High Courts22 Feb 2016Dismissed
N. Shanmukha Swamy Vs K.S. Prasad and Others
Karnataka High Court · (2016) 02 KAR CK 0269
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 80 of 111
High Courts22 Feb 2016Dismissed
Sri. M. Ramachandran Vs Smt. Dhanamma and Others
Karnataka High Court · (2016) 2 AirKarR 644 : (2016) 4 ICC 575
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Feb 2016Disposed Off
Hewlett Packard Financial Services India Private Limited, Bangalore Vs State of Karnataka
Karnataka High Court · (2016) 3 KCCR 239
Central Sales Tax Act, 1956 - Section 5(2)
High Courts19 Feb 2016Dismissed
K.R. Srinivasa and another - Petitioners @HASH State of Karnataka and another
Karnataka High Court · (2016) 4 KantLJ 215
High Courts19 Feb 2016Allowed
The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Shanta Bai and Others
Karnataka High Court · (2016) 02 KAR CK 0266
High Courts19 Feb 2016Dismissed
K.G. Gangaiah and others Vs Narayanappa
Karnataka High Court · (2016) 3 AirKarR 250 : (2016) 4 ICC 128
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts19 Feb 2016Dismissed
Abdulmajidsab Vs Parameshwarappagouda and Others
Karnataka High Court · (2016) 02 KAR CK 0264
High Courts19 Feb 2016Disposed off
Somaiah A.M. Vs M.V. Prabhakara and Others
Karnataka High Court · (2016) 02 KAR CK 0263
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts19 Feb 2016Dismissed
M.R. Hiremath Vs The State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 305 : (2016) 3 KantLJ 288 : (2016) 4 KCCR 2925
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154(1), Section 482Prevention of Corruption Act, 1988 - Section 10, Section 13(2), Section 13(i)(e), Section 7, Section 8
High Courts19 Feb 2016Allowed
V. Muniyappa and Others Vs The State of Karnataka, Revenue Department and Others
Karnataka High Court · (2016) 3 KantLJ 628
High Courts19 Feb 2016Dismissed
S.S. Chaithra Vivek Vs S.P. Ramu and Others
Karnataka High Court · (2016) 02 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Feb 2016Dismissed
Sharanareddy and Others Vs Bhudappa
Karnataka High Court · (2016) 02 KAR CK 0258
High Courts19 Feb 2016Disposed Off
MBA Chukwudi Stanley Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 332 : (2016) 3 KCCR 229
Foreigners Act, 1946 - Section 14, Section 7(2)Penal Code, 1860 (IPC) - Section 420
High Courts19 Feb 2016Dismissed
M. Devaraj Vs Bengaluru Development Authority, Bengaluru
Karnataka High Court · (2016) 4 AirKarR 119
High Courts19 Feb 2016Partly Allowed
Renuka and Others Vs The Divisional Controller, NEKRTC and Others
Karnataka High Court · (2016) 02 KAR CK 0255
High Courts19 Feb 2016Disposed Off
Commissioner of Service Tax, Service Tax Commissionerate-II Vs Tavant Technologies India Pvt. Ltd.
Karnataka High Court · (2016) 02 KAR CK 0254
High Courts19 Feb 2016Allowed
H.S. Bhisma alias Nanda and Others Vs The State by Madikeri Police Station, Bangaluru
Karnataka High Court · (2016) 2 AirKarR 357 : (2016) 3 KCCR 267
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 140, 143, 147, 302, 307
High Courts19 Feb 2016Dismissed
D. Srinivasa Vs Ex-service Men Welfare Organization (Regd.) and Others
Karnataka High Court · (2016) 02 KAR CK 0252
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts19 Feb 2016Dismissed
Sri. Devaraja Vs The State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 354 : (2016) 3 KCCR 2263
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Karnataka Land Revenue Act, 1964 — Section 94BKarnataka Land Revenue Rules, 1966 — Rule 108-D
High Courts19 Feb 2016Disposed off
Hewlett Packard Financial Services India Private Limited Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0250
Central Sales Tax Act, 1956 - Section 2(g), Section 3, Section 3(a), Section 5, Section 5(2)Constitution of India, 1950 - Article 286(1)(b), Article 366(29-A)Income Tax Act, 1961 - Section 44-AB, Section 72(2)