High Courts03 Apr 2014Allowed
Sri. Anand Kumar @ Anand Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 326, 34, 419, 420
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 106 of 158
High Courts03 Apr 2014
Century College of Nursing and Others Vs The Registrar Rajiv Gandhi University of Health Sciences and State of Karnataka Department of Medical Education
Karnataka High Court · (2014) 04 KAR CK 0205
High Courts03 Apr 2014
TVS Motors Company Limited Vs State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 371
Karnataka Value Added Tax Act, 2003 — Section 2(29), 2(6), 2(6)(b), 2(d)(ii), 39(1)
High Courts03 Apr 2014
Lakshmamma Vs The Divisional Railway Manager
Karnataka High Court · (2014) 6 KarLJ 450
High Courts03 Apr 2014Dismissed
M/s. Shriram Investments Ltd. Vs Mr. K. Mohammed
Karnataka High Court · (2014) 04 KAR CK 0119
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts03 Apr 2014Allowed
Miss. Srinija Dasari and Miss. Patel Mansi Suresh Bhai and Others etc. etc. Vs Rajiv Gandhi University of Health Sciences, The Oxford Dental College and The State of Karnataka and Others
Karnataka High Court · (2014) 04 KAR CK 0110
High Courts03 Apr 2014Allowed
Bapuji Education Society and Bapuji Polytechnic College Vs The State of Karnataka HMS Education Trust (r) Vs The State of Karnataka
Karnataka High Court · (2014) 3 AKR 774 : (2014) 3 KCCR 1906
Constitution of India, 1950 — Article 19(1)(g), 25, 26, 29(1), 30
High Courts03 Apr 2014Allowed
Registrar General, High Court of Karnataka Vs Department of Law Justice and Human Rights and Others S.N. Kempagoudar and Others Vs Department of Law Justice and Human Rights and Others
Karnataka High Court · (2014) 3 AKR 471 : (2014) ILR 3571 : (2014) 3 KCCR 1918
Constitution of India, 1950 — Article 14, 142, 16, 223, 226
High Courts03 Apr 2014Disposed Off
Sri. Krishnappa Vs State and Managing Director, Karnataka Public Lands Corporation Limited
Karnataka High Court · (2014) 04 KAR CK 0107
Karnataka Industrial Areas Development Act, 1966 — Section 28(1), 28(4)Karnataka Land Revenue Act, 1964 — Section 136(3)Land Acquisition Act, 1894 — Section 31(2)
High Courts03 Apr 2014Allowed
Hosmat Hospital College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Sciences and State of Karnataka Department of Medical Education
Karnataka High Court · (2014) 04 KAR CK 0106
High Courts03 Apr 2014Allowed
Dr. Ramcharan Thiagarajan Vs Medical Council of India, Karnataka Medical Council and Maj. Pankaj Rai (Retd.)
Karnataka High Court · (2014) 2 AKR 785 : (2014) 3 Crimes 138 : (2014) 3 KarLJ 545 : (2014) 3 KCCR 1839
Constitution of India, 1950 — Article 136, 14, 21, 227Indian Medical Council Act, 1956 — Section 20A, 24, 33(m)Transplantation of Human Organs and Tissues Act, 1994 — Section 12, 2(h)
High Courts03 Apr 2014Dismissed
Channarayappa Vs State
Karnataka High Court · (2014) 04 KAR CK 0104
Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Apr 2014
Shifa Constructions Vs The Additional Commissioner of Commercial Taxes
Karnataka High Court · (2014) 45 GST 558 : (2014) 79 KarLJ 366 : (2014) 76 VST 494
Karnataka Sales Tax Act, 1957 — Section 12-B, 12-B(4), 22-A(1)
High Courts03 Apr 2014Dismissed
Smt. B.A. Padma, Sri Vishwanatha Reddy, Smt. K.R. Girijamma and Sri Sridhara Nayaka M. Vs The State of Karnataka and Others
Karnataka High Court · (2014) 04 KAR CK 0028
Constitution of India, 1950 — Article 14, 226
High Courts03 Apr 2014Dismissed
Deshadapete Veerashyva Sangha Vs B.S. Chandrashekar
Karnataka High Court · (2014) 4 KarLJ 614 : (2014) 4 KCCR 3536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11(d), 92Karnataka Societies Registration Act, 1960 — Section 14, 15
High Courts03 Apr 2014Dismissed
J.T. Sundaresh and Others Vs The Principal Secretary Department of Higher Education and The Director Technical Education
Karnataka High Court · (2014) 04 KAR CK 0005
Constitution of India, 1950 — Article 14, 226
High Courts03 Apr 2014Partly Allowed
A.B. Some Gowda and Kamalamma Vs Ram Babu and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2014) 04 KAR CK 0004
Motor Vehicles Act, 1988 — Section 166
High Courts02 Apr 2014
Commissioner of Service Tax Vs Team Lease Services Pvt. Ltd.
Karnataka High Court · (2014) 73 VST 129
Employees State Insurance Act, 1948 — Section 38
High Courts02 Apr 2014Disposed Off
Dolphin Recreation (Society) Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 679 : (2014) 4 KCCR 3540
High Courts02 Apr 2014Disposed Off
K. Srinivasa Rao Vs The Registrar (Evaluation)
Karnataka High Court · (2015) 1 AKR 339 : (2014) 4 KarLJ 653