High Courts07 Apr 2014Dismissed
G.B. Siddesh Vs Gowramma
Karnataka High Court · (2014) 04 KAR CK 0231
Hindu Succession Act, 1956 — Section 8
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 102 of 158
High Courts07 Apr 2014
Bangalore Metropolitan Transport Corporation Vs V.M. Sasidaran V.M. Sasidharan Vs The Managing Director, BMTC
Karnataka High Court · (2014) 04 KAR CK 0230
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2014
Annapurna Vs Sadiq Abdul Rasid National Insurance Co. Ltd. Vs Renuka
Karnataka High Court · (2014) 04 KAR CK 0229
Motor Vehicles Act, 1988 — Section 147, 163-A, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338Workmens Compensation Act, 1923 — Section 3(1)(b)
High Courts07 Apr 2014Allowed
Gopi Vs The State
Karnataka High Court · (2014) 04 KAR CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts07 Apr 2014
Vikram B. Mittadhar Vs Ananthalakshmi
Karnataka High Court · (2014) 04 KAR CK 0227
Limitation Act, 1963 — Section 5Protection of Women From Domestic Violence Act, 2005 — Section 12, 29, 29(3)
High Courts07 Apr 2014Dismissed
Arvind Vs Dhondi
Karnataka High Court · (2014) 04 KAR CK 0221
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts07 Apr 2014Partly Allowed
Manju Vs V.H. Devaraj
Karnataka High Court · (2014) 04 KAR CK 0220
High Courts07 Apr 2014Dismissed
S.G. Mallikarjuna Vs Asha
Karnataka High Court · (2014) 04 KAR CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482
High Courts07 Apr 2014Allowed
Channegowda College of Nursing Vs The Registrar
Karnataka High Court · (2014) 04 KAR CK 0218
High Courts07 Apr 2014Dismissed
K.W. Chinnappa Vs K.P. Ponnappa
Karnataka High Court · (2014) 04 KAR CK 0217
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts07 Apr 2014Disposed Off
P. Venkatratnaya Vs The Managing Director, KPCL
Karnataka High Court · (2014) 04 KAR CK 0216
High Courts07 Apr 2014Dismissed
Krishnappa Vs Govindappa Naidu
Karnataka High Court · (2014) 04 KAR CK 0215
High Courts07 Apr 2014Dismissed
Earachikkappa Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0214
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
Sharanappa U.G. Vs The Principal Secretary Department of Higher Education
Karnataka High Court · (2014) 04 KAR CK 0213
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Partly Allowed
Manjunath Vs B.T. Laxminarayana
Karnataka High Court · (2014) 04 KAR CK 0212
High Courts07 Apr 2014Allowed
Kumari Renuka Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Apr 2014Allowed
Rev. Noorunnissa College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Sciences and State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0210
High Courts07 Apr 2014Allowed
Bidhu Bhushan Mahapatra Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreigners Act, 1946 — Section 14Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 7
High Courts07 Apr 2014Allowed
Suresh Vs State of karnataka
Karnataka High Court · (2014) 04 KAR CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts07 Apr 2014Dismissed
Prasanna Kumar M.R. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0194
Constitution of India, 1950 — Article 14, 226