High Courts24 Apr 2014
State of Karnataka Vs S. Mehaboob Khan
Karnataka High Court · (2014) 79 KarLJ 446 : (2014) 75 VST 419
Karnataka Value Added Tax Act, 2003 — Section 53, 53(12), 53(12)(a)(i), 53(2)(d), 54(1)(b)
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 97 of 158
High Courts24 Apr 2014
H. Manjunatha Vs State
Karnataka High Court · (2014) 4 Crimes 326 : (2014) 5 KarLJ 19
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 279, 337, 34, 366
High Courts24 Apr 2014Partly Allowed
Guruvamma Vs State of Karnataka
Karnataka High Court · (2014) 5 KarLJ 63
Contract Act, 1872 — Section 54
High Courts24 Apr 2014Dismissed
M. Suresh Babu Vs Geetha Suresh
Karnataka High Court · (2015) 1 AKR 633 : (2014) 4 BC 670 : (2014) 5 KarLJ 83
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts24 Apr 2014
Kumar Vs State
Karnataka High Court · (2014) 4 AKR 798 : (2014) 5 KarLJ 92
Penal Code, 1860 (IPC) — Section 323, 324, 34, 341
High Courts24 Apr 2014
Kempaiah Alias Chikkamota Vs Adhyaksha,Zilla Panchayat
Karnataka High Court · (2014) 5 KarLJ 140
Karnataka Panchayat Raj Act, 1993 — Section 237, 237(1), 237(2), 237(3)
High Courts24 Apr 2014
Francis Vs State
Karnataka High Court · (2014) 5 KarLJ 143
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts24 Apr 2014
L.H. Hanumanthappa Vs The State Mallikarjun Vs The State of Karnataka The State of Karnataka Vs Siddaram Ningappa Koganur
Karnataka High Court · (2014) ILR 3150 : (2014) 4 KarLJ 191 : (2014) 4 KCCR 2996
Criminal Procedure Code, 1973 (CrPC) — Section 307, 308, 326, 456(2), 475Prevention of Corruption Act, 1988 — Section 19, 20, 21, 3, 4
High Courts23 Apr 2014
Lakshmana and Others Vs Ramappa
Karnataka High Court · (2015) 1 KarLJ 353 : (2015) 4 KCCR 3720
High Courts23 Apr 2014
M.D. Kohinuddin Vs The State of Karnataka
Karnataka High Court · (2015) 1 AKR 721
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 43, 50
High Courts23 Apr 2014
P. Nagesh Vs State of Karnataka
Karnataka High Court · (2014) ILR 6114
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379
High Courts23 Apr 2014Dismissed
Bikas Barman Vs State
Karnataka High Court · (2014) 3 KarLJ 605 : (2014) 4 KCCR 3906
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376(2)(f), 511Protection of Children from Sexual Offences Act, 2012 — Section 4, 5(m)
High Courts23 Apr 2014Dismissed
Mohammed Abbas Vs Jaibunnisa
Karnataka High Court · (2014) 4 KarLJ 39
Transfer of Property Act, 1882 — Section 122, 123
High Courts23 Apr 2014Dismissed
M.D. Kohiunddin Vs State
Karnataka High Court · (2014) 4 Crimes 266 : (2014) 5 KarLJ 152
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 43, 50
High Courts23 Apr 2014
Devatha Exports Vs Dy. Dir., Enforcement Directorate
Karnataka High Court · (2015) 315 ELT 223
Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3)
High Courts23 Apr 2014Dismissed
Krishne Gowda Vs State of Karnataka
Karnataka High Court · (2014) 5 KarLJ 96 : (2014) 3 KarLJ 669
High Courts23 Apr 2014Allowed
Lakshminarayana R. Vs State by Kamakshipalya Police Station
Karnataka High Court · (2014) 5 KarLJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts23 Apr 2014Dismissed
S. Sundaraj Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 388
Karnataka Land Revenue Act, 1964 — Section 136(3)Land Acquisition Act, 1894 — Section 16(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts23 Apr 2014
C.G. Jagadeesh Vs State of Karnataka
Karnataka High Court · (2015) 1 AKR 74 : (2014) 5 KarLJ 179