High Courts07 Apr 2014
Buddesab Vs The Managing Director, NWKRTC The Managing Director, NWKRTC Vs Buddesab
Karnataka High Court · (2014) 04 KAR CK 0253
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 101 of 158
High Courts07 Apr 2014
The Commissioner of Income Tax Vs Sapthagiri Distilleries Ltd.
Karnataka High Court · (2015) 276 CTR 532 : (2014) 366 ITR 270
Income Tax Act, 1961 — Section 142(1), 143(2), 260-A, 28(ii), 28(va)
High Courts07 Apr 2014Dismissed
Shakuntala Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts07 Apr 2014Disposed Off
Iftiqar Ahmed Shariff Vs The Vice Chancellor
Karnataka High Court · (2014) 04 KAR CK 0250
High Courts07 Apr 2014Dismissed
L. Lingaraju Vs The Secretary Department of Primary and Secondary Education
Karnataka High Court · (2014) 3 AKR 662
Constitution of India, 1950 — Article 235Criminal Procedure Code, 1973 (CrPC) — Section 346Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 193
High Courts07 Apr 2014Dismissed
Balappa Vs Karnataka Power Transmission Corporation Ltd.
Karnataka High Court · (2014) 04 KAR CK 0248
High Courts07 Apr 2014Disposed Off
Hashinabanu Vs Mohammed Yunus
Karnataka High Court · (2014) 04 KAR CK 0246
High Courts07 Apr 2014Dismissed
Nagalakshmi H.P. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0245
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
Ananda Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0244
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
Mahadeva M.N. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0243
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
G.S. Manjunath Vs G.S. Narayana
Karnataka High Court · (2014) 04 KAR CK 0242
High Courts07 Apr 2014
S.B. Ramesh Vs A.G. Suresh, Mallaiah and M/s. New India Insurance Co. Ltd.
Karnataka High Court · (2015) 1 ACC 665 : (2015) ACJ 126 : (2014) 2 AKR 706 : (2015) 1 AnWR 921 : (2014) ILR 4318
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2014Partly Allowed
Sudheer Sriram Vs The Joint Secretary (PSP and CPO)
Karnataka High Court · (2014) 04 KAR CK 0238
High Courts07 Apr 2014Dismissed
H. Chandrashekara Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0237
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Disposed Off
Nagaraja Vs The Chief Secretary, State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0236
High Courts07 Apr 2014
H.S. Rudrappa Vs Basavarajappa S.
Karnataka High Court · (2014) 04 KAR CK 0235
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2014Dismissed
A.K. Sneha Kumari Vs The Authorised Officer, CITY Bank
Karnataka High Court · (2014) 04 KAR CK 0234
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4)
High Courts07 Apr 2014Allowed
M. Raja Vs State
Karnataka High Court · (2014) 04 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts07 Apr 2014
Ningaraju Vs State
Karnataka High Court · (2014) 04 KAR CK 0232
Penal Code, 1860 (IPC) — Section 114, 302, 307, 324, 34