High Courts16 Apr 2014
Chamansab Vs Pandurang Prasad
Karnataka High Court · (2014) 4 KarLJ 232 : (2014) 4 KCCR 3431
Karnataka Land Reforms Act, 1961 — Section 66, 67(3)
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 99 of 158
High Courts16 Apr 2014Dismissed
Abdul Rasheed Vs Srinivas
Karnataka High Court · (2014) 3 AKR 312
Contract Act, 1872 — Section 54Registration Act, 1908 — Section 17(1), 17(1)(d), 49, 59Transfer of Property Act, 1882 — Section 107, 17, 4
High Courts16 Apr 2014
Channabasavaradhya Vs The Oriental Insurance Company Limited
Karnataka High Court · (2014) 4 KarLJ 412
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts15 Apr 2014Allowed
Bheemrao Vs Krishna
Karnataka High Court · (2014) 4 KarLJ 304
Contract Act, 1872 — Section 51, 52Limitation Act, 1963 — Section 3, 5Specific Relief Act, 1963 — Section 20, 20(1)
High Courts15 Apr 2014Dismissed
Jyothi S. Vs Mangalore Electricity Supply Company Limited (MESCOM)
Karnataka High Court · (2014) 3 AKR 383 : (2014) 3 KCCR 2454
Constitution of India, 1950 — Article 309
High Courts15 Apr 2014
Dhanvanthri Co-Op. Hospital and Medical Research Centre Vs Senior Labour Inspector, Mysore
Karnataka High Court · (2015) 1 AKR 484 : (2014) 143 FLR 394 : (2015) 3 KCCR 2169 : (2015) 1 LLN 497 : (2014) LLR 1068
Karnataka Co-operative Societies Act, 1959 — Section 118, 70Minimum Wages Act, 1948 — Section 20
High Courts11 Apr 2014
Pepsico Holdings India Limited Vs The Joint Commissioner of Commercial Taxes (Appeals-06)
Karnataka High Court · (2014) 80 KarLJ 264
Central Sales Tax Act, 1956 — Section 9(2)Karnataka Sales Tax Act, 1957 — Section 12(3), 25AKarnataka Value Added Tax Act, 2003 — Section 12(3), 12(7), 12A
High Courts11 Apr 2014Allowed
Bharat Swabhiman Trust Vs The Deputy Commissioner and District Magistrate, The Additional District Magistrate and Assistant Election Officer and The Superintendent of Police, Chitradurga District
Karnataka High Court · (2014) 3 KarLJ 447
High Courts11 Apr 2014
Madhavi Vs Jaiprakash Narian
Karnataka High Court · (2014) 3 KarLJ 525 : (2014) 4 KCCR 3687
Family Courts Act, 1984 — Section 13
High Courts11 Apr 2014Dismissed
Bill Forge Private Limited Vs The State of Karnataka Government of Karnataka Vs Sobha Projects and Trade (P.) Ltd.
Karnataka High Court · AIR 2014 Kar 115 : (2014) 3 AKR 277 : (2014) ILR 3686 : (2014) 3 KCCR 2277
Karnataka Stamp Act, 1957 — Section 2(1)(j), 2(j)Transfer of Property Act, 1882 — Section 3, 58, 59
High Courts11 Apr 2014
Jayalakshmi Shedthi Vs Narasamma D. Shedthi
Karnataka High Court · (2014) 6 KarLJ 531
Karnataka Land Reforms Act, 1961 — Section 48
High Courts11 Apr 2014Allowed
Century Central Vs State of Karnataka
Karnataka High Court · (2014) ILR 5455 : (2015) 3 KarLJ 293
Karnataka Industrial Areas Development Act, 1966 — Section 1, 1(3), 13, 2, 2(5)
High Courts11 Apr 2014
B.M.S. Veeraiah Vs State
Karnataka High Court · (2015) 1 AKR 387 : (2014) 4 KarLJ 277 : (2014) 4 KCCR 3169
Criminal Procedure Code, 1973 (CrPC) — Section 200, 438Penal Code, 1860 (IPC) — Section 120, 120-B, 149, 406, 408Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts11 Apr 2014
Commissioner of Income Tax Vs Chamundi Industrial Estate
Karnataka High Court · (2014) 225 TAXMAN 339
High Courts11 Apr 2014
O. Chandrashekarappa Vs The Commercial Tax Officer
Karnataka High Court · (2014) 04 KAR CK 0117
Karnataka Sales Tax Act, 1957 — Section 13, 13(4), 16, 36(c)(b)
High Courts11 Apr 2014
Commissioner of Income Tax Vs Spice Telecommunications (P.) Ltd.
Karnataka High Court · (2014) 369 ITR 72 : (2014) 224 TAXMAN 180
Income Tax Act, 1961 — Section 194C, 201(1), 201(1A)
High Courts11 Apr 2014
The Commissioner of Income Tax Vs M.J. Siwani
Karnataka High Court · (2014) 366 ITR 356 : (2014) 226 TAXMAN 394
Income Tax Act, 1961 — Section 113, 132, 132A, 139, 139(1)
High Courts10 Apr 2014
Dy. DIT Vs Vodafone South Ltd.
Karnataka High Court · (2014) 04 KAR CK 0285
Income Tax Act, 1961 - Section 244A, 260A
High Courts10 Apr 2014
Shifa Constructions Vs The Additional Commissioner of Commercial Taxes
Karnataka High Court · (2014) 79 KarLJ 364 : (2014) 74 VST 160
Karnataka Sales Tax Act, 1957 — Section 12-B(4), 22-A(1), 6A(2), 6-B
High Courts10 Apr 2014
Mach Aero Components P. Ltd. Vs Labour Commissioner, Government of Karnataka
Karnataka High Court · (2014) 4 AKR 152 : (2014) 143 FLR 388 : (2015) 1 LLN 147 : (2014) LLR 1065
Industrial Employment Standing Orders Act, 1946 — Section 10, 11, 12, 12A, 13