High Courts23 Apr 2014Allowed
The Divisional Controller,Karnataka State Road Transport Corporation Vs M.C. Gangappa
Karnataka High Court · (2015) 1 AKR 259 : (2015) 144 FLR 674 : (2014) 5 KarLJ 215
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 98 of 158
High Courts22 Apr 2014
Lingaraju K.H. Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 336
High Courts22 Apr 2014Dismissed
H.K. Gopalakrishna Vs The Registrar of Co-Operative Societies
Karnataka High Court · (2014) 3 AKR 519 : (2014) 3 KCCR 2393
Karnataka Co-operative Societies Act, 1959 — Section 109, 29-C(8), 64, 70Karnataka Societies Registration Act, 1960 — Section 25, 25(1)
High Courts22 Apr 2014Disposed Off
The Land Acquisition Officer and Asst. Commissioner Vs Rev. Fr. Ronald D. Souza
Karnataka High Court · (2014) 3 AKR 314 : (2014) ILR 5570 : (2014) 3 KCCR 2290
Land Acquisition Act, 1894 — Section 10, 18(1), 23, 4(1), 6(1)
High Courts22 Apr 2014Allowed
Medreich Limited Vs Nil
Karnataka High Court · (2014) 4 KarLJ 465
Companies Act, 1956 — Section 391, 394
High Courts22 Apr 2014
V.S. Balasubramanyam Vs Income Tax Officer
Karnataka High Court · (2014) 79 KarLJ 327
Income Tax Act, 1961 — Section 143(1), 147, 148
High Courts22 Apr 2014
Ashwini Vs Avinash C.
Karnataka High Court · (2014) 5 KarLJ 322
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Family Courts Act, 1984 — Section 10
High Courts22 Apr 2014Dismissed
Vijay V. Shetty Vs V. Sharada
Karnataka High Court · (2014) 3 AKR 417 : (2015) ILR 401
Motor Vehicles Act, 1988 — Section 166
High Courts22 Apr 2014
Momu. Anjanappa Reddy Vs State of Karnataka
Karnataka High Court · (2014) 6 KarLJ 86
Karnataka Land Revenue Act, 1964 — Section 95
High Courts22 Apr 2014Allowed
Sri. Ramegowda Vs State of Karnataka and Pradeep Kumar @ Pradeepa @ Tolle State of Karnataka Vs Mohan Kumar @ Robbery and Pradeep Kumar @ Pradeepa @ Tolle
Karnataka High Court · (2014) 04 KAR CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 114, 120B, 143, 144, 147
High Courts22 Apr 2014Dismissed
Sri V. S. Balasubramanyam Vs The Income Tax Officer
Karnataka High Court · (2017) 393 ITR 486
Income Tax Act, 1961 - Section 147, Section 148, Section 45
High Courts21 Apr 2014Allowed
Sri B.T. Ramachandra Vs Sri Annappa C. and Venkatesh
Karnataka High Court · (2014) 04 KAR CK 0203
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(a)
High Courts21 Apr 2014Allowed
Bhyrava Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 164(5), 439Penal Code, 1860 (IPC) — Section 120B, 34, 366, 366-A, 376Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts21 Apr 2014Dismissed
Hemant Nimbalkar Vs N. Santosh Hegde
Karnataka High Court · (2014) 3 AKR 373 : (2014) ILR 3294 : (2014) 4 KCCR 2975
Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 2(d), 200, 203Karnataka Lokayukta Act, 1984 — Section 15(4), 16, 16(1), 3Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
High Courts21 Apr 2014
M.N. Ramesh Vs State of Karnataka Puttaswamy Vs The Under Secretary to Government Singamma Vs Mysore Urban Development Authority
Karnataka High Court · (2014) ILR 3079 : (2014) 3 KCCR 2603
Constitution of India, 1950 — Article 14, 21, 226, 32Karnataka Urban Development Authorities Act, 1987 — Section 65Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Apr 2014Dismissed
Narasimha Vs S. Jagadish
Karnataka High Court · (2014) 3 KarLJ 633 : (2014) 4 KCCR 3865
High Courts16 Apr 2014
Chief Executive Officer Vs P.V. Muniyappa
Karnataka High Court · (2014) 3 KarLJ 678
Evidence Act, 1872 — Section 103Minimum Wages Act, 1948 — Section 20
High Courts16 Apr 2014
Nishanth Mohamood Khan Vs State of Karnataka
Karnataka High Court · (2014) 6 KarLJ 246
Karnataka Land Reforms Act, 1961 — Section 122A, 45, 48, 48A, 48A(3)Transfer of Property Act, 1882 — Section 83
High Courts16 Apr 2014Dismissed
Syed Ameen Ali Vs The High Court of Karnataka
Karnataka High Court · (2014) 4 KCCR 3071
Constitution of India, 1950 — Article 226