High Courts10 Mar 2016Partly Allowed
Ambika N. and Others Vs Sunil K. and Others
Karnataka High Court · (2016) AAC 1437 : (2017) ACJ 578
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 66 of 111
High Courts10 Mar 2016Allowed
Rekha and Others Vs Divisional Controller, KSRTC Rural Division, Mysore
Karnataka High Court · (2016) AAC 1292 : (2017) ACJ 1193
Motor Vehicles Act, 1988 — Section 168
High Courts09 Mar 2016Allowed
Smt. Sumy Sreekumar and another Vs Mr. Rijesh Ram P. and another
Karnataka High Court · (2016) 4 AICLR 420 : (2016) 3 AirKarR 5 : (2016) 3 HLR 465 : (2017) 1 RCRCivil 591 : (2017) 1 RCRCriminal 467
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Mar 2016Disposed Off
R. Ravi Alias Ulsoor Ravi - Petitioner @HASH State of Karnataka and Others
Karnataka High Court · (2016) 4 KantLJ 130
High Courts09 Mar 2016Disposed Off
Murigeppa Kashappa Nara - Petitioner @HASH The Additional Registrar of Co-Operative Societies (Housing and Miscellaneous), Bengaluru and Others
Karnataka High Court · (2016) 3 KantLJ 369
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts09 Mar 2016Allowed
Lalitha alias Basamma Vs Siddaramappa
Karnataka High Court · (2016) AIR(Karnataka) 91 : (2016) 4 CivCC 7
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts09 Mar 2016Allowed
Mallikarjun Vs Ninganna and another
Karnataka High Court · (2016) AAC 1393
Motor Vehicles Act, 1988 - Section 14, 168
High Courts09 Mar 2016Dismissed
Guru Venkappayya Wodeyar Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0126
High Courts09 Mar 2016Partly Allowed
Managing Director, K. S. R. T. C. Department, Shantinagar Vs Chinnaswamy alias Chikkaswamy and Others
Karnataka High Court · (2016) AAC 1154
Motor Vehicles Act, 1988 — Section 166, 168
High Courts09 Mar 2016Dismissed
E. Thimmappa Vs Roopa Thimmappa
Karnataka High Court · (2016) 03 KAR CK 0124
Civil Procedure Code, 1908 (CPC) - Section 24Constitution of India, 1950 - Article 12Dowry Prohibition Act, 1961 - Section 3, Section 4
High Courts09 Mar 2016Disposed off
M.R. Sampath Kumar Vs Ramachandra
Karnataka High Court · (2016) 03 KAR CK 0123
High Courts09 Mar 2016Disposed Off
United India Insurance Company Limited and Others Vs Ninganna and Others
Karnataka High Court · (2016) AAC 1254
High Courts09 Mar 2016Dismissed
Ramakrishna Vs Revanna and Others
Karnataka High Court · (2016) AAC 1165
Motor Vehicles Act, 1988 - Section 166
High Courts09 Mar 2016Dismissed
Branch Manager Oriental Insurance Co. Ltd. Vs K. Imtehaz and Others
Karnataka High Court · (2016) 03 KAR CK 0120
Employees Compensation Act, 1923 - Section 2(1)(n), Section 4(1)(c)(ii)Penal Code, 1860 (IPC) - Section 279, Section 338
High Courts09 Mar 2016Allowed
Shrishail Vs The Grameena Police Station, Gulbarga
Karnataka High Court · (2016) 03 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, Section 306, Section 498(A), Section 498-A
High Courts09 Mar 2016Allowed
Murigeppa Kashappa Nara Vs The Additional Registrar of Co-op. Societies and Others
Karnataka High Court · (2016) 03 KAR CK 0118
Karnataka Co-operative Societies Act, 1959 - Section 70, Section 70(A)
High Courts09 Mar 2016Allowed
Oriental Insurance Company, Hassan Vs Revanna and another
Karnataka High Court · (2016) AAC 1265
Employees Compensation Act, 1923 — Section 3
High Courts09 Mar 2016Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Neelakantappa and others
Karnataka High Court · (2016) AAC 1397
Employees Compensation Act, 1923 - Section 4
High Courts09 Mar 2016Dismissed
State of Karnataka Vs T.B. Mahesh
Karnataka High Court · (2016) 03 KAR CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 174Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 302, Section 304-B, Section 498-A
High Courts09 Mar 2016Partly Allowed
Ibrahim Mahibubasa Dhavaalagi Vs Mahadevappa Mallappa Kakkeri alias Pujari and another
Karnataka High Court · (2016) AAC 1748 : (2017) ACJ 885 : (2016) 3 AirKarR 145
Motor Vehicles Act, 1988 - Section 168