High Courts03 Mar 2016Dismissed
New India Assurance Co. Ltd. Vs Syed Suban
Karnataka High Court · (2016) AAC 1359
Workmens Compensation Act, 1923 - Section 30, Section 4(1)(c)(ii)
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 69 of 111
High Courts03 Mar 2016Partly Allowed
Lingaraju and Others Vs Iffco. Tokio General Insurance Co. Ltd., Bangalore and another
Karnataka High Court · (2016) AAC 1361
Motor Vehicles Act, 1988 — Section 168
High Courts03 Mar 2016Partly Allowed
Sudhir Bediguthu and another Vs P. Mahalingam and another
Karnataka High Court · (2016) AAC 1201
Motor Vehicles Act, 1988 — Section 168
High Courts03 Mar 2016Dismissed
The Divisional Manager, United India Insurance Co. Ltd., Maruthigalli, Belgaum Vs Mahadev Mahalingappa Jotawar and another
Karnataka High Court · (2016) AAC 1251
Employees Compensation Act, 1923 — Section 3
High Courts03 Mar 2016Disposed Off
Chairman, RGTI Ltd., Bidar Vs Khasim Ali
Karnataka High Court · (2016) ILRKarnataka 2793
Land Acquisition Act, 1894 — Section 18Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 11, 3(1), 4
High Courts03 Mar 2016Dismissed
Branch Manager, National Insurance Co. Ltd., Hubli Vs Attamohammad and another
Karnataka High Court · (2016) AAC 1279
Employees Compensation Act, 1923 — Section 3
High Courts03 Mar 2016Dismissed
The Oriental Insurance Co. Ltd. and Others Vs Kum. Savakka and Others
Karnataka High Court · (2016) 03 KAR CK 0066
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 12(2)Penal Code, 1860 (IPC) - Section 279, Section 304(A), Section 338
High Courts03 Mar 2016Dismissed
The Divisional Manager, Divisional Office, United India Insurance Co. Ltd. Vs Santosh Shivappa Kudari and Others
Karnataka High Court · (2016) 03 KAR CK 0065
Motor Vehicles Act, 1988 - Section 4(1(c)(ii)
High Courts03 Mar 2016Allowed
Meenakshi Vs Suresha and Others
Karnataka High Court · (2016) AAC 1286
Motor Vehicles Act, 1988 - Section 166
High Courts03 Mar 2016Dismissed
Krishnapur Mutt Vs The I Additional Land Tribunal and Others
Karnataka High Court · (2016) 03 KAR CK 0063
Karnataka Land Reforms Act, 1961 - Section 48-A
High Courts03 Mar 2016Dismissed
Hanumanth Yellappa Topkar Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0062
High Courts03 Mar 2016Allowed
A.R. Basavarajappa Vs Naramma and Others
Karnataka High Court · (2016) 03 KAR CK 0061
Civil Procedure Code, 1908 (CPC) - Section 96Karnataka Land Revenue Act, 1964 - Section 133
High Courts03 Mar 2016Allowed
A.N. Ragavendra Vs Vital Kini and Others
Karnataka High Court · (2016) AAC 1284
Motor Vehicles Act, 1988 — Section 168
High Courts03 Mar 2016Dismissed
The Depot Manager, NWKRTC., Dharwad, Hubli and another Vs Jamalappa and another
Karnataka High Court · (2016) AAC 1229
Motor Vehicles Act, 1988 — Section 168
High Courts03 Mar 2016Partly Allowed
Kallappa Basappa Karapujar and another Vs Shivappa K. Divatihal and Others
Karnataka High Court · (2016) AAC 1243
Motor Vehicles Act, 1988 — Section 147
High Courts03 Mar 2016Dismissed
State of Karnataka Vs Yashoda
Karnataka High Court · (2016) 4 AirKarR 28
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 121A, 143, 147, 148, 307, 332, 333
High Courts03 Mar 2016Dismissed
Branch Manager, Oriental Insurance Co. Ltd., Hyderabad Vs Narayan S/o. Babanna Dandin and Others
Karnataka High Court · (2016) AAC 1193
Motor Vehicles Act, 1988 — Section 166, 168
High Courts03 Mar 2016Allowed
K.N. Nanjundaradhya and Others Vs The Bangalore Development Authority and Others
Karnataka High Court · (2016) 03 KAR CK 0055
Karnataka Land Revenue Act, 1964 - Section 136(3)
High Courts03 Mar 2016Dismissed
B.N. Chandrasekhar, S/o Late Narayanaswamy, Aged about 65 years, R/at: No. 22, 7th Cross, LBS Nagar, 2nd Stage, Indiranagar, Bangalore-560038. Presently residing at No. 10, Lakshmaiah Reddy Road, Halsur, Bangalore-560008 Vs Sri. M. Krishnapp
Karnataka High Court · (2016) 2 AirKarR 723 : (2016) 4 ICC 598 : (2016) 4 KCCR 3736
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts03 Mar 2016Dismissed
Dasaiah and Others Vs Basavaiah and Others
Karnataka High Court · (2016) 03 KAR CK 0053