High Courts18 Feb 2016Partly Allowed
Siddu Naik and Others Vs Radhika Thirunarayana Raju Penumatcha and Others
Karnataka High Court · (2016) 02 KAR CK 0230
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 82 of 111
High Courts18 Feb 2016Allowed
Basayya Sindankeri Vs The State and Others
Karnataka High Court · (2016) 02 KAR CK 0229
Penal Code, 1860 (IPC) - Section 198, Section 420, Section 465, Section 468, Section 471
High Courts18 Feb 2016Disposed Off
Karnataka State Beverages Corporation Limited Vs The Commissioner of Income Tax and Others
Karnataka High Court · (2016) 02 KAR CK 0228
Constitution of India, 1950 - Article 14, Article 19 (1) (g), Article 246(3), Article 254, Article 298Income Tax Act, 1922 - Section 10(4)Income Tax Act, 1961 - Section 10(23FB), Section 10(49), Section 143(3), Section 147, Section 1
High Courts18 Feb 2016Dismissed
The Union of India and Others Vs H.L. Raghuram
Karnataka High Court · (2016) 02 KAR CK 0227
High Courts18 Feb 2016Dismissed
Nerpu Gundappa Poojary Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0226
High Courts18 Feb 2016Allowed
C.G. Math Vs The Principal Secretary to Government of Karnataka, Department of Education, Karnataka Government Secretariat and Others
Karnataka High Court · (2016) 3 AirKarR 376 : (2016) 1 LLN 688
High Courts18 Feb 2016Dismissed
Rajanna Vs Puttamma and Others
Karnataka High Court · (2016) 02 KAR CK 0224
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17
High Courts18 Feb 2016Partly Allowed
Lakshmidevamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0223
Constitution of India, 1950 - Article 162
High Courts18 Feb 2016Disposed Off
Ranaajay Kumar Singh and Others Vs State of Karnataka
Karnataka High Court · (2016) 162 AIC 333
Criminal Procedure Code, 1973 (CrPC) - Section 300Factories Act, 1948 - Section 2(n), Section 45(4), Section 92Penal Code, 1860 (IPC) - Section 228, Section 285, Section 286, Section 287, Section 304A, Section 337, Section 338, Secti
High Courts18 Feb 2016Disposed Off
Stovekraft Pvt. Ltd. Vs The Additional Commissioner of Commercial Taxes Zone II
Karnataka High Court · (2016) 02 KAR CK 0221
High Courts18 Feb 2016Allowed
R. Chenraj Jain Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 613
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 427, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v), Section 3(1)(x)
High Courts18 Feb 2016Dismissed
Christian Chidieere Chukwu Vs The State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 579 : (2016) CriLJ 2947 : (2016) ILRKarnataka 1232 : (2016) 3 KCCR 1916
Criminal Procedure Code, 1973 (CrPC) - Section 309, Section 439, Section 482Foreigners Act, 1946 - Section 14, Section 14(C), Section 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 14, Section 20
High Courts18 Feb 2016Disposed Off
Premavathi Shetty Vs Sowmya Chatra and Others
Karnataka High Court · (2016) AAC 998
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2016Allowed
K. Gangadhar and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0217
Karnataka Industrial Areas Development Act, 1966 - Section 28(1), Section 28(2), Section 28(3), Section 28(4), Section 3(1), Section 6(1)Land Acquisition Act, 1894 - Section 6, Section 6(1)
High Courts17 Feb 2016Allowed
Maharashtra Apex Corporation Limited Vs Rachana Kohil
Karnataka High Court · (2016) ACD 335 : (2016) 4 BC 614 : (2017) 1 Crimes 270 : (2016) 4 Crimes 308 : (2017) 1 DCR 133 : (2016) 2 NIJ 588 : (2016) 2 RCRCivil 958 : (2016) 3 RCRCriminal 145
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts17 Feb 2016Allowed
J.V. Gangadharachar and Others Vs The Government of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0215
High Courts17 Feb 2016Dismissed
Shivashankar Vs Jyoti
Karnataka High Court · (2016) 2 AirKarR 485
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts17 Feb 2016Allowed
Smt. Mallamma Vs Shaiku and Others
Karnataka High Court · (2016) AAC 1323 : (2016) 2 AirKarR 501
Motor Vehicles Act, 1988 — Section 166
High Courts17 Feb 2016Dismissed
Divisional Manager, New India Assurance Co. Ltd., Gulbarga Vs Harle Bhimsha Siddaram and another
Karnataka High Court · (2016) AAC 1038
Motor Vehicles Act, 1988 — Section 147
High Courts17 Feb 2016Dismissed
State of Karnataka Vs Satisha
Karnataka High Court · (2016) 02 KAR CK 0211
Penal Code, 1860 (IPC) - Section 201, Section 302