2003 - Section 39[1], Section 62[6]

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High Courts17 Feb 2016Disposed Off

M. Sadiq Ali Baig Vs Government of Karnataka

Karnataka High Court · (2016) 4 KantLJ 544

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High Courts17 Feb 2016Partly Allowed

Anita and Others Vs Irappa and Others

Karnataka High Court · (2016) 02 KAR CK 0195

Motor Vehicles Act, 1988 - Section 166

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High Courts16 Feb 2016Partly Allowed

ECI Engineering and Construction Company Ltd. Vs Mangalore Refinery and Petrochemicals Ltd. and Others

Karnataka High Court · (2016) 02 KAR CK 0194

Arbitration and Conciliation Act, 1996 - Section 13(5), Section 16(6), Section 24, Section 28, Section 28(2), Section 28(a), Section 31(3), Section 34, Section 34(2), Section 34(2)(a)(v), Section 34(2)(b)(ii), Section 34(3), Section 37Contrac

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High Courts16 Feb 2016Partly Allowed

The Divisional Manager United India Insurance Company Limited Vs Rajesh Selvaraju and Others

Karnataka High Court · (2016) 02 KAR CK 0193

Motor Vehicles Act, 1988 - Section 166

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High Courts16 Feb 2016Dismissed

The Commissioner of Income Tax and Others Vs Chaitanya Properties Pvt. Ltd.

Karnataka High Court · (2016) 02 KAR CK 0192

Income Tax Act, 1961 - Section 10A, Section 139, Section 142, Section 143, Section 143(3), Section 147, Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Section 153, Section 45(2)

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High Courts16 Feb 2016Allowed

Mahadev Vs Nagawa and Others

Karnataka High Court · (2016) 02 KAR CK 0191

Civil Procedure Code, 1908 (CPC) - Section 54Registration Act, 1908 - Section 17

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