High Courts09 Mar 2016Dismissed
State of Karnataka Vs T.A. Shanthakumari and Others
Karnataka High Court · (2016) 3 KantLJ 577
Penal Code, 1860 (IPC) - Section 149, Section 201, Section 302
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 67 of 111
High Courts09 Mar 2016Partly Allowed
Nabeel Vs Mohammed Hussain and Others
Karnataka High Court · (2016) 03 KAR CK 0112
Motor Vehicles Act, 1988 - Section 166
High Courts08 Mar 2016Dismissed
Hindustan Petroleum Corporation Limited and Others Vs Shivananda and Others
Karnataka High Court · (2016) 150 FLR 478 : (2016) 3 KantLJ 599 : (2016) LabLR 515
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, Section 10(1)Industrial Disputes Act, 1947 - Section 10, Section 2, Section 2(k), Section 2A, Section 33- A, Section 33A
High Courts08 Mar 2016Dismissed
S.V. Ramesh Vs State of Karnataka and Others
Karnataka High Court · (2016) ILRKarnataka 2051 : (2016) 4 KantLJ 204 : (2016) 2 KCCR 1601
Bangalore Water Supply and Sewerage Act, 1964 - Section 124Karnataka Lokayukta Act, 1984 - Section 12, Section 12(3), Section 12(4), Section 2(12(g), Section 2(12), Section 2(12)(g), Section 7, Section 9Penal Code, 1860 (IPC) - Secti
High Courts08 Mar 2016Dismissed
Dr. P. Vijaykumar - Appellant @HASH M.N. Baig
Karnataka High Court · (2016) 5 KantLJ 493
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts08 Mar 2016Partly Allowed
Vadde Hussainappa and another Vs V. Ramanjineyulu and another
Karnataka High Court · (2016) AAC 1276
Motor Vehicles Act, 1988 — Section 168
High Courts08 Mar 2016Disposed Off
K.T. Ramaiah Vs K.T. Venkataswamy
Karnataka High Court · (2016) 5 KantLJ 126
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Mar 2016Dismissed
R. Mahesh Vs State of Karnataka
Karnataka High Court · (2016) 6 KantLJ 637
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 306, Section 334, Section 376, Section 448, Section 511
High Courts08 Mar 2016Allowed
H.N. Ramachandra Vs State of Karnataka
Karnataka High Court · (2016) 164 AIC 722 : (2016) 3 KantLJ 613
Criminal Procedure Code, 1973 (CrPC) - Section 378, Section 397Evidence Act, 1872 - Section 114(g), Section 27Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 408, Section 465, Section 511
High Courts08 Mar 2016Allowed
K.T. Ramaiah Vs K.T. Venkataswamy and Others
Karnataka High Court · (2016) 03 KAR CK 0104
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 6 Rule 17
High Courts08 Mar 2016Dismissed
The State of Karnataka Vs Raghavendra and Others
Karnataka High Court · (2016) 03 KAR CK 0103
Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 307, Section 324, Section 34, Section 498A
High Courts08 Mar 2016Dismissed
Pr. Commissioner of Income Tax and Others Vs STCL Limited
Karnataka High Court · (2016) 03 KAR CK 0102
High Courts08 Mar 2016Dismissed
Oriental Insurance Co. Ltd. Vs Wazid Anwar and Others
Karnataka High Court · (2016) 03 KAR CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 252Motor Vehicles Act, 1988 - Section 134, Section 134(b), Section 166, Section 184Penal Code, 1860 (IPC) - Section 279, Section 337
High Courts08 Mar 2016Dismissed
N. Babu Rao Alias Rama Rao and Another - Petitioners @HASH M. Ananda Prasad
Karnataka High Court · (2016) 3 KantLJ 509
High Courts08 Mar 2016Dismissed
Padma K. Bhat and Others Vs Central Bureau of Investigation, Anti Corruption Branch and Others
Karnataka High Court · (2016) 03 KAR CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 239, Section 397Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471Prevention of Corruption Act, 1988 - Section 13 (1) (d), Section 13
High Courts08 Mar 2016Dismissed
New India Assurance Co. Ltd. Vs Honnappa and another
Karnataka High Court · (2016) AAC 1195
Employees Compensation Act, 1923 — Section 3
High Courts08 Mar 2016Allowed
Siddanagouda and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0097
Karnataka Land Reforms Act, 1961 - Section 45
High Courts08 Mar 2016Dismissed
Bharath Earth Movers Ltd. Vs State of Karnataka
Karnataka High Court · (2016) 03 KAR CK 0096
Karnataka Value Added Tax Act, 2003 - Section 11, Section 11(a)(5), Section 11(a)(6), Section 14, Section 17, Section 31, Section 36, Section 39(1), Section 69(1), Section 72(2)
High Courts04 Mar 2016Dismissed
Branch Manager, New India Assurance Co. Ltd., Gulbarga Vs Dinesh
Karnataka High Court · (2016) 4 AirKarR 811
Employees Compensation Act, 1923 - Section 4
High Courts04 Mar 2016Disposed Off
Madhusudhan Vs v. Bharath Co-Operative Bank
Karnataka High Court · (2016) 165 AIC 681 : (2017) 1 DRTC 409 : (2016) 3 KantLJ 456
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14