High Courts07 Apr 2014Partly Allowed
Subharshini Vs K.J. Chikkajavarappa
Karnataka High Court · (2014) 04 KAR CK 0089
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 104 of 158
High Courts07 Apr 2014
CDR. K.A. Uthappa Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0087
Karnataka Land Revenue Act, 1964 — Section 128, 129
High Courts07 Apr 2014Allowed
K.E. Prabhu Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0086
Civil Procedure Code, 1908 (CPC) — Section 89Hindu Marriage Act, 1955 — Section 1(a), 13(1)Penal Code, 1860 (IPC) — Section 498-A, 506
High Courts07 Apr 2014Allowed
K.B. Geetha Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0085
High Courts07 Apr 2014Dismissed
Devoji Rao Vs The Tumkur Co-Operative Milk Producers Societies Union Ltd.
Karnataka High Court · (2014) 04 KAR CK 0084
Karnataka Co-operative Societies Act, 1959 — Section 70
High Courts07 Apr 2014Partly Allowed
Lakshmana Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 294, 401Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 304A, 338
High Courts07 Apr 2014Dismissed
Veeresh B.M. Vs Hemalatha A.M.S.
Karnataka High Court · (2014) 04 KAR CK 0078
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Apr 2014Dismissed
Ramesh Vs Venkavva
Karnataka High Court · (2014) 04 KAR CK 0046
Karnataka Rent Act, 1999 — Section 27(2)(a)
High Courts07 Apr 2014Allowed
Ningaraju Vs Subramanyam
Karnataka High Court · (2014) 04 KAR CK 0021
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Apr 2014
State of Karnataka Vs Lakshminarasimha
Karnataka High Court · (2014) 04 KAR CK 0019
Constitution of India, 1950 — Article 300-ALand Acquisition Act, 1894 — Section 10, 18(1), 23, 4(1), 6(1)
High Courts07 Apr 2014Dismissed
R.G. Prasad Vs Mahaveerchand M.
Karnataka High Court · (2014) 04 KAR CK 0018
High Courts07 Apr 2014
The Chief Commissioner of Central Excise Vs P. Laxminarayana Reddy
Karnataka High Court · (2014) 04 KAR CK 0017
High Courts07 Apr 2014Allowed
Ashwathamma Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0016
High Courts07 Apr 2014Disposed Off
N. Balakrishna Vs The Chief Engineer (ELE)
Karnataka High Court · (2014) 04 KAR CK 0015
High Courts07 Apr 2014Allowed
Shivakumar Vs M. Munibasamma
Karnataka High Court · (2014) 04 KAR CK 0014
High Courts07 Apr 2014Dismissed
P.S. Kumara Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0013
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Partly Allowed
Ratnabai Vs The Managing Director Vrl Logistics Ltd.
Karnataka High Court · (2014) 04 KAR CK 0011
High Courts07 Apr 2014
N.V. Mohammed Unni Vs Saifulla Khan
Karnataka High Court · (2014) 04 KAR CK 0010
High Courts07 Apr 2014Dismissed
Mahammedsab Vs Hajrathbi
Karnataka High Court · (2014) 04 KAR CK 0009
High Courts07 Apr 2014Partly Allowed
Rayara Prana Devara Committee Vs Commissioner of Police Satyabodha Pranadeva Utsava Committee Vs The Additional Deputy Commissioner
Karnataka High Court · (2014) 04 KAR CK 0008